RIDDHI-SIDDHI COTEX PRIVATE LIMITEDActivity: Agriculture and Allied Activities in Maharashtra.Active |
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CIN U01405MH2008PTC183238 |
ROC RoC-Mumbai |
Incorporation Date 05-06-2008 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 183238 |
Registration Date 05-06-2008 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 230,00,000 |
Paid Up Capital Rs. 209,10,000 |
Contact Information |
E-Mail Address riddhisiddhi232@gmail.com |
Registered Address T 27, Software Park, MIDC Chikalthana Aurangabad Aurangabad MH 431006 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RIDDHI-SIDDHI COTEX PRIVATE LIMITEDLast Checked Past / Closed Litigation On 19-03-2023 18:45
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for RIDDHI-SIDDHI COTEX PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
02160569 | GOPAL AGRAWAL | 05-06-2008 |
02192098 | SHYAM AGRAWAL | 05-06-2008 |
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