RAO & CO PVT LTD

Activity: Business Services in Tamil Nadu.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74999TN1948PTC002316 		ROC
RoC-Chennai 		Incorporation Date
13-03-1948
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
002316 		Registration Date
13-03-1948 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
6, MADURI ROAD,TIRUCHIRAPALLI. TIRUCHIRAPALLI. TN 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to RAO & CO PVT LTD

Last Checked Past / Closed Litigation On 02-07-2022 05:47
24-06-2022 K.T. Rao Versus The Union of India, Rep. by its Secretary, Ministry of Home Affairs, New Delhi & Others High Court of Judicature at Madras
17-06-2022 Bhaskar Rao Changle Versus The Union of India High Court of for the State of Telangana
15-06-2022 P. Mukunda Rao Versus The Eluru Town Auto Mobile Mechanical Association, represented by its Delinquent President Magani & Others High Court of Andhra Pradesh
14-06-2022 M/s. Galaxy Rubber Products Versus V. Janardhan Rao High Court of for the State of Telangana
09-06-2022 Telangana State Tourism Development Corporation Limited, rep. by its Managing Director, B. Manohar Rao Versus M/s. A.A. Avocations Pvt. Ltd., rep. by D. Shivacharan Goud & Another High Court of for the State of Telangana
08-06-2022 G. Narsing Rao (Died) Thr. Lrs. Versus The National Highways Authority Of India & Another Supreme Court of India
07-06-2022 Chebrolu Leela Prasad Rao & Others Versus State of A.P. & Others Supreme Court of India
07-06-2022 M/s. Sri Venkateshwara Developers, Adilabad, rep. by its Managing Partners, Anumula Srujan & Chilukamarri Ravi Versus Arepally Jeevan Rao High Court of for the State of Telangana
07-06-2022 The State of Telangana Versus S. Srinivasa Rao High Court of for the State of Telangana
06-06-2022 Garikapati Venkateswara Rao Versus Union of India, Rep. by its Secretary, Ministry of Home, New Delhi & Others High Court of for the State of Telangana
19-05-2022 S. Srinivas Rao Versus The Commissioner, Hindu Religious & Charitable Endowments Department, Chennai & Others High Court of Judicature at Madras
12-05-2022 RCM Infrastructure Ltd. Represented through Senior Manager Project Accounts G. Jagadeeswara Rao Versus The State Highway Authority of Jharkhand (SHAJ), Represented by its Chief Executive Officer having its Principal office at Deendayal Nagar, Jharkhand High Court of Jharkhand
06-05-2022 Government of India, Rep. by Its Secretary Ministry of Law & Justice Department of Legal Affairs, New Delhi & Others Versus Inturi Rama Rao & Others High Court of Karnataka
06-05-2022 Marupudi Dhana Koteswara Rao Versus Union of India rep. by its Principal Secretary Ministry of External Affairs & Others High Court of Andhra Pradesh
06-05-2022 Yagati Appa Rao Versus Mallidi Satyanarayana Reddy High Court of Andhra Pradesh
05-05-2022 Allaparthi Venkata Chalapathi Rao Versus The State of Andhra Pradesh, rep. by its Principal Secretary, Revenue (Endowments), Department & Others High Court of Andhra Pradesh
26-04-2022 Sahana S. Rao Aithal Indian National, Power of Attorney, Suresh S. Rao Aithal Versus Union of India Through The Secretary, Ministry Of Ayurveda, Yoga And Naturopathy, Union Siddha And Homoeopathy [AYUSH] & Others In the High Court of Bombay at Goa
24-04-2022 Rashid Rao Versus State of Uttarakhand High Court of Uttarakhand
22-04-2022 Rasula Mukunda Rao Versus The State of Telangana through Public Prosecutor, High Court High Court of for the State of Telangana
22-04-2022 The National Highways Authority of India Versus G. Narsing Rao & Others High Court of for the State of Telangana
19-04-2022 Palla Subba Rao Versus The State of A.P., rep. by Public Prosecutor, High Court of Andhra Pradesh High Court of Andhra Pradesh
13-04-2022 Dr. P. Varavara Rao Versus National Investigation Agency & Another High Court of Judicature at Bombay
12-04-2022 P. Venkata Laxmi Narsimha Rao Versus State, Thrps. Rajendranagar High Court of for the State of Telangana
08-04-2022 Ganni Bhaskara Rao Versus The Union of India & Another High Court of Andhra Pradesh
06-04-2022 K.S. Subba Rao & Another Versus The State of Telangana, Rep. by its Public Prosecutor, High Court at Hyderabad & Another High Court of for the State of Telangana
31-03-2022 Ajay Keshava Rao Kulkarni Versus Avinash M. Patwardhan & Others Karnataka State Consumer Disputes Redressal Commission Bangalore
25-03-2022 Anaparthi Satyanarayana Versus Majeti Panduranga Rao & Others High Court of Andhra Pradesh
24-03-2022 Badugu Panduranga Rao Versus The Legal Services Authority, rep. by its Secretary, Krishna District at Machilipatnam & Others High Court of Andhra Pradesh
24-03-2022 M/S. Phoenix Motors, Represented by Partners, Begaluru & Others Versus P. Jogeshwar Rao High Court of Karnataka
14-03-2022 M. Raghunandan Rao & Others Versus The Telangana Legislative Assembly Rep. by the Secretary to Legislature & Others High Court of for the State of Telangana
14-03-2022 Varavara Rao @ Pendyala Versus State of Karnataka, by Thirumani P S Repb by Spp High Court Building, Bengaluru & Another High Court of Karnataka
10-03-2022 M/s. National Insurance Co Ltd. Versus Narsuri Sudarshan Rao, Adilabad High Court of for the State of Telangana
09-03-2022 M. Mukhya Prana Rao (deceased) & Others Versus A.R. Prathaban High Court of Judicature at Madras
08-03-2022 Krishna Moorthy Rao Versus S. Bhanumathi @ Lakshmi & Another High Court of Kerala
23-02-2022 Paturi Veera Venkata Narasimha Rao & Another Versus Rayudu Venkata Krishna Rao High Court of Andhra Pradesh
22-02-2022 Dakshin Bharat Gateway Terminal Private Limited, Mumbai Rep. by its Authorised Signatory Ananda Padmanaban S. Subba Rao Versus V.O. Chidambaranar Port Trust, Through its Chariman Tuticorin High Court of Judicature at Madras
22-02-2022 M/s S.S. Southern City Developers Pvt. Ltd., Krishnagiri District & Others Versus Dr. Usha V. Rao Karnataka State Consumer Disputes Redressal Commission Bangalore
18-02-2022 M/s. Mangalagiri Textile Mills Private Limited, Rep. by its Chairman, Dr. Goli Nagasaina Rao & Another Versus The State Bank of India, Rep. by its Authorized Officer & Another High Court of Andhra Pradesh
17-02-2022 Rajeev Chandrasekhar Versus K. Koteswar Rao High Court of Karnataka Circuit Bench At Dharwad
17-02-2022 Mathala Chandra Sekhara Rao Versus Mathala Shirisha High Court of Andhra Pradesh
16-02-2022 S. Nirmala Devi Versus N. Madhava Rao & Others High Court of Judicature at Madras
15-02-2022 Directorate of Enforcement Represented by its Assistant Director Hyderabad Zonal Unit & Another Versus Kamma Srinivasa Rao & Another High Court of for the State of Telangana
02-02-2022 I.a. Nagendra Rao Versus Union of India & Others Central Administrative Tribunal Bangalore Bench
02-02-2022 Laxman Rao Versus Court of Third Additional Sessions Judge, Guna High Court of Madhya Pradesh
28-01-2022 Sree Venkataraya Builders Private Limited, rep. by its Director, Rukmini Mullapudi Versus M/s. Kausalya Shelters Limited, rep. by its Chairman, D. Ravinder Rao High Court of for the State of Telangana
28-01-2022 Union of India, Rep. by the Chairman, Ministry of Railways, Railway Board, Rail Bhavan, New Delhi & Others Versus M.A. Veerabhadra Rao & Another High Court of for the State of Telangana
28-01-2022 Union of India Versus E. Krishna Rao Supreme Court of India
21-01-2022 K. Nageswara Rao Versus The State of A.P Rep. by its Public Prosecutor, Through SHO, Alipiri PS., Chittoor District & Another High Court of Andhra Pradesh
19-01-2022 N. Madhava Rao Versus The District Collector, Chengalpattu & Others High Court of Judicature at Madras
07-01-2022 Ishaan Pejavar Rao & Another Versus Ramesh P. Rao High Court of Judicature at Madras
06-01-2022 Yalamarthi Narasimha Rao Versus The District Legal Services Authority (Lok Adalath) at Vijayawada, Krishna District, rep. by its Secretary & Others High Court of Andhra Pradesh
05-01-2022 The State of Andhra Pradesh, Rep. by its Principal Secretary to Government, Municipal Administration Department, A.P. Secretariat, Velagapudi Versus Thota Subba Rao & Others High Court of Andhra Pradesh
03-01-2022 Neelam Batra Versus V. Ramchandra Rao High Court of Delhi
27-12-2021 M. Rama Koteswara Rao Versus The Postmaster General, Vijayawada Region, Vijayawada & Others High Court of Andhra Pradesh
22-12-2021 Namboori Janaki died per L.Rs. & Others Versus Gurram Hanumantha Rao High Court of for the State of Telangana
22-12-2021 S.A. Surabhi Prasad Versus R. Kodanda Rao High Court of for the State of Telangana
20-12-2021 Dr. M. Satchindananda Rao Versus The State of Telangana & Others High Court of for the State of Telangana
13-12-2021 Prasad Iswar Rao Versus State of Orissa High Court of Orissa
04-12-2021 P.K. Jagannatha Rao Versus Muralidhar Bhat High Court of Karnataka
01-12-2021 Ballapu Suresh & Another Versus Kolli Rama Koteswara Rao & Others High Court of Andhra Pradesh
01-12-2021 C. Venkata Rani Versus B.S. Uma Maheswara Rao National Consumer Disputes Redressal Commission NCDRC
29-11-2021 K. Ramulu Panasaladibba Versus K. Appa Rao Panasaladibba High Court of Andhra Pradesh
23-11-2021 Naragani Siva Suramanyam Versus Kota Srinivasa Rao High Court of Andhra Pradesh
17-11-2021 M. Sudhakar @ M. Sudhakar Rao Versus Peerajee @ Reddy High Court of for the State of Telangana
16-11-2021 M. Chandrashekara Bhat (Died) & Others Versus S. Achutha Rao & Another High Court of Kerala
15-11-2021 ITC Limited, Kolkata Versus N. Ranga Rao & Sons Private Ltd., Chennai High Court of Judicature at Madras
03-11-2021 G. Raja Rao Versus State of A.P. rep. by its Principal Secretary Housing Department, Velagapudi & Another High Court of Andhra Pradesh
01-11-2021 S. Babu Rao Versus S. Appayamma High Court of Andhra Pradesh
28-10-2021 The Land Acquisition Officer-cum-Revenue Divisional Officer, Nagarkurnool, Mahabubnagar District Versus S.V. Jagannatha Rao, rep., by the General Power of Attorney, K. Ramachander (Died) & Others High Court of for the State of Telangana
22-10-2021 Jameela & Others Versus C.H. Nagendra Rao, Andhra Pradesh & Others High Court of Kerala
20-10-2021 L. Nageswara Rao Versus A. Srinivasa Rao High Court of Andhra Pradesh
08-10-2021 Khambadkone Meera Rao, Represented through her Power of Attorney, Jyoti Rao, Bangalore Versus Rathina Pandian Selvan, Prop. of RITASS Mumbai, Chennai High Court of Judicature at Madras
07-10-2021 Authorized Signatory, Bajaj Allianz Life Insurance Co. Ltd. & Others Versus Kanduru Gangadhara Rao National Consumer Disputes Redressal Commission NCDRC
07-10-2021 Regu Maheswara Rao Versus The State of Andhra Pradesh, Rep. by its Principal Secretary to Government & Others High Court of Andhra Pradesh
07-10-2021 B. Laxmidevi S. Rao & Another Versus B.R. Prakash & Others High Court of Karnataka
05-10-2021 B.L. Narasimha Rao Versus Vatti Venkata Ranga Pardhasaradhi & Others High Court of Andhra Pradesh
01-10-2021 Korukonda Chalapathi Rao & Another Versus Korukonda Annapurna Sampath Kumar Supreme Court of India
01-10-2021 Korukonda Chalapathi Rao & Another Versus Korukonda Annapurna Sampath Kumar Supreme Court of India
24-09-2021 T. Nagendra Rao & Others Versus State of Sikkim High Court of Sikkim
22-09-2021 M.S. Rama Mohan Rao Versus Reserve Bank of India, Chennai & Others High Court of Judicature at Madras
01-09-2021 Y. Venkata Purnachandra Rao Versus M.V. Jagan Mohan Rao High Court of Andhra Pradesh
31-08-2021 Alikanti Damodar Rao Versus The State of Telangana High Court of for the State of Telangana
31-08-2021 Yelamanchili Basaveswara Rao & Others Versus Union of India, rep. by its Secretary Ministry of Road, Transport and Highways, New Delhi & Others High Court of Andhra Pradesh
27-08-2021 Chinnari Suryanarayana & Others Versus Nagireddy Srinivasa Rao High Court of Andhra Pradesh
27-08-2021 Valluru Sivanath & Others Versus M/s. Sree Vijayabheri Infra, Rep. by its Managing Partner Vanama Venkateswara Rao & Another High Court of Andhra Pradesh
23-08-2021 Southern Rocks & Minerals Private Limited, Rep. by its Managing Director P. Rama Rao Versus The Government of Andhra Pradesh Industries & Commerce (Mines-II) Department, Represented by the Special Chief Secretary & Others High Court of Andhra Pradesh
23-08-2021 Ravipati Venkateshwar Rao Versus The Nizampet Municipal Corporation High Court of for the State of Telangana
23-08-2021 D. Ranganatha Rao, Dead by LRs., & Others Versus D. Sujatha & Others High Court of Karnataka
19-08-2021 Dudela Radhakrishna Madhukarbhai Rao Versus Manisha Radhakrishna Dudela & Another High Court of Gujarat At Ahmedabad
18-08-2021 Mula Maheswara Rao & Another Versus The State of Andhra Pradesh, Represented by its Principal Secretary, Velagapudi Others High Court of Andhra Pradesh
17-08-2021 C.H. Nagaraj Rao Versus State by its S.P.P. Bangalore Police Sub-Inspector, Udupi & Another High Court of Karnataka
16-08-2021 K. Kamal Rao & Others Versus State of Chhattisgarh High Court of Chhattisgarh
12-08-2021 Kolakani Sundar Rao Versus State of Andhra Pradesh High Court of Andhra Pradesh
12-08-2021 Nago Rao Temburkar Versus The Central Bank of India, Through its General Manager (HRD), Central Office, Mumbai & Others High Court of Chhattisgarh
12-08-2021 Tumalapalli Vinay Veerabahdra Rao Versus The State of Andhra Pradesh, Rep., by it's Principal Secretary, Animal Husbandry Dairy Development And Fisheries Department & Others High Court of Andhra Pradesh
05-08-2021 Nemarugommula Jaiveer Rao Versus The State of Telangana, Rep by its Principal Secretary Revenue Secretariat Buildings Saifabad Hyderabad & Others High Court of for the State of Telangana
30-07-2021 H. Govindaraj Rao & Another Versus Karnataka Bank Ltd, Represented by its Branch Manager, Iddya Branch, Dakshina Kannada District & Another Debt Recovery Tribunal Bangalore
28-07-2021 Ch. Sitarama Rao & Others Versus The State of Andhra Pradesh, Rep. By its Principal Secretary, Revenue (Endowments) Department, Secretariat, Velgapudi & Others High Court of Andhra Pradesh
26-07-2021 Jaivanta Rao Versus The State of Telangana & Another High Court of for the State of Telangana
26-07-2021 Jaivanta Rao Versus The State of Telangana & Another High Court of for the State of Telangana



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