R.M.G. PRIVATE LIMITED.Activity: Trading in Kerala.Under Liquidation |
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CIN U51311KL1996PTC010269 |
ROC RoC-Ernakulam |
Incorporation Date 09-04-1996 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 010269 |
Registration Date 09-04-1996 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 50,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address NA |
Registered Address GEES 39//4903,THONDAYIL ROAD COCHIN-682036. Idukki KL 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to R.M.G. PRIVATE LIMITED.Last Checked Past / Closed Litigation On 27-06-2022 00:31
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30-09-2015 | RMG POLYVINYL India Ltd. Versus Union of India & Others | High Court of Judicature at Allahabad |
17-09-2013 | RMG Alloy Steel Ltd. Versus Securities and Exchange Board of India SEBI Bhavan | SEBI Securities Exchange Board of India Securities Appellate Tribunal |
20-12-1940 | R.M.G. Subramania Ayyar Versus Ulagalumperumal Sethurayar & Others | High Court of Judicature at Madras |
Directors |
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DIN | Name | Since |
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