Some PAST Judgements / Case Laws similar to REPUBLIC CORPN PVT LTD
Last Checked Past / Closed Litigation On 01-04-2021 13:38
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21-10-2020 |
The State of Goa, through Police Inspector, Calangute Police Station, Calangute, Bardez, Goa Versus Pavel Neuhausl, Czech Republic National |
In the High Court of Bombay at Goa |
04-08-2020 |
Arzamazova Versus The Republic of Moldova |
European Court of Human Rights |
04-08-2020 |
“Patria” & Others Versus the Republic of Moldova |
European Court of Human Rights |
16-03-2020 |
Nabakishore Das Versus Republic of India |
High Court of Orissa |
22-01-2020 |
Democratic Socialist Republic of Sri Lanka Versus Hiniduma Dahanayakage Siripala alias Kiri Mahaththaya & Others |
Supreme Court of Sri Lanka |
07-01-2020 |
Asimionese Versus The Republic of Moldova |
European Court of Human Rights |
02-01-2020 |
Shrikant Mohta Versus Republic of India |
High Court of Orissa |
17-07-2019 |
The Democratic Socialist Republic of Sri Lanka Versus Kathaluwa Weligamage Amararathne & Others |
Supreme Court of Sri Lanka |
02-07-2019 |
Antonov & Others Versus Republic of Moldova & Russia |
European Court of Human Rights |
18-06-2019 |
Vieru Versus The Republic of Moldova |
European Court of Human Rights |
11-06-2019 |
Ozdil & Others Versus Republic of Moldova |
European Court of Human Rights |
01-05-2019 |
Rita Solomon & Others Versus The Republic of Italy & Another |
High Court of Delhi |
27-02-2019 |
Konecny Versus District Court in Brno-Venkov, Czech Republic |
United Kingdom Supreme Court |
13-02-2019 |
Islamic Republic of Iran Versus United States of America |
International Court of Justice |
09-01-2019 |
Republic of India Through: Ministry of Defence Versus M/s. Agusta Westland International Ltd. |
High Court of Delhi |
23-10-2018 |
case of Lady SRL Versus Republic of Moldova |
European Court of Human Rights |
18-09-2018 |
Democratic Socialist Republic of Sri Lanka Versus Dissanayake Mudiyanselage Jayasiri & Others |
Supreme Court of Sri Lanka |
13-06-2018 |
CRI028 Versus The Republic of Nauru |
High Court of Australia |
16-05-2018 |
CRI026 Versus The Republic of Nauru |
High Court of Australia |
16-05-2018 |
DWN027 Versus The Republic of Nauru |
High Court of Australia |
16-05-2018 |
EMP144 Versus The Republic of Nauru |
High Court of Australia |
12-04-2018 |
case of Bektashi Community & Others Versus The Former Yugoslav Republic of Macedonia |
European Court of Human Rights |
11-04-2018 |
WET044 Versus The Republic of Nauru |
High Court of Australia |
15-03-2018 |
Minister of Home Affairs & Another Versus The Public Protector of The Republic of South Africa |
Supreme Court of Appeal of South Africa |
27-02-2018 |
case of Guja Versus The Republic of Moldova |
European Court of Human Rights |
01-02-2018 |
Case of Asani Versus The Former Yugoslav Republic of Macedonia |
European Court of Human Rights |
13-12-2017 |
The Democratic Socialist Republic of Sri Lanka Versus Kattadige Amarasena |
Supreme Court of Sri Lanka |
01-12-2017 |
M/s. Republic Automobile, Lucknow Thru Partner Versus Commissioner, Trade Tax, U.P., Lucknow |
High Court Of Judicature At Allahabad Lucknow Bench |
25-10-2017 |
Taurus Petroleum Limited Versus State Oil Marketing Company of the Ministry of Oil, Republic of Iraq |
United Kingdom Supreme Court |
08-09-2017 |
Attorney General of Canada on behalf of the Republic of India Versus Surjit Singh Badesha, Malkit Kaur Sidhu & Others |
Supreme Court of Canada |
09-08-2017 |
Attorney General of Canada on behalf of the Republic of India Versus Surjit Singh Badesha & Malkit Kaur Sidhu & Another |
Supreme Court of Canada |
03-02-2017 |
Duryodhan Mohanty Versus Republic of India |
High Court of Orissa |
01-07-2016 |
Islamic Republic of Iran Versus United States of America |
International Court of Justice |
28-03-2016 |
Rama Chandra Hansdah Versus Republic of India |
High Court of Orissa |
23-12-2015 |
Firebird Global Master Fund II Ltd. Versus Republic of Nauru & Another |
High Court of Australia |
23-12-2015 |
Firebird Global Master Fund II Ltd. Versus Republic of Nauru & Another |
High Court of Australia |
14-08-2015 |
Rama Chandra Hansdah Versus Republic of India (C.B.I) |
High Court of Orissa |
16-03-2015 |
Preeti Bhatia Versus Republic of India |
High Court of Orissa |
20-01-2015 |
Government of the Lao People's Democratic Republic Versus Sanum Investments Ltd. |
Supreme Court of Singapore |
15-12-2014 |
Pramod Kumar Panda Versus Republic of India |
High Court of Orissa |
10-12-2014 |
Maharagi Sethi Versus Republic of India
|
High Court of Orissa |
10-10-2014 |
Estate of the Late Zahra (Ziba) Kazemi and Stephan (Salman) Hashemi Versus Islamic Republic of Iran & Others |
Supreme Court of India |
10-10-2014 |
Estate of the Late Zahra (Ziba) Kazemi and Stephan (Salman) Hashemi Versus Islamic Republic of Iran & Others |
Supreme Court of Canada |
19-09-2014 |
The President Of The Republic Of South Africa & Others Versus M & G Media Limited |
Supreme Court of Appeal of South Africa |
08-07-2014 |
Bulk Ship Management S.E.A. Incorporated under the laws of Republic Versus The Bunkers onboard the Ship M.V. & Others |
High Court of Judicature at Bombay |
03-07-2014 |
Baishnab Charan Senapati & Another Versus Republic of India |
High Court of Orissa |
03-07-2014 |
Ashok Kumar Panda Versus Republic of India |
High Court of Orissa |
08-04-2014 |
Majestic Infracon Private Limited Versus Etisalat Mauritius Limited, Republic of Mauritius & Others |
High Court of Judicature at Bombay |
02-04-2014 |
TDI Fun Republic Shop Owner Welfare Association Versus M/s E-City Property Management & Services Pvt. Ltd. & Others |
Competition Commission of India |
05-03-2014 |
BG Group Plc Versus Republic of Argentina |
Supreme Court of United States |
18-02-2014 |
Raj Kishore Lenka Versus Republic of India |
High Court of Orissa |
30-12-2013 |
The Republic of the Philippines Versus Maler Foundation & Others |
Supreme Court of Singapore |
13-09-2013 |
Isabel Joyce Florence Versus The Government of The Republic of South Africa |
Supreme Court of Appeal of South Africa |
10-07-2013 |
Kapri (AP) Versus The Lord Advocate representing The Government of the Republic of Albania (Scotland) |
United Kingdom Supreme Court |
06-05-2013 |
Kyung Yup Kim Versus The People's Republic Of China |
Court of Appeal of New Zealand |
26-04-2013 |
Republic of Italy Ambassador & Others Versus Union of India & Others |
Supreme Court of India |
28-03-2013 |
Minister of Mineral Resources of the Republic of South Africa & Others Sishen Iron Ore Company (PTY) Limited & Another |
Supreme Court of Appeal of South Africa |
18-01-2013 |
Republic of Italy & Others Versus Union of India & Others |
Supreme Court of India |
17-12-2012 |
Rani Pushpa Kumari Devi Thru Lrs. Versus Embassy of Syrian Arab Republic |
High Court of Delhi |
29-11-2012 |
Farjas (Proprietary) Limited & Another Versus Minister of Agriculture & Land Affairs for the Republic of South Africa & Others |
Supreme Court of Appeal of South Africa |
28-11-2012 |
Stephanus Jacobus Meintjes Versus The Government of the Republic of South Africa |
Supreme Court of Appeal of South Africa |
24-08-2012 |
Islamic Republic of Iran Shipping Lines Versus MNB Steel Private Limited |
High Court of Judicature at Calcutta |
20-06-2012 |
HH & Others Versus Deputy Prosecutor of the Italian Republic, Genoa & Another |
United Kingdom Supreme Court |
06-03-2012 |
Republic Airconditioning (S) Pte Ltd Versus Shinsung Eng Co Ltd (Singapore Branch) |
Supreme Court of Singapore |
05-12-2011 |
THE FORMER YUGOSLAV REPUBLIC OF MACEDONIA VERSUS GREECE |
International Court of Justice |
01-12-2011 |
Democratic Alliance Versus The President of the Republic of South Africa & Others |
Supreme Court of Appeal of South Africa |
30-09-2011 |
Duryodhan Sahoo Versus Republic of India |
High Court of Orissa |
26-09-2011 |
Kouta Markandeyulu Versus Republic of India |
High Court of Orissa |
16-09-2011 |
Harry Mathew Charlton Versus Parliament of the Republic of South Africa |
Supreme Court of Appeal of South Africa |
29-07-2011 |
The Republic of Sri Lanka & Others Versus Kuruppu Arachchilage Wijetunge Alias Wije & Others |
Supreme Court of Sri Lanka |
06-07-2011 |
NML Capital Limited (Appellant) Versus Republic of Argentina (Respondent) |
United Kingdom Supreme Court |
07-04-2011 |
Siba Prasad Satpathy Versus Republic of India |
High Court of Orissa |
07-04-2011 |
Siba Prasad Satpathy Versus Republic of India |
High Court of Orissa |
04-04-2011 |
The Government of the Republic of South Africa & Others Versus Crawford Lindsay von Abo |
Supreme Court of Appeal of South Africa |
30-03-2011 |
Orgold Investments (Pty) Ltd Versus The Minister of Minerals And Energy of the Republic of South Africa & Others |
Supreme Court of Appeal of South Africa |
21-01-2011 |
Rabindra Kumar Pal @ Dara Singh Versus Republic of India |
Supreme Court of India |
14-12-2010 |
The President of the Republic of South Africa & Others Versus M & G Media Limited |
Supreme Court of Appeal of South Africa |
30-11-2010 |
REPUBLIC OF GUINEA VERSUS DEMOCRATIC REPUBLIC OF THE CONGO |
International Court of Justice |
04-11-2010 |
DOABA Industrial & Trading Company Pvt. Ltd. (DITCO) Versus Republic of India & Another |
High Court of Orissa |
14-10-2010 |
Galsworthy Ltd of the Republic of Liberia Versus Glory Wealth Shipping Pte Ltd |
Supreme Court of Singapore |
23-09-2010 |
Mv Iran Dastghayb Islamic Republic Of Iran Shipping Lines Versus Terra-Marine Sa |
Supreme Court of Appeal of South Africa |
10-08-2010 |
Harihar Mishra Versus Republic of India |
High Court of Orissa |
10-05-2010 |
The Government of the Republic of China (Taiwan) Versus Ching Chi Ju Charles & Another |
Supreme Court of Singapore |
03-05-2010 |
Ami Forwarding (Pty) Limited Versus Government of the Republic of South Africa (Department Of Customs And Excise) & Another |
Supreme Court of Appeal of South Africa |
29-01-2010 |
Nrusingha Nath Mishra Versus Republic of India |
High Court of Orissa |
13-01-2010 |
Sri Hiralal Gupta Versus Republic of India & Others |
High Court of Orissa |
24-12-2009 |
Pravanjan Patra Versus Republic of India & Others |
High Court of Orissa |
05-08-2009 |
Shailendra Kumar Tamotia Versus Republic of India |
High Court of Orissa |
29-07-2009 |
Sri Jeetendra Kumar Mediratta Versus Republic of India |
High Court of Orissa |
13-07-2009 |
M/s. Republic Construction Co. Versus DDA
|
High Court of Delhi |
07-04-2009 |
Sri Jeetendra Kumar Mediratta Versus Republic of India |
High Court of Orissa |
15-10-2008 |
M/s Alagar Exports through its Partner A. Jeyaraman Versus
M/s Islamic Republic of Iran Shipping Lines of Tehran through its Power Agent & Another
|
Before the Madurai Bench of Madras High Court |
22-08-2008 |
Srikanta Pattanaik Versus Republic Of India |
High Court of Orissa |
28-03-2008 |
Prasanna Kumar Das Versus Republic of India |
High Court of Orissa |
07-09-2007 |
M.V.D.Prasad Versus Republic of India |
High Court of Orissa |
06-09-2007 |
Slawomir Ryszard Bujak Versus The Republic Of Poland |
Court of Appeal of New Zealand |
13-12-2006 |
Thomas Kujur Versus Republic of India |
High Court of Orissa |
17-11-2006 |
Government of the Republic of the Philippines Versus Philippine International Air Terminals Co, Inc |
Supreme Court of Singapore |
30-03-2006 |
Arun Kumar Sen Versus Republic of India |
High Court of Orissa |
30-03-2006 |
Nikhi alias Muralidhar alias Rajendra Naik Versus Republic of India |
High Court of Orissa |