RUCHI INFRASTRUCTURE LIMITED

Activity: Finance in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
8 Available. Click Here. 		PAN No
AAACR2035H
CIN
L65990MH1984PLC033878 		ROC
RoC-Mumbai 		Incorporation Date
28-08-1984
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Listed 		Suspended at Exchange
- 		 
Registration Number
033878 		Registration Date
28-08-1984 		 
   



Listing Info

National Stock Exchange (NSE) listing as RUCHINFRA since 16-10-1996.

  ISIN Number: INE413B01023 ,   Instrument: BE ,   Face Value: Rs. 1 ,   Paid-Up Value: Rs. 1

Bombay Stock Exchange (BSE) listing as RUCHINFRA with code 509020 .

  ISIN Number: INE413B01023 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 1
Industry:- Edible Oils.



Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
17-09-2021
Last Balance Sheet Date
31-03-2021



Financials
Authorized Capital
Rs. 25000,00,000
Paid Up Capital
Rs. 7513,01,242



Contact Information
E-Mail Address
ruchiinfrasecretarial@ruchiinfrastructure.com
Registered Address
706, Tulsiani Chambers Nariman Point Mumbai Mumbai City MH 400021 IN







Some PAST Judgements / Case Laws similar to RUCHI INFRASTRUCTURE LIMITED

Last Checked Past / Closed Litigation On 14-03-2023 09:54
03-10-2018 Ruchi Infrastructure Ltd. Versus C.C.E., Indore Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
24-07-2018 Ruchi Infrastructure Ltd V/S CCE, ST & C, Visakhapatnam - II Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
23-11-2017 Ruchi Infrastructure Limited Versus Government of India & Another High Court of Gujarat At Ahmedabad
01-10-2015 Ruchi Infrastructure Limited, Indore, represented by The Manager Thomas Baby Versus Union of India represented by The Secretary In The Ministry of Finance (Department of Revenue), New Delhi & Another High Court of Kerala
05-11-2007 Ruchi Infrastructure Limited Versus State of A.P. rep.by Public Prosecutor, A.P. High Court, A.P & Another High Court of Andhra Pradesh
19-09-2007 Ruchi Infrastructure Ltd., Mumbai Versus The Food Inspector High Court of Andhra Pradesh



GST Number(s) for RUCHI INFRASTRUCTURE LIMITED
KARNATAKA 29AAACR2035H1ZK  
MAHARASHTRA 27AAACR2035H1ZO  
MAHARASHTRA 27AAACR2035H2ZN  
ANDHRA PRADESH 37AAACR2035H2ZM  
UTTAR PRADESH 09AAACR2035H1ZM  
MADHYA PRADESH 23AAACR2035H1ZW  
GUJARAT 24AAACR2035H1ZU  
RAJASTHAN 08AAACR2035H1ZO  



Directors
DIN Name Since
07828687 ASHUTOSH RAJENDRA PRASAD PANDEY 21-08-2020
02143172 NARENDRA KUMAR SHAH 08-04-2016
07896243 MOHAN DAS KABRA 22-08-2017
00374379 KRISHNA DAS GUPTA 23-09-2015
07406575 RUCHI JOSHI 31-12-2016
07845977 PARAG CHOUDHARY 29-06-2020
AGVPM7680B ASHISH MEHTA 01-07-2006
BIVPK6934K RAVINDRA KUMAR KAKANI 08-04-2016

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