RANGER FOODS PRIVATE LIMITEDActivity: Manufacturing (Food stuffs) in Chandigarh.Active |
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CIN U15201CH2007PTC030708 |
ROC RoC-Chandigarh |
Incorporation Date 19-02-2007 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 030708 |
Registration Date 19-02-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 30-09-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 450,00,000 |
Paid Up Capital Rs. 435,00,000 |
Contact Information |
E-Mail Address mybijj@yahoo.com |
Registered Address S.C.O. 834 FIRST FLOOR NAC MANIMAJRA CHANDIGARH CH 160101 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RANGER FOODS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 18-03-2023 03:28
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for RANGER FOODS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
03044985 | GOPAL SHARMA | 22-03-2016 |
00503141 | RAVINDER GARG | 19-02-2007 |
07582009 | PRASHANT SHARMA | 05-08-2016 |
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