REWILD BIO PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Haryana.Active |
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CIN U24230HR2022PTC102470 |
ROC RoC-Delhi |
Incorporation Date 31-03-2022 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 102470 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 15,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address prateekpatra@me.com |
Registered Address Y 165, REGENCY PARK II, DLF PHASE IV GURGAON Gurgaon HR 122009 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to REWILD BIO PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 05:43
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for REWILD BIO PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01262981 | NIBEDITA PATRA | 31-03-2022 |
09496735 | Prateek Patra | 31-03-2022 |
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