RSPL LIMITED

Activity: Manufacturing (Food stuffs) in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
18 Available. Click Here.
PAN No
AADCS7820A
CIN
U15111UP1988PLC009771
ROC
RoC-Kanpur
Incorporation Date
22-06-1988
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
009771
Registration Date
22-06-1988
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 4500,00,000
Paid Up Capital
Rs. 4403,25,000



Contact Information

E-Mail Address
secretarial@rsplgroup.com
Registered Address
119-121 (Part), Block P&T Fazal Ganj Kanpur Kanpur UP 208012 IN



TradeMarks

Total 171 marks found.
MISSY, Class 3, Accepted & Advertised
LOGOGHADI, Class 16, Accepted & Advertised
GLORI SANDAL 100 g, Class 3, Accepted & Advertised
ZINNI LEMON, Class 3, Accepted & Advertised
ZINNI ROSE, Class 3, Accepted & Advertised
GLORI SANDAL, Class 3, Accepted & Advertised
GUL, Class 3, Registered
LOGOGHADI, Class 30, Registered
Venus Moisturizing Shampoo, Class 3, Registered
GHADI, Class 3, Registered
VENUS CREME WALA SABUN, Class 3, Accepted & Advertised
GHADI, Class 3, Accepted & Advertised
GHADI MAHA SHAKTI SHALI (IN KANNADA LANGUAGE), Class 3, Accepted & Advertised
GHADI MAHA SHAKTI SHALI (IN TELUGU LANGUAGE), Class 3, Accepted & Advertised
GHARI, Class 3, Accepted & Advertised
GLORI LEMON, Class 3, Accepted & Advertised
GLORI ROSE, Class 3, Accepted & Advertised
ZINNI LUSH LIME, Class 3, Accepted & Advertised
SOKA, Class 1, Accepted & Advertised
VENUS CREME BAR WHITE LEMON, Class 3, Accepted & Advertised
ZINNI SANDAL WITH DEVICE, Class 3, Advertised bef acc
OGIST, Class 3, Accepted & Advertised
SOKA, Class 1, Registered
GHADI, Class 3, Accepted & Advertised
RSPL, Class 35, Registered
SINH, Class 3, Registered
BEHTAR PADHAI BEHTAR SAFAAI, Class 16, Registered
VENUS MOISTURISING SHAMPOO, Class 3, Registered
VENUS MOISTURISING SHAMPOO, Class 3, Registered
MERRY ROSE, Class 3, Registered
MERRY SANDAL, Class 3, Registered
MERRY LEMON, Class 3, Registered
FRESO, Class 3, Registered
VENUS, Class 41, Registered
VENUS, Class 3, Registered
GLORI LEMON, Class 3, Registered
GLORI LEMON, Class 3, Registered
GLORI SANDAL, Class 3, Registered
GLORI ROSE, Class 3, Registered
KUSH, Class 3, Registered
LIGIA, Class 3, Registered
MANIT, Class 3, Registered
GHARI, Class 3, Registered
LOGOGHADI, Class 34, Registered
GHADI MACHINE WASH, Class 3, Registered
Device, Class 3, Registered
Device, Class 44, Registered
VENUS, Class 44, Opposed
Venus Moisture Balance Restore, Class 3, Registered
Venus Anti-Hairfall, Class 3, Registered
Venus Anti-Dandruff, Class 3, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to RSPL LIMITED

Last Checked Past / Closed Litigation On 26-03-2023 06:38
27-02-2019 RSPL Limited Versus Simplex Infrastructures Limited & Others High Court of Judicature at Calcutta
12-01-2018 M/s. Rspl Limited Versus Prithvi Chemicals High Court of Delhi
27-11-2017 M/S RSPL Limited Versus M/S S.K. Enterprises High Court of Delhi
27-11-2017 M/S RSPL Limited Versus M/S S.K. Enterprises High Court of Delhi
11-05-2017 RSPL Limited V/S CCE, Delhi-I Customs Excise Service Tax Appellate Tribunal New Delhi
03-08-2016 M/s. RSPL Limited Versus Mukesh Sharma & Another High Court of Delhi
03-08-2016 M/s. RSPL Limited Versus Mukesh Sharma & Another High Court of Delhi
10-11-2014 Rspl Health Private Limited Versus M/S. Deep Industry High Court of Delhi
10-11-2014 RSPL Health Private Limited Versus M/s. Deep Industry High Court of Delhi
12-08-2013 Rohit Surfactants Private Limited Now Rspl Limited Versus Manodia Salt Company Private Limited & Another High Court of Judicature at Allahabad



GST Number(s) for RSPL LIMITED

DELHI 07AADCS7820A2ZO  
GUJARAT 24AADCS7820A2ZS  
UTTAR PRADESH 09AADCS7820A1ZL  
MAHARASHTRA 27AADCS7820A1ZN  
HIMACHAL PRADESH 02AADCS7820A2ZY  
PUNJAB 03AADCS7820A1ZX  
UTTAR PRADESH 09AADCS7820A2ZK  
BIHAR 10AADCS7820A1Z2  
CHATTISGARH 22AADCS7820A1ZX  
HARYANA 06AADCS7820A1ZR  
TELANGANA 36AADCS7820A1ZO  
ANDHRA PRADESH 37AADCS7820A1ZM  
ASSAM 18AADCS7820A1ZM  
KARNATAKA 29AADCS7820A1ZJ  
MADHYA PRADESH 23AADCS7820A1ZV  
RAJASTHAN 08AADCS7820A1ZN  
UTTARAKHAND 05AADCS7820A1ZT  
JHARKHAND 20AADCS7820A1Z1  



Directors

DIN Name Since
07395200 RENUKA GULATI 14-12-2015
07681794 NARESH KUMAR PHOOLWANI 01-01-2017
AEUPB9460R SUSHIL KUMAR BAJPAI 01-12-2007
02135781 RAJINDER PAL SINGH 08-08-2006
00049468 RAHUL GYANCHANDANI 01-05-2004
00049298 MURLIDHAR GYAN CHANDANI 27-09-1995
00049337 BIMAL KUMAR GYANCHANDANI 11-10-1995
00049387 MANOJ KUMAR 11-03-2008
00049486 ROHIT GYANCHANDANI 04-02-2005
00397952 JAGANNATH GUPTA 25-10-2012

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