Some PAST Judgements / Case Laws similar to RAYON & COMPANY LTD
Last Checked Past / Closed Litigation On 21-02-2021 20:50
|
29-09-2020 |
Advance Magazine Publishers INC Versus Bombay Rayon Fashions Ltd & Others |
High Court of Delhi |
20-02-2020 |
M/s Century Rayon (A division of Century Textile & Industries Ltd.), Maharashtra V/S Maharashtra State Electricity Distribution Company Ltd., Through its, Chief Engineer (Commercial), Maharashtra And Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
28-01-2020 |
Century Rayon (A Division of Century Textiles and Industries Limited), Maharashtra Versus The Maharashtra Electricity Regulatory Commission Through its Secretary, Mumbai & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
22-01-2020 |
Bombay Rayon Fashions Limited, by its Chief Internal Auditor, K. Karuppaiah Versus Assistant Provident Fund Commissioner (PF), Bangalore |
High Court of Karnataka |
27-11-2019 |
Century Rayon Limited Versus IVP Limited & Others |
Supreme Court of India |
09-01-2019 |
Century Rayon Limited Versus IVP Limited & Others |
High Court of Judicature at Bombay |
25-05-2018 |
Century Rayon V/S Commissioner of Central Excise, Thane-I |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
30-08-2017 |
Baroda Rayon Corporation Ltd. Versus Jayantkumar Maganbhai Pachchigar |
High Court of Gujarat At Ahmedabad |
31-05-2017 |
Century Rayon V/S Commissioner of Customs (Import), Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
15-05-2017 |
Shriram Rayon V/S Commissioner of Central Excise |
Customs Excise Service Tax Appellate Tribunal New Delhi |
08-08-2016 |
Baroda Rayon Corporation Ltd. Versus Shantilal Prabhubhai Patel |
High Court of Gujarat At Ahmedabad |
08-05-2015 |
Baroda Rayon Employees Ekta Union Versus Baroda Rayon Corporation Ltd. & Others |
High Court of Gujarat At Ahmedabad |
10-03-2015 |
Indian Rayon Industries Ltd. Versus Bamaniya Lakhabhai Bhagvanjibhai |
High Court of Gujarat At Ahmedabad |
10-03-2015 |
Eastern Rayon Limited Versus G. Venkat Ramchandran |
Supreme Court of India |
06-03-2014 |
State of Gujarat Through Secretary Versus Indian Rayon (A Unit Of Aditya Birla Nuvo Ltd.) |
High Court of Gujarat At Ahmedabad |
28-06-2013 |
Bombay Rayon Fashions Limited & Another Versus Securities and Exchange Board of India, SEBI Bhavan |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
11-06-2013 |
Indian Rayon Corporation ltd., Gujarat State & Another Versus N.N. Associates, Hyderabad & Others |
High Court of Andhra Pradesh |
17-04-2013 |
Gujarat Electricity Regulatory Commission, Ahmedabad Versus Century Rayon (A Division of Century Textiles & Industries Ltd.,) Maharashtra & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
20-04-2012 |
Agarwal Chemicals Traders & Another Versus The Gwalior Rayon Silk Manufacturing (Weaving) Company Limited & Others |
High Court of Madhya Pradesh |
02-11-2011 |
Aditya Birla Finance Ltd. Indian Rayon Compound Versus Securities and Exchange Board of India SEBI Bhavan & Another |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
21-09-2010 |
N.R.C. Limited (formerly known as The National Rayon Corporation Ltd.) & Another Versus Union of India & Others |
High Court of Judicature at Bombay |
05-08-2010 |
Indian Rayon and Industries and others v/s Bank of Rajasthan Limited and others |
Debt Recovery Appellate Tribunal At Delhi |
26-04-2010 |
In the matter of: Century Rayon (A Division of Century Textiles and Industries Ltd.) Versus Maharashtra Electricity Regulatory Commission & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
25-03-2010 |
Commissioner of Income Tax-3 Versus Indian Rayon & Industries Ltd. |
High Court of Judicature at Bombay |
09-04-2009 |
Mr. Ajay Kumar Singh Versus /s.Rayon Infrastructure (formerly known as M/s. Swehen Enterprises), Bhandup (W), Mumbai & Others |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
02-04-2009 |
Ms. Anita Patel & Another Versus M/s.Rayon Infrastructure(formerly known as M/s. Swehen Enterprises), Bhandup (W), Mumbai & Others |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
16-03-2009 |
General Manager Indian Rayon A Unit of Aditya Birla Versus Saiyad Gulam Rasul Amadmiya Kadri |
High Court of Gujarat At Ahmedabad |
16-07-2008 |
Commissioner of Customs, Calcutta Versus Indian Rayon & Industries Ltd.
|
Supreme Court of India |
09-01-2008 |
Factory Manager, Gwalior Rayon and Silk Manufacturing (Weaving) Co.Ltd. Versus Nawab Khan |
High Court of Madhya Pradesh |
08-12-2006 |
Indian Rayon And Industries Ltd Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
19-04-2005 |
Rayon Workers' Union & Another Versus Century Rayon having its factory at Murbad Road & Another
|
High Court of Judicature at Bombay |
16-03-2005 |
CENTURY RAYON (A DIVISION OF CENTURY TEXTILES AND INDUSTRIES LTD. VERSUS ANAND DADAU UBALE |
High Court of Judicature at Bombay |
28-07-2003 |
Indian Rayon And Industries Limited Versus State |
High Court of Gujarat At Ahmedabad |
13-12-2002 |
Indian Rayon & Industries Limited Versus The State of Maharashtra & Others
|
High Court of Judicature at Bombay |
13-12-2002 |
Indian Rayon & Industries Ltd. Versus State of Maharashtra & ors.
|
High Court of Judicature at Bombay |
11-04-2002 |
Union Of India Versus Indian Rayon And Industries |
Supreme Court of India |
25-01-2002 |
M/s Century Rayon & Another Versus Union of India & Others
|
High Court of Judicature at Bombay |
22-10-2001 |
Baroda Rayon Corporation Ltd. Versus ICICI LTD. (Debenture Trustees)
|
High Court of Judicature at Bombay |
09-11-2000 |
Organic Insulations Versus Indian Rayon Corporation Limited
|
Supreme Court of India |
05-01-2000 |
INDIAN RAYON AND INDUSTRIES LTD. VERSUS STATE OF KARNATAKA
|
High Court of Karnataka |
21-12-1999 |
Union of India Versus Indian Rayon and Industries Ltd |
High Court of Judicature at Calcutta |
21-12-1999 |
Union of India (UOI) Versus Indian Rayon and Industries Ltd. |
High Court of Judicature at Calcutta |
19-04-1999 |
Saraswathy represented by her Power Agent C.Mohan Kumar Versus The National Rayon Corporation Ltd., represented by its Branch Manager, Salem |
High Court of Judicature at Madras |
15-02-1999 |
Century Rayon Versus United Commercial Bank & Others
|
High Court of Judicature at Bombay |
05-02-1999 |
Modern Malleables Limited Versus Indian Rayon Industries |
High Court of Judicature at Calcutta |
15-01-1999 |
Khanna Rayon Industries Limited Versus Union of India |
High Court of Delhi |
14-09-1998 |
Surat Municipal Corporation Versus Baroda Rayon Corporation |
High Court of Gujarat At Ahmedabad |
12-05-1998 |
Messrs Indian Rayon and Industries Limited Versus Collector of Central Excise, Jaipur
|
Supreme Court of India |
03-11-1997 |
Commissioner of Income-Tax Versus Indian Rayon Corpn. Ltd.
|
High Court of Judicature at Bombay |
29-07-1997 |
National Rayon Corporation Limited Versus Commissioner of Income Tax
|
Supreme Court of India |
09-10-1996 |
Shashikant N.Dhabuwala Versus Baroda Rayon Corpn.Limited |
High Court of Gujarat At Ahmedabad |
22-08-1996 |
Gwalior Rayon Silk Manufacturing (Weaving) co. Ltd. Versus Commissioner of sales tax, M. P. |
High Court of Madhya Pradesh |
13-07-1993 |
NATIONAL RAYON CORPORATION LTD. VERSUS UNION OF INDIA
|
High Court of Judicature at Bombay |
24-08-1992 |
INDIAN RAYON AND INDUSTRIES LTD. VERSUS J. R. KANEKAR, ASSISTANT COMMISSIONER OF INCOME-TAX
|
High Court of Judicature at Bombay |
03-08-1992 |
Indian Rayon And Industries Limited Versus Union of India |
High Court of Gujarat At Ahmedabad |
29-04-1992 |
Commissioner of Income Tax Bombay Versus Messrs Gwalior Rayon Silk Manufacturing Company Limited
|
Supreme Court of India |
10-04-1992 |
National Rayon Corporation Limited Versus Union of India and others
|
High Court of Judicature at Bombay |
27-03-1992 |
Indian Rayon and Industries Ltd. Versus Union of India |
High Court of Judicature at Calcutta |
24-10-1991 |
XXTH CENTURY FINANCE AND CONSULTANCY SERVICES LIMITED VERSUS KHANNA RAYON INDUSTRIES LIMITED
|
High Court of Judicature at Bombay |
07-10-1991 |
Om Prakash Mathur Versus Indian Rayon Industries Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
07-10-1991 |
Om Prakash Mathur Versus M/s. Indian Rayon Industries Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
14-08-1991 |
Transport Corporation of India Ltd. Versus Indian Rayon Corporation, Veraval |
High Court of Gujarat At Ahmedabad |
18-03-1991 |
Baroda Rayon Corporation Limited Versus Commissioner of Sales tax,Gujarat |
High Court of Gujarat At Ahmedabad |
25-02-1991 |
Gwalior Rayon Silk Manufacturing (Wvg) Company Limited Versus State of Tamil Nadu
|
High Court of Judicature at Madras |
07-01-1991 |
INDIAN RAYON AND INDUSTRIES LTD. VERSUS SIROHYA ENTERPRISES
|
High Court of Judicature at Bombay |
12-09-1990 |
BARODA RAYON CORP. VERSUS UNION OF INDIA
|
High Court of Judicature at Bombay |
12-09-1990 |
GWALLOR RAYON SILK MANUFACTURING (WEAVING) CO. LTD. VERSUS UNION OF INDIA
|
High Court of Karnataka |
27-02-1990 |
Gwalior Rayon Silk Mfg. (Wvg) Co Ltd. Versus Andavar & Co.
|
High Court of Kerala |
01-08-1989 |
Praladhsingh Versus Gwalior Rayon Silk Manufacturing(Weaving) Co.Ltd. |
High Court of Madhya Pradesh |
29-03-1989 |
KESORAM RAYON VERSUS COMMISSIONER OF COMMERCIAL TAXES, BANGALORE
|
High Court of Karnataka |
02-03-1989 |
Commissioner Of Income-Tax Versus Amritsar Rayon And Silk Mills P Ltd |
High Court of Punjab and Haryana |
08-12-1988 |
Gwalior Rayon Silk Mfg.Co.Ltd. Versus Tejnath |
High Court of Madhya Pradesh |
04-08-1988 |
Indian Rayon Corporation Limited Versus Raunaq and Company Private Limited
|
Supreme Court of India |
03-08-1988 |
Abhay Singh Surana Versus Indian Rayon and Industries Limited
|
Supreme Court of India |
30-07-1988 |
Abdul Hamid Versus Gwalior Rayon Silk Mfg.(Wvg) Co.Ltd. |
High Court of Madhya Pradesh |
07-04-1988 |
BARODA RAYON CORPORATION LIMITED, BOMBAY VERSUS UNION OF INDIA AND ANOT |
High Court of Judicature at Bombay |
03-12-1987 |
Gwalior Rayon Silk Mfg. (Wvg.) Co.Ltd. Versus Union of India |
High Court of Madhya Pradesh |
25-08-1987 |
Gwalior Rayon Silk Mfg.(Wvg.) Co.Ltd. Versus State |
High Court of Madhya Pradesh |
27-05-1987 |
Amritsar Rayon And Silk Mills LTD Versus Amin Chand Sajdeh |
High Court of Punjab and Haryana |
21-04-1987 |
Oramco Chemicals Private Limited Versus Messrs Gwalior Rayon Silk Manufacturing (Weaving) Company Limited and Another
|
Supreme Court of India |
05-02-1987 |
Board of Trustees for the Port of Calcutta Versus Indian Rayon Corporation Ltd. |
High Court of Judicature at Calcutta |
09-09-1986 |
Indian Rayon Corpn. Versus Collector of Customs |
High Court of Judicature at Calcutta |
04-04-1986 |
Indian Rayon Corporation Limited Versus Union of India |
High Court of Judicature at Calcutta |
11-01-1985 |
Gwalior Rayon Silk Mfg Wvg Co Ltd Versus Regional Provident Fund Commissioner |
High Court of Madhya Pradesh |
21-07-1983 |
Gwalior Rayon Silk Mfg. (Wvg.) Co.Limited Versus Collector Of Central Excise Collector Of Central Excise |
High Court of Madhya Pradesh |
19-11-1982 |
Gwalior Rayon Silk Mfg. (Wvg.) Co Ltd. Versus Appellate Committee for Water Cess
|
High Court of Kerala |
14-06-1982 |
Indian Rayon Corporation Ltd Versus Union of India |
High Court of Judicature at Calcutta |
30-04-1982 |
Gwalior Rayon Mfg.(Wvg.)Co. Versus Union of India (Uoi) |
High Court of Madhya Pradesh |
29-07-1981 |
Gwalior Rayon Silk Mfg. Wvg. Co. Ltd Versus Lakshmavva |
High Court of Karnataka |
23-09-1980 |
Gwalior Rayon Silk Manufacturing and Weaving Company Limited Versus State of Tamil Nadu
|
High Court of Judicature at Madras |
16-03-1980 |
Gwalior Rayon Silk Manufacturing (Weaving) Company Ltd Versus Union of India |
High Court of Madhya Pradesh |
21-01-1980 |
Rayon Traders Private Limited Versus Income Tax Officer, Companies Circle I(2), Madras, and Another
|
High Court of Judicature at Madras |
29-11-1979 |
Baroda Rayon Corporation Limited Versus Hanumansingh Jagnarayansingh |
High Court of Gujarat At Ahmedabad |
28-09-1979 |
Gwalior Rayon Silk Manufacturing (Wvg.) Co.Ltd. Versus Textiles Committee, Bombay |
High Court of Madhya Pradesh |
06-08-1976 |
Indian Rayon Corporation Ltd, Veraval Versus Veraval-Patan Joint Municipality |
High Court of Gujarat At Ahmedabad |
18-09-1975 |
Income Tax Officer, A-Ward, Indore Versus Gwalior Rayon Silk Manufacturing (Weaving) Company Limited
|
Supreme Court of India |
05-06-1975 |
GWALIOR RAYON SILK MFG. CO. Versus UNION OF INDIA
|
High Court of Kerala |
28-01-1975 |
Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd Versus The Union of India & Another
|
High Court of Kerala |
29-12-1973 |
Commissioner of Wealth-tax Versus Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. (No. 2) |
High Court of Madhya Pradesh |
21-12-1973 |
Gwalior Rayon Silk Manufacturing (Weaving) Company Limited Versus Assistant Commissioner of Sales Tax and Others
|
Supreme Court of India |