RUBBER RECLAIM CO OF INDIA LTDActivity: Business Services in West Bengal.Active |
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CIN U74899WB1960PLC203826 |
ROC RoC-Kolkata |
Incorporation Date 20-06-1960 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 203826 |
Registration Date 20-06-1960 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 26-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 150,00,000 |
Paid Up Capital Rs. 37,72,000 |
Contact Information |
E-Mail Address dhandhania.sushil@gmail.com |
Registered Address 4,MIDDLETON STREET, GROUND FLOOR KOLKATA Kolkata WB 700071 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RUBBER RECLAIM CO OF INDIA LTDLast Checked Past / Closed Litigation On 05-06-2023 05:33
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17-02-2017 | Deewan Reclaim Rubber V/S Commissioner of C. Ex. | Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad |
23-01-2013 | State of Haryana & Another Versus Rubber Reclaim Co. of India | Supreme Court of India |
Directors |
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DIN | Name | Since |
00181159 | SUSHIL DHANDHANIA KUMAR | 16-04-1990 |
01309649 | NATASHA MAHESHWARY | 20-10-2019 |
01680768 | POOJA DHANDHANIA | 31-08-2007 |
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