DIN: 00329060

RAM KRISHAN SHARMA

Companies Associated
CIN Company Name Status
AAX-8354 WELLCORD LLP Active
U65993WB1996PTC077843 SHRI KRISHAN PROPERTIES PVT LTD Active
U24233WB2002PTC094163 AVED AYURVED PRIVATE LIMITED Active
U24233WB1947PTC015374 SHREE BAIDYANATH AYURVED BHAWAN PVT LTD Active
U85300WB1926GAP005585 INDIAN CHAMBER OF COMMERCE CALCUTTA Active
U72200WB2000PTC091906 ALLAYURVEDA.COM PRIVATE LIMITED Active
U65993WB1988PLC045767 UNILOCK INVESTORS LTD. Active
U52310WB2016PTC217267 ADRET ALLAYURVEDA PRIVATE LIMITED Active
U52100WB2015PTC208790 ADRET RETAIL PRIVATE LIMITED Active
U67120WB1993PTC060098 NIKITA SECURITIES PVT LTD Active
U51109WB1993PTC057501 DIVAKAR MERCHANDISE PVT LTD Active
U65999WB1988PLC045138 BAIDYANATH FINANCE AND LEASING LTD Active
U24233WB1997PTC085256 BAIDYANATH PHARMA PRIVATE LIMITED Active


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