RM SOLAAR PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Tamil Nadu.Active |
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GST Number(s) 33AAFCR5260D1ZP |
PAN No AAFCR5260D |
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CIN U40200TN2011PTC082639 |
ROC RoC-Chennai |
Incorporation Date 10-10-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 082639 |
Registration Date 10-10-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address rmsolaar@gmail.com |
Registered Address OLD NO: SOUTH PHASE 58, NEW NO: 25, 3RD MAIN ROAD AMBATTUR INDUSTRIAL ESTATE CHENNAI Chennai TN 600058 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RM SOLAAR PRIVATE LIMITEDLast Checked Past / Closed Litigation On 02-02-2023 16:41
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for RM SOLAAR PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for RM SOLAAR PRIVATE LIMITED |
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TAMIL NADU | 33AAFCR5260D1ZP |
Directors |
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DIN | Name | Since |
01646717 | SHIVASHANKAR | 10-10-2011 |
03637491 | RAVI VENKATAPATHY | 08-11-2019 |
03615125 | MURALI RAMAMURTHY | 10-10-2011 |
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