DIN: 01651754

RAM BHARAT

Companies Associated
CIN Company Name Status
U24237DL2006PLC144789 PATANJALI AYURVED LIMITED Active
U15400MH2019PTC325551 PATANJALI CONSORTIUM ADHIGRAHAN PRIVATE LIMITED Amalgamated
U28910UR2010PTC033283 MOHAN FABTECH PRIVATE LIMITED Active
U15400UR2009PTC032914 PATANJALI PEYA PRIVATE LIMITED Active
L15140MH1986PLC038536 RUCHI SOYA INDUSTRIES LIMITED Active
U24233UP2006PLC032324 CHAITANYA AYURVEDA LIMITED Active
U74999UR2017PTC007861 PARAKRAM SECURITY INDIA PRIVATE LIMITED Active
U92120UR2010PTC033325 UNIVERSAL T V NETWORK PRIVATE LIMITED Active
U85191UR2009PTC032902 PATANJALI AAROGYA PRIVATE LIMITED Active
U15117UR2016PTC007235 PATANJALI NATURAL BISCUITS PRIVATE LIMITED Active
U60231UR2009PTC032912 PATANJALI PARIVAHAN PRIVATE LIMITED Active
U24233UR2009PTC032748 VEDIC AYURMED PRIVATE LIMITED Active
U24233UP2006PLC032322 GANGOTRI AYURVEDA LIMITED Active
U25200DL2009PTC190676 DIVYA PACKMAF PRIVATE LIMITED Active
U15412WB2009PTC131805 PATANJALI BISCUITS PRIVATE LIMITED Active
U74120UR2009PTC032909 ATRI PAPERS PRIVATE LIMITED Active
U85191UR2009PTC032908 HERBO YOG GRAM PRIVATE LIMITED Active
U45100DL1989PTC037308 KRISHNA DAL MILL PRIVATE LIMITED Active
U18109UR2009PTC032913 PATANJALI PARIDHAN PRIVATE LIMITED Active


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