DIN: 00458939

RAMANAIDU DAGGUBATI

Companies Associated
CIN Company Name Status
U92119TG2005PTC045989 SPIRIT MEDIA PRIVATE LIMITED Active
U72200TG2005PTC048122 SPIRIT BPO SERVICES PRIVATE LIMITED Converted to LLP and Dissolved
U74140DL2015PTC283220 ADVERGAME TECHNOLOGIES PRIVATE LIMITED Active
AAD-6503 SPIRIT BPO SERVICES LLP
U74999TG2019PTC129421 ANTHILL STUDIO PRIVATE LIMITED Active
AAF-3171 CAPE SURESH LLP
U74999MH2016PTC286745 KWAN (SOUTH) CELEBRITY SERVICES PRIVATE LIMITED Active
U24246MH2019PTC327382 SCENTIALS MEN'S GROOMING PRIVATE LIMITED Active
AAT-4294 RANA DAGGUBATI FASHION LLP Active
AAY-3393 COLLECTIVE ARTISTS NETWORK SOUTH LLP Active
ABC-7193 DCAP ADVISORS LLP Active
U92100TG2022PTC166340 SOUTH BAY INDIA PRIVATE LIMITED Active
U74995TG2021PTC155169 BARE NAKED PRIVATE LIMITED Active
AAQ-0028 DRAGON WORKS PRODUCTION LLP Active
U51396MH1980PTC023421 AMAR CHITRA KATHA PRIVATE LIMITED Active
AAT-0540 SOUTH BAY SOUND LLP Active


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