RUCHI J-OIL PRIVATE LIMITED

Activity: Manufacturing (Food stuffs) in Maharashtra.
Under Liquidation
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U15141MH2013PTC304514
ROC
RoC-Mumbai
Incorporation Date
12-06-2013
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
304514
Registration Date
12-06-2013
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
11-05-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 50,00,000
Paid Up Capital
Rs. 4,32,550



Contact Information

E-Mail Address
sanjay_goyal@ruchisoya.com
Registered Address
"Ruchi House" (Wing B, 1st Floor) Plot No. 169 Royal Palms, Aarey Milk Colony, Goregaon-East Mumbai Mumbai City MH 400065 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to RUCHI J-OIL PRIVATE LIMITED

Last Checked Past / Closed Litigation On 01-03-2023 04:21
16-11-2006 Ruchi Soya Industries Limited. Versus Om Oil And Flour Mills Pvt. Ltd. & Others Intellectual Property Appellate Board



Directors

DIN Name Since
00634094 SARVESH DINESH SHAHRA 12-06-2013
07603756 SATENDRA AGGARWAL 31-08-2016
07744456 SANJAY GOYAL 21-02-2017
07598803 MANABU SASAKI 31-08-2016
06734902 KAZUHISA TATENO 14-02-2014

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