Some PAST Judgements / Case Laws similar to RAMAN AND COMPANY LIMITED
Last Checked Past / Closed Litigation On 02-05-2022 04:13
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17-03-2022 |
P. Raman Versus The Chief Secretary, State of Tamil Nadu, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
23-02-2022 |
Sakthi Durga Builders & Developers, Rep. by its Managing Partner, Chennai & Others Versus P.S. Raman |
High Court of Judicature at Madras |
23-02-2022 |
M/S. Sapl-Gcc Jv, Represented By Its Pa Holder, D V Raman Versus Government of India, Minstry of Ports, Shipping And Waterways Transport, New Delhi & Others |
High Court of Karnataka |
27-01-2022 |
Ponneri Steel Industries, Chennai, Rep. by its Manager A. Raman Versus The Chairman & Managing Director, TANGEDCO, Chennai & Another |
High Court of Judicature at Madras |
27-01-2022 |
G. Raman Versus The District Collector, Kallakurichi & Others |
High Court of Judicature at Madras |
20-01-2022 |
Raman Versus The Deputy Superintendent of Police, All Women Police Station, Thiruvannamalai & Others |
High Court of Judicature at Madras |
14-01-2022 |
Raman Goyal Versus Securities and Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
07-01-2022 |
Raman Goyal Versus Securities & Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
05-01-2022 |
Devarajan Raman Versus Bank of India Limited |
Supreme Court of India |
26-10-2021 |
Raman Krishna Kumar Versus Deputy Commissioner of Income Tax, Non Corporate Circle-3, Chennai |
High Court of Judicature at Madras |
25-10-2021 |
K. Raman Versus Inspector General of Registration, Chennai & Others |
High Court of Judicature at Madras |
20-10-2021 |
The State of Uttarakhand Versus Raman Singh Bisht |
Supreme Court of India |
21-09-2021 |
Vasantha Raman & Others Versus The Revenue Inspector -(II)(T. Nagar) Guindy Taluk, Chennai & Another |
High Court of Judicature at Madras |
30-07-2021 |
Vipan Aggarwal & Others Versus Raman Gandotra & Others |
High Court of Jammu and Kashmir |
14-07-2021 |
P. Raman Versus The Joint Registrar of Co-op. Societies, Cadre Authority in respect of Primary Agricultural Co-operative Bank Limited, Nagapattinam & Another |
High Court of Judicature at Madras |
06-05-2021 |
B. Raman Versus The District Collector, Madurai & Others |
Before the Madurai Bench of Madras High Court |
07-04-2021 |
Raman Kumar @ Ramaniya Versus The State of Bihar |
High Court of Judicature at Patna |
06-04-2021 |
Raman Roadways Private Limited Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
06-04-2021 |
Raman Roadways Private Limited Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
01-04-2021 |
Pippal Singh Sidhu Versus Raman Soni & Others |
National Consumer Disputes Redressal Commission NCDRC |
31-03-2021 |
T.S. Kalyanaraman, Chairman & Managing Director, M/s. Kalyan Jewellers Versus Naveen @ Raman |
High Court of Judicature at Madras |
31-03-2021 |
T.S. Kalyanaraman, Chairman & Managing Director, M/s. Kalyan Jewellers Versus Naveen @ Raman |
High Court of Judicature at Madras |
23-03-2021 |
Ravi Raman Versus Arul Viswanathan |
High Court of Judicature at Madras |
12-03-2021 |
Raman Sharma Versus State of Haryana & others |
High Court of Punjab and Haryana |
10-03-2021 |
Raman Singh Chauhan Versus State of M.P. |
High Court of Madhya Pradesh Bench at Gwailor |
05-03-2021 |
The Commissioner of Income Tax, Chennai Versus M/s.True Value Homes (India) Pvt. Ltd TVH Triveni, 21-CV Raman Road, lwarpet, Chennai |
High Court of Judicature at Madras |
25-02-2021 |
M/s. Sakthi Durga Engineering, Represented by its Partner R.S. Krishnan, Chennai Versus P.S. Raman |
High Court of Judicature at Madras |
18-02-2021 |
Sandeep Raman Pawar & Others Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
18-02-2021 |
Sandeep Raman Pawar & Others Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
18-01-2021 |
Raman Kumar Sharma Versus State of Punjab |
High Court of Punjab and Haryana |
13-01-2021 |
Raman Sharma & Others Versus State of Uttarakhand |
High Court of Uttarakhand |
18-12-2020 |
P. Raman Versus The Government of Tamil Nadu rep. by the Chief Secretary Secretariat Chennai & Others |
High Court of Judicature at Madras |
13-10-2020 |
Raman & Others Versus The Assistant Director of Geology & Mining, Pudukottai & Others |
Before the Madurai Bench of Madras High Court |
28-09-2020 |
Raman & Another Versus Chinnammal & Another |
High Court of Judicature at Madras |
31-08-2020 |
The Chairman, Tamil Nadu Uniformed Services Recruitment Board, Egmore Versus P. Mohan Muthu Raman |
High Court of Judicature at Madras |
13-08-2020 |
Ravi Raman Versus Arul Viswanathan |
High Court of Judicature at Madras |
13-08-2020 |
Ravi Raman Versus Arul Viswanathan |
High Court of Judicature at Madras |
03-06-2020 |
State Represented by The Inspector of Police, V & AC, Kanchipuram Versus S. Raman |
High Court of Judicature at Madras |
06-03-2020 |
Punjab State Civil Supplies Corporation Ltd. & Another Versus M/s. Raman Rice Mills & Others |
High Court of Punjab and Haryana |
27-02-2020 |
Annamalai & Others Versus Raman (died) & Other |
Before the Madurai Bench of Madras High Court |
14-02-2020 |
Radha Raman Kulshretha Versus State of U.P. |
High Court Of Judicature At Allahabad Lucknow Bench |
13-02-2020 |
Yash Raman Kelvani Trust Versus Deputy Labour Commissioner |
High Court of Gujarat At Ahmedabad |
11-02-2020 |
Head of the Regional Office, Idea Cellular Ltd., Mercy Estate, Kochi & Another Versus G. Raman Pillai |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
07-02-2020 |
Jaskaran Singh Dhillon Versus Raman Kalia |
High Court of Punjab and Haryana |
08-01-2020 |
S. Gurumurthy (Died) & Others Versus N. Raman & Others |
High Court of Judicature at Madras |
20-11-2019 |
V. Raman Versus The Government of Puducherry, Rep., by its Secretary to Government (Labour), Chief Secretariat, Puducherry & Another |
High Court of Judicature at Madras |
12-11-2019 |
Sivasankaran Versus S.B. Raman |
High Court of Judicature at Madras |
12-09-2019 |
Raman Kumar Versus Ravinder Mahendru & Others |
High Court of Punjab and Haryana |
07-08-2019 |
K.N. Raman Kutty Versus K.N. Usha |
High Court of Judicature at Madras |
06-08-2019 |
Vidhya Shankara Apartments Owners Asso. Rep. By Its President Ns Raman Versus Director of Town And Country Planning Chennai & Others |
Supreme Court of India |
18-07-2019 |
S.P. Muthu Raman Versus The Secretary, Ministry of Environment, Forest & Climate Change, Government of India, Indira Paryavaran Bhawan, Aligani, New Delhi & Others |
High Court of Judicature at Madras |
13-07-2019 |
Public Prosecutor Versus Vashan a/l K Raman |
Supreme Court of Singapore |
08-07-2019 |
Raman Singh Versus The District Inspector of Schools, Jalaun at Orai & Others |
Supreme Court of India |
30-04-2019 |
Raman Kumar & Another Versus State of J&K & Others |
High Court of Jammu and Kashmir |
16-04-2019 |
K. Ariyal & Others Versus R. Raman @ Ramasamy |
Before the Madurai Bench of Madras High Court |
16-04-2019 |
K. Ariyal & Others Versus R. Raman @ Ramasamy |
Before the Madurai Bench of Madras High Court |
21-03-2019 |
Shanmugam Versus Raman @ Ramamoorthy & Others |
High Court of Judicature at Madras |
13-03-2019 |
S. Raman Versus The Revenue Divisional Officer, Kancheepuram & Another |
High Court of Judicature at Madras |
08-03-2019 |
Raman Kumar & Others Versus Narain Dev & Others |
High Court of Himachal Pradesh |
08-03-2019 |
S. Raman Pillai Versus Union of India rep.by Senior Superintendent of Post Offices, Kanniyakumari Division, Nagercoil & Another |
High Court of Judicature at Madras |
04-02-2019 |
Raman Kapoor Versus O.P. Kapoor |
High Court of Delhi |
31-01-2019 |
Rajesh Aglesh @ Akhilesh Raman Versus The State of Maharashtra |
High Court of Judicature at Bombay |
29-01-2019 |
Raveendran Nair Versus Raman Nair & Others |
High Court of Kerala |
21-01-2019 |
In the Matter of: Alloysmin Industries (Through its Proprietor Ashok Kumar Sharma) Versus Raman Casting Private Limited (Through its Managing Director), Rajasthan |
National Company Law Appellate Tribunal |
19-12-2018 |
S. Subbulakshmi & Another Versus S. Ganapathy Raman & Others |
Before the Madurai Bench of Madras High Court |
03-12-2018 |
Raman & Others Versus State of Kerala, Represented by Secretary To Government, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
14-11-2018 |
Raman @ Ramachandran Versus State of Kerala |
High Court of Kerala |
31-10-2018 |
O. Mohan Raman Versus B. Narasimmalu & Another |
High Court of Judicature at Madras |
10-10-2018 |
The Management of Chemplast Sanmar Limited, Plant II Raman Nagar Post Mettur Dam Versus The Presiding Officer Labour Court, Salem & Others |
High Court of Judicature at Madras |
26-09-2018 |
Raman Textile Pvt. Ltd, Panipat Versus Ito, Panipat |
Income Tax Appellate Tribunal Delhi |
03-09-2018 |
M/s. Aryan Builders & Developers & Others Versus Raman Kumar Singh & Others |
High Court of Karnataka |
16-07-2018 |
Ari Raman Versus Inspector General of Registration & Others |
Before the Madurai Bench of Madras High Court |
12-07-2018 |
Shri Raman Chettiyar Memorial Trust, Rep. by its Managing Trustee, R. Shanmugam Chettiyar Versus Coimbatore Municipal Corporation, Rep. by its Commissioner, Office of the Coimbatore Municipal Corporation |
High Court of Judicature at Madras |
28-06-2018 |
T.G. Raman Versus State of Tamil Nadu, Rep. by its Secretary to Government Social Welfare Department & Others |
High Court of Judicature at Madras |
07-05-2018 |
SLA Securities Limited Versus S. Raman, Whole Time Member Securities and Exchange Board of India & Others |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
26-04-2018 |
V. Arivudai Nambi Versus V. Raman, Rep. by his Power Agent T.R. Sahadevan & Others |
High Court of Judicature at Madras |
24-04-2018 |
R. Natarajan Versus Raman (Deceased) & Others |
High Court of Judicature at Madras |
06-04-2018 |
Sivasami & Another Versus Raman & Others |
High Court of Judicature at Madras |
15-02-2018 |
K.V. Raman Versus State by the Inspector of Police, SPE-CBI-ACB, Chennai |
High Court of Judicature at Madras |
01-02-2018 |
Raman Ravi Versus The Commissioner, The Hindu Religious & Charitable Endowments Department Nungambakkam & Others |
High Court of Judicature at Madras |
22-01-2018 |
Sri Raman Constructions, Rep. by its Managing Partner, V. Ramachandran Versus The Union of India, Rep. by the Executive Engineer, Irrigation Division, Pondicherry & Another |
High Court of Judicature at Madras |
12-01-2018 |
Public Prosecutor Versus Siva Raman |
Supreme Court of Singapore |
04-01-2018 |
Raman & Another Versus Koothayee & Others |
Before the Madurai Bench of Madras High Court |
30-11-2017 |
V.N. Sudheer Versus S. Raman Menon, Represented by His Power of Attorney Holder Suresh M. Pillai |
High Court of Kerala |
13-10-2017 |
Raman Mahajan Versus The Commissioner of Income Tax |
High Court of Judicature at Allahabad |
14-09-2017 |
Soma Devi Versus Raman Kumar |
High Court of Jammu and Kashmir |
12-09-2017 |
A. Raman Chettiar Versus S. Krishnan & Others |
Before the Madurai Bench of Madras High Court |
06-09-2017 |
The Branch Manager, The Oriental Insurance Company Ltd., Tiruchencode Versus C. Raman & Another |
Before the Madurai Bench of Madras High Court |
04-09-2017 |
B. Raman Versus The Commissioner, Chidambaram Municipality, Chidambaram & Another |
High Court of Judicature at Madras |
01-09-2017 |
Sudhakar Raman Versus The Sub Inspector of Police, District Crime Branch, Erode & Others |
High Court of Judicature at Madras |
29-08-2017 |
M/s Radha Raman Industries Versus M/s Manoj Trading Company |
High Court of Punjab and Haryana |
23-08-2017 |
P. Srinivasan & Others Versus Sumathi Raman & Others |
High Court of Judicature at Madras |
16-08-2017 |
The Fit Person, A/m. Malaiyandi Karuppasamy, Madurai & Others Versus M. Raman & Others |
Before the Madurai Bench of Madras High Court |
11-08-2017 |
G.R. Matriculation School, Pagalpatti, Muthunaickan Patti Village and post Versus Raghu Raman & Others |
High Court of Judicature at Madras |
04-08-2017 |
Kewal Singh & Another Versus Raman Kumar & Others |
High Court of Jammu and Kashmir |
12-07-2017 |
N.P. Raman Kutty & Another Versus District Collector Civil Station, Thrissur & Another |
High Court of Kerala |
30-06-2017 |
Suresh Babu Versus M.R. Santha Raman & Others |
Before the Madurai Bench of Madras High Court |
14-06-2017 |
P.N. Raman Versus K. Abdul Rahiman & Another |
High Court of Kerala |
27-04-2017 |
Ram Krishna Bharti Versus Raman Distributor Pvt. Through Its Authorized Signatory & Another |
National Consumer Disputes Redressal Commission NCDRC |
07-04-2017 |
For the Appearing Parties: Deepak Gupta, Raman Sethi, G.S. Rathore, Advocates. |
High Court of Himachal Pradesh |