ROAD TOWN MERCHANTS PRIVATE LIMITEDActivity: Trading in Delhi.Amalgamated |
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CIN U51101DL2006PTC151504 |
ROC RoC-Delhi |
Incorporation Date 01-08-2006 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 151504 |
Registration Date 01-08-2006 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date 31-03-2007 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 10,00,000 |
Contact Information |
E-Mail Address parveenrastogi@rediffmail.com |
Registered Address A - 5, SISHRAM PARK, UTTAM NAGAR NEW DELHI DL 110059 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ROAD TOWN MERCHANTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 08-02-2023 00:30
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for ROAD TOWN MERCHANTS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00720647 | ANITA GUPTA | 05-09-2006 |
00720593 | RAJENDER KUMAR GUPTA | 05-09-2006 |
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