RAMAKRISHNA AND COMPANY PRIVATE LIMITED

Activity: Business Services in Kerala.
Dissolved
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74999KL1944PTC000981 		ROC
RoC-Ernakulam 		Incorporation Date
01-12-1944
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000981 		Registration Date
01-12-1944 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
ALLEPPEY Alappuzha KL 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to RAMAKRISHNA AND COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 28-05-2022 22:22
11-03-2022 A. Ramakrishna Reddy & Another Versus The State of Telangana, rep. by its Public Prosecutor T.S. High Court, Hyderabad & Another High Court of for the State of Telangana
03-03-2022 Lakshmi Ramakrishna & Others Versus Dundi China Venkata Reddy High Court of Andhra Pradesh
03-03-2022 Lakshmi Ramakrishna & Others Versus Dundi China Venkata Reddy High Court of Andhra Pradesh
24-02-2022 G. Ramakrishna Versus State by Annapoorneshwari Nagar, Rep. by State Public Prosecutor, Bengaluru High Court of Karnataka
24-02-2022 Vinti Ramakrishna, W.G.Dist. & Others Versus PP., Hyd. & Others High Court of Andhra Pradesh
07-02-2022 The Government of Andhra Pradesh, Rep., by its Secretary, School Education, Secretariat, Hyderabad & Others Versus G. Ramakrishna & Others High Court of for the State of Telangana
15-12-2021 Nizam's Institute of Medical Sciences Represented By its Director, Punjagutta Hyderabad Versus S. Ramakrishna Through Lrs. & Another National Consumer Disputes Redressal Commission NCDRC
07-09-2021 T.V. Ramakrishna Reddy Versus M. Mallappa & Another Supreme Court of India
16-06-2021 Ramakrishna Anand Raikar & Others Versus Bismark C. D'Souza In the High Court of Bombay at Goa
24-03-2021 Karur Sri Ramakrishna Educational & Charitable Trust, Represented by its Secretary, Sasikumar, Karur Versus The District Registrar, Karur & Others Before the Madurai Bench of Madras High Court
15-03-2021 Tamminedi Ramakrishna and Others V/S N. Jayalakshmi IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH
12-03-2021 M/s. Ramakrishna Mills (Coimbatore) Ltd., Rep. by its Managing Director, D. Lakshminarayaswamy Versus The Tamil Nadu Sales Tax Appellate Tribunal (Additional Bench), Coimbatore & Another High Court of Judicature at Madras
10-03-2021 Mohan Hosahally Ramakrishna Versus Securities & Exchange Board of India, SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
09-03-2021 B.K. Ramakrishna Versus P. Narayana Bhat & Another High Court of Kerala
01-03-2021 Vijayam Pillai (Deceased) & Others Versus Ramakrishna High School,Kothandapuram Represented by its Secretary & Correspondent Venkataparthasarathy High Court of Judicature at Madras
29-01-2021 N.R. Ramakrishna & Others Versus State of Karnataka, Represented by S.P.P., Bengaluru & Another High Court of Karnataka
30-12-2020 M/s. Sarmani Hotels Pvt. Ltd., Rep. by its Managing Director, B.R. Ramakrishna Achar Versus B.S. Venkataramana Thantry High Court of Judicature at Madras
04-12-2020 J. Ramakrishna Versus Union of India, Through its Secretary & Others High Court of for the State of Telangana
04-12-2020 J. Ramakrishna Versus Union of India, Through its Secretary & Others High Court of for the State of Telangana
01-12-2020 M/s. C. Ramakrishna Padayatchi, Rep by its Proprietor C. Ramakrishnan Versus The Commercial Tax Officer, Panruti Rural, Panruti High Court of Judicature at Madras
20-11-2020 M/s. Sri Venkateshwara Education Trust (Regd), Represented by Trustee/ Secretary, Anasuya Ramakrishna & Others Versus Sri Venkateshwara Education Trust (Regd), Represented by Trustee/ Secretary, S. Jagadeesh & Others High Court of Karnataka
19-10-2020 T. Ramakrishna Versus The State of Karnataka, by its Principal Secretary to Social Welfare Department, Bengaluru & Another High Court of Karnataka
18-06-2020 Ravi @ P. Ramakrishna Versus State of Karnataka, Represented by Learned State Public Prosecutor High Court of Karnataka
16-03-2020 S. Ramakrishna Versus S. Appaiah & Others High Court of Karnataka
09-03-2020 M. Ramakrishna Versus State of Karnataka Vidhana Soudha High Court of Karnataka
13-02-2020 G. Ramakrishna Versus C. Chandrasekhar High Court of Judicature at Madras
05-02-2020 Ramakrishna Mission-Rep by its duly authorized Power Agent Swami Amirthananda Versus V. Parvathy High Court of Judicature at Madras
03-12-2019 Sunil Chandra Pal Versus General Secretary, Ramakrishna Mission, Belur High Court of Judicature at Calcutta
16-09-2019 Sai Ramakrishna Versus State of Karnataka, Rep. by the State Public Prosecutor, Bangalore & Others High Court of Karnataka
06-09-2019 Maddala Sree Ramakrishna Versus Commissioner, Appeals Officer of the Chief Commissioner of Land Administration, Andhra Pradesh & Others High Court of Andhra Pradesh
09-08-2019 Bhaskar Golla Versus Ramakrishna Vidya Shrama Trust & Another National Consumer Disputes Redressal Commission NCDRC
24-05-2019 Ramu @ Ramakrishna Versus State of Karnataka, Rep. by SPP. High Court of Karnataka
27-03-2019 Old Students Association, Osmania University rep. by its General Secretary, A. Ramakrishna, Hyderabad Versus State of Andhra Pradesh rep.by its Principal Secretary. Department of School Education, Amarawathi, Vijayawada & Another High Court of Andhra Pradesh
27-03-2019 Old Students Association, Osmania University rep. by its General Secretary, A. Ramakrishna, Hyderabad Versus State of Andhra Pradesh rep.by its Principal Secretary. Department of School Education, Amarawathi, Vijayawada & Another High Court of Andhra Pradesh
28-02-2019 Ramakrishna Mission & Another Versus Kago Kunya & Others Supreme Court of India
23-01-2019 Movva Ramakrishna Versus Kommareddy Rambabu High Court of for the State of Telangana
23-01-2019 Movva Ramakrishna Versus Kommareddy Rambabu High Court of for the State of Telangana
21-01-2019 ICICI Home Finance Company Limited, Represented by its Authorized Officer, Raghavendra P. Katgeri Versus Sai Ramakrishna Karuturi High Court of Karnataka
02-01-2019 M/s. Shri. Narasimhaswami Constructions, Represented by its partner, N. Ramakrishna Versus Union of India & Others High Court of Karnataka
31-12-2018 K. Ramakrishna Versus The State, Rep. by Deputy Superintendent of Police, Anti-corruption Bureau City Range, Hyderabad High Court of Andhra Pradesh
26-11-2018 K. Siva Ramakrishna Prasad & Another Versus M/s. Shriram City Union Finance Limited High Court of Andhra Pradesh
26-11-2018 K. Siva Ramakrishna Prasad & Another Versus M/s. Shriram City Union Finance Limited High Court of Andhra Pradesh
26-11-2018 K. Siva Ramakrishna Prasad & Another Versus M/s. Shriram City Union Finance Limited High Court of Andhra Pradesh
13-11-2018 A.V. Ramakrishna Pillai Versus State of Kerala, Rep. by The Secretary, Home Department, Govt. Secretariat, Thiruvananthapuram & Others High Court of Kerala
29-10-2018 Bandela Atchuta Ramakrishna & Others Versus State of Andhra Pradesh, Rep. by its Public Prosecutor, High Court of A.P. & Another High Court of Andhra Pradesh
17-10-2018 Dr. M. Ramakrishna Babu & Others Versus Medical Council of India Pocket, New Delhi & Represented by The Registrar & Others High Court of Kerala
06-09-2018 B. Sreekala Versus Sree Ramakrishna Asrama Charitable Hospital, Sasthamangalam, TVPM, R/by its President & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
13-08-2018 Dr. G. Ramakrishna Reddy Versus The State of Andhra Pradesh Rep. by its Public Prosecutor, High Court of Andhra Pradesh & Another In the High Court of Judicature at Hyderabad
19-06-2018 Sri Ramakrishna Hospital Represented by its Managing Trustee & Another Versus Chitra (Deceased) & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
03-05-2018 M/s. Ramakrishna Sekhsaria & Another Versus Securities & Exchange Board of India SEBI Bhavan & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
03-04-2018 Sharada Ramakrishna Naik Versus Sannamma & Others High Court of Karnataka Circuit Bench At Dharwad
23-03-2018 Rajaninath Shrikant Shirodkar @ Rajanikant Shrikant Shirodkar @ Rajnikant Surya Shirodkar @ Rajanikant Surya Shirodkar & Another Versus Shree Kamakshi Saunsthan, Through its Attorney Pradeep Ramakrishna Kamat Budkule In the High Court of Bombay at Goa
09-03-2018 The Karnataka Power Transmission Corporation Limited, Represented by its Director(Administration & H.R.) KPTCL, Now rep. by M. Ramakrishna & Another Versus Government of Karnataka, Represented by its Principal Secretary, Ministry of Power/Energy, Bangalore & Others High Court of Karnataka
23-02-2018 Ramakrishna Versus State By Madhugiri Police Station, Represented by State Public Prosecutor, High Court of Karnataka, Bengaluru High Court of Karnataka
08-02-2018 N. Ramakrishna Panickar Versus The Additional Registrar, Chennai Division, Co-Operative Society, Mandaveli, Chennai & Another High Court of Judicature at Madras
08-02-2018 D. Ramakrishna & Others Versus State of Andhra Pradesh, rep. by its Principal Secretary, Revenue (Excise-II) Dept., A.P. Secretariat & Others In the High Court of Judicature at Hyderabad
19-01-2018 M/s. Inter Globe Aviation Ltd. Through Anoop Kahtry, Associate General Counsel Versus G. Ramakrishna Reddy & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
11-01-2018 Bharat Ramakrishna Sekhsaria & Another Versus Securities & Exchange Board of India SEBI Bhavan & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
05-01-2018 Yeluru Ramakrishna Versus Yeluru Venkateshwarlu & Others In the High Court of Judicature at Hyderabad
05-01-2018 Yeluru Ramakrishna Versus Yeluru Venkateshwarlu & Others High Court of Andhra Pradesh
06-12-2017 Sri. Ramakrishna Yarn Carriers Limited, Rep. by its Director, N.M. Ethirajan Versus The General Manager (Retail Sales), Retail Sales Department, HO, Mumbai & Others High Court of Judicature at Madras
08-11-2017 Sai Ramakrishna Karuturi Versus Union of India, Represented by its Secretary, Ministry of Finance, Parliament Sadan, New Delhi & Others High Court of Karnataka
06-11-2017 The Joint Director, Employees' State Insurance Corporation, Coimbatore Versus Sri Ramakrishna Mills (Coimbatore) Ltd., Represented by its Vice President (Finance), N. Narasimhalu High Court of Judicature at Madras
02-11-2017 Natarajan & Another Versus Ramakrishna High School, Kodandapuram, Rep. by its Secretary High Court of Judicature at Madras
22-09-2017 A. Murugesan Versus Tamil Nadu State Transport Corporation Ltd., rep. By its Managing Director, Ramakrishna Road, Salem & Others High Court of Judicature at Madras
22-09-2017 Konakala Ramakrishna @ Ramu & Others Versus State of A.P. rep. by its Public Prosecutor In the High Court of Judicature at Hyderabad
22-09-2017 Konakala Ramakrishna @ Ramu & Others Versus State of A.P. Rep. by its Public Prosecutor High Court of Andhra Pradesh
13-06-2017 Sri Ramakrishna Ashram Yadavagiri, Rep. by its President Swami Muktidananda, Mysore & Another Versus State of Karnataka, by its Chief Secretary, Bangalore & Others High Court of Karnataka
02-01-2017 B.M. Ramakrishna, Since Dead, by his LRs. & Others Versus The Chief Traffic Manager BMTC Central Offices High Court of Karnataka
23-12-2016 Accord Finance and Properties Ltd., Rep.by its Director R. Ramakrishna Versus M/s. Besser Concrete Systems Ltd. Rep.by Saji Cherian High Court of Judicature at Madras
08-12-2016 V. Manoharan, Rep. by Power of Attorney Holder Versus S.R.K. Prasad Director, Ramakrishna Industries Pvt. Ltd. & Others High Court of Judicature at Madras
18-11-2016 G. Govindappa Versus P.R. Ramakrishna Rao & Others In the High Court of Judicature at Hyderabad
02-11-2016 Vishweshwar Ramakrishna Hedge & Another Versus Annayya Ramayya Hedge & Others High Court of Karnataka
13-10-2016 M. Ramakrishna & Another Versus State of Andhra Pradesh reo. by its Secretary, Revenue & Others In the High Court of Judicature at Hyderabad
17-09-2016 The State of Andhra Pradesh rep., by the Principal Secretary, Industries & Commerce Department & Others Versus M/s. Maheswari Minerals, rep., by the Managing Partner P. Ramakrishna & Another In the High Court of Judicature at Hyderabad
08-09-2016 Sri Ramakrishna Dyeing Works Versus The Commercial Tax Officer, Commercial Tax Department High Court of Judicature at Madras
26-08-2016 Sadanala Ramakrishna & Others Versus National Investigation Agency High Court of Judicature at Calcutta
15-07-2016 Sri Ramakrishna Tapovonam, Rep. By its Secretary, Tiruchirappalli District Versus The Assistant Commissioner, Dindigul & Another Before the Madurai Bench of Madras High Court
14-06-2016 Rank: Ex Hav Alala Ramakrishna Service No.14414097-L Versus Union of India Represented by The Secretary, Govt. of India Ministry of Defence, South Block, New Delhi & Others Armed Forces Tribunal Regional Bench Chennai
28-04-2016 A. Ramakrishna & Others Versus The Special Deputy Commissioner Bangalore District & Others High Court of Karnataka
05-04-2016 M. Ramakrishna Pillai Versus Regional Director High Court of Kerala
09-03-2016 Ramakrishna Versus Revanna & Another High Court of Karnataka
08-02-2016 The State of Karnataka, Bangalore & Others Versus H.S. Ramakrishna & Others High Court of Karnataka
19-01-2016 Bobbili Ramakrishna Raju Yadav & Others Versus State of Andhra Pradesh Rep. By Its Public Prosecutor High Court of A.P. Hyderabad, A.P. & Another Supreme Court of India
27-11-2015 B. Ramakrishna Yadav & Another Versus The Superintendent of Police & Another In the High Court of Judicature at Hyderabad
23-11-2015 Dr. B.R. Ambedkar Medical College, Bangalore Versus Ramakrishna & Another High Court of Karnataka
08-10-2015 Hindustan Petroleum Corporation Ltd., represented by its Chief Manager Operations, Visakha-Vijayawada Secunderabad Pipeline (VVSPL), B. Ramakrishna Versus The Andhra Pradesh Southern Power Distribution Company Ltd., represented by its Vice Chairman & Managing Director & Others In the High Court of Judicature at Hyderabad
16-09-2015 Oriental Bank of Commerce & Another Versus P.S. Ramakrishna National Consumer Disputes Redressal Commission NCDRC
09-06-2015 T. Ramamoorthy Versus Sri Ramakrishna Vidhyalaya High School, Rep. by its Secretary, Trichirappalli District & Others Before the Madurai Bench of Madras High Court
04-06-2015 H.N. Ramakrishna & Others Versus Bangalore Development Authority, Bangalore & Others High Court of Karnataka
26-05-2015 Dr. Ramakrishna Velamati & Another Versus M/s. Maruthi Corporation Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
15-05-2015 V. Ramakrishna Charitable Trust Versus Deputy Director of Income-tax, (Exemptions)-II, Chennai Income Tax Appellate Tribunal Chennai
30-03-2015 D. Ramakrishna Versus D. Balakrishna (Since Dead) By His L.Rs & Others High Court of Karnataka
04-03-2015 R. Gangadhara Versus Ramakrishna High Court of Karnataka
17-02-2015 S. Thillai Nadarajan Versus Ramakrishna Thevar & Others Before the Madurai Bench of Madras High Court
19-01-2015 Mohammed Hussain Versus Ramakrishna & Another High Court of Karnataka
17-12-2014 Dubba Ramakrishna Reddy Versus The State of A.P., reptd by its Principal Secretary, Civil Supplies Department Hyderabad & Others In the High Court of Judicature at Hyderabad
19-11-2014 Kilaru Ramakrishna Versus Palla Prabhudas & Another High Court of Andhra Pradesh
13-11-2014 Dr. Shrishail Ramakrishna Bijapure Versus Vidya High Court of Karnataka
20-10-2014 Ch. Ramakrishna Rao Versus State, Rep. by Inspector of Police, CBI, S.P.E, Visakhapatnam High Court of Andhra Pradesh



Directors
DIN Name Since

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification



































DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.