DIN: 01374288

RAVI BADRINARAIN GOYAL

Companies Associated
CIN Company Name Status
U74999MH2003PTC139495 FILLON TECHNOLOGIES INDIA PRIVATE LIMITED Active
U74999MH2018PTC303923 VINEHA ENTERPRISES PRIVATE LIMITED Active
U91100MH2013NPL244942 CONFEDERATION OF ATM INDUSTRY Active
U72200MH2002PLC138213 AGS TRANSACT TECHNOLOGIES LIMITED Active
U72900MH2012PTC235603 AGS MEGA AUTOMATION SYSTEMS PRIVATE LIMITED Strike Off
U72900MH2007PLC172249 INDIA TRANSACT SERVICES LIMITED Active
U15122MH2012PTC229263 WOW FOOD BRANDS PRIVATE LIMITED Active
U24119KA1984PTC006178 INSTRUMENTS RESEARCH ASSOCIATES PRIVATE LIMITED Active
U72200MH2006PTC161398 AGS SUNDYNE TECHNOLOGIES PRIVATE LIMITED Active
U74120MH2012PLC230193 SECUREVALUE INDIA LIMITED Active
U85300MH2019NPL330923 AGS COMMUNITY FOUNDATION Active


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