RENIYA CONSTRUCTIONS PRIVATE LIMITEDActivity: Construction in Delhi.Strike Off |
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CIN U45400DL2009PTC190633 |
ROC RoC-Delhi |
Incorporation Date 26-05-2009 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 190633 |
Registration Date 26-05-2009 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2011 |
Last Balance Sheet Date 31-03-2011 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 10,00,000 |
Contact Information |
E-Mail Address rkg@durha.net |
Registered Address C-61,BLOCK-C,JANTA GARDEN PANDAV NAGAR DELHI East Delhi DL 110091 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RENIYA CONSTRUCTIONS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 17-03-2023 17:39
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for RENIYA CONSTRUCTIONS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
02640040 | TAKAM TAGAR | 26-05-2009 |
02636907 | BISHNU PRASAD | 26-05-2009 |
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