RICHA PROJECTS PRIVATE LIMITEDActivity: Construction in Haryana.Strike Off |
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CIN U45400HR2011PTC043144 |
ROC RoC-Delhi |
Incorporation Date 08-06-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 043144 |
Registration Date 08-06-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance --- |
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Last AGM Date 30-09-2013 |
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Last Balance Sheet Date 31-03-2013 |
Financials |
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Authorized Capital Rs. 1,00,000 |
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Paid Up Capital Rs. 1,00,000 |
Contact Information |
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E-Mail Address csl@richa.in |
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Registered Address PLOT NO. 57, SECTOR 27C 13/1, MATHURA ROAD FARIDABAD HR 121003 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RICHA PROJECTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-08-2022 08:44
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| 03-06-2019 | Union of India Through Director General Naval Projects Versus Richa Constructions | High Court of Judicature at Bombay |
Directors |
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| DIN | Name | Since |
| 06662847 | SUBASH CHANDER GOYAL | 19-08-2013 |
| 01812497 | KAMAL DEEP | 08-06-2011 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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