RASOI EXPRESS PVT. LTD.Activity: Transport, storage and Communications in West Bengal.Active |
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GST Number(s) 19AABCR3487L1ZT |
PAN No AABCR3487L |
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CIN U63040WB1995PTC075844 |
ROC RoC-Kolkata |
Incorporation Date 11-12-1995 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 075844 |
Registration Date 11-12-1995 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address accounts@rasoigroup.in |
Registered Address RAASOI COURT20 R N MUKHERJEE RD KOLKATA WB 700001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RASOI EXPRESS PVT. LTD.Last Checked Past / Closed Litigation On 15-09-2023 11:03
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for RASOI EXPRESS PVT. LTD.. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for RASOI EXPRESS PVT. LTD. |
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WEST BENGAL | 19AABCR3487L1ZT |
Directors |
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DIN | Name | Since |
00254932 | SANDEEP KUMAR PANDEY | 30-04-2016 |
00387170 | SUMITRA DEVI MODY | 11-12-1995 |
00053329 | RAGHU NANDAN MODY | 11-12-1995 |
APEPR9080G | PRANAB RAY | 01-10-2019 |
07230220 | RATNESH KUMAR CHAUDHARY | 01-09-2015 |
08120081 | ROHIT JHA | 30-03-2019 |
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