RALLIS INDIA LIMITED

Activity: Manufacturing (Others) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
12 Available. Click Here.
PAN No
AABCR2657N
CIN
L36992MH1948PLC014083
ROC
RoC-Mumbai
Incorporation Date
23-08-1948
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
No of Members
8649  
Registration Number
014083
Registration Date
23-08-1948
 
   



Listing Info

National Stock Exchange (NSE) listing as RALLIS since 01-04-1999.

  ISIN Number: INE613A01020 ,   Instrument: EQ ,   Face Value: Rs. 1 ,   Paid-Up Value: Rs. 1

Bombay Stock Exchange (BSE) listing as RALLIS with code 500355 .

  ISIN Number: INE613A01020 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 1
Industry:- Agrochemicals.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
24-06-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 22888,78,000
Paid Up Capital
Rs. 1944,68,890



Contact Information

E-Mail Address
investor_relations@rallis.com
Registered Address
23rd Floor, Lodha Excelus New Cuffe Parade, Off Eastern Freeway, Wadala Mumbai Mumbai City MH 400037 IN



TradeMarks

Total 1052 marks found.
SLUDGE BUSTER, Class 5, Registered
DR. VISHWAS, Class 35, Accepted & Advertised
FlowBor, Class 1, Accepted & Advertised
Rallis TRIMBO, Class 5, Accepted & Advertised
RALLI BOND, Class 5, Accepted & Advertised
AMONOX- D, Class 1, Accepted & Advertised
RalliZin, Class 1, Registered
GroSmart, Class 1, Registered
PES TECHNOLOGY PANIDA GRANDE, Class 5, Registered
AYAAN, Class 5, Registered
SHRIMPTEK, Class 44, Registered
SAMARTH, Class 5, Registered
KRIMAN, Class 5, Registered
Shrimp Booster, Class 1, Registered
Sustainable Shrimp Solutions, Class 44, Registered
ALZA, Class 5, Registered
Rallis Rice up, Class 5, Registered
Rallis Pro-B AQUA, Class 1, Registered
MIRAYA, Class 5, Registered
IZUMI, Class 1, Registered
CAPSTONE, Class 5, Registered
ENA, Class 1, Registered
ENZIP, Class 5, Registered
PULITO, Class 5, Registered
SAMHITA, Class 31, Registered
AKSHADA (word), Class 31, Registered
VARAM (word), Class 31, Opposed
YANTRA, Class 7, Registered
ALPHA, Class 5, Registered
ALPHA, Class 5, Opposed
SARTAJ, Class 5, Registered
SAMRADH, Class 1, Registered
HEADWIN, Class 5, Registered
YANTRA FARMING SIMPLIFIED, Class 7, Registered
TORAN, Class 5, Registered
QUEST, Class 5, Registered
ORIGIN, Class 5, Registered
RALLIGOLD ACTIVE, Class 1, Registered
RALLIGOLD +, Class 1, Registered
RALLIGOLD SUPER, Class 1, Registered
RALLIGOLD PLUS, Class 1, Registered
GROROOT, Class 1, Registered
RALLIS ORIGIN A TATA PRODUCT, Class 5, Registered
SURPLUS, Class 1, Registered
AMPLUS, Class 1, Registered
TAQAT, Class 5, Registered
TAQAT, Class 5, Registered
Rallis ProB Poultry, Class 5, Registered
RALLIS BLEND SC, Class 5, Registered
ARIVE, Class 5, Opposed
TATA GeoGreen (DEVICE OF LEAVES), Class 30, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to RALLIS INDIA LIMITED

Last Checked Past / Closed Litigation On 30-03-2023 03:38
20-12-2017 Rallis India Ltd. Versus Deputy Commissioner of Income Tax High Court of Judicature at Bombay
10-04-2017 M/s. Rallis India Limited Versus The State of Maharashtra In the High Court of Bombay at Aurangabad
23-02-2015 Rallis India Ltd. Versus Commissioner of Income-tax (Appeals)- XXI, Mumbai High Court of Judicature at Bombay
23-09-2013 Rallis India Ltd. Versus The Asst. Provident Fund Commissioner & Another In the High Court of Bombay at Nagpur
29-09-2011 Rallis India Limited Versus Terra-firma Biotechnologies Ltd Intellectual Property Appellate Board
13-04-2011 Rallis India Ltd. Versus Poduru Vidya Bhusan & Others Supreme Court of India
13-07-2010 Rallis India Limited Versus Kulbir Singh & Others. Punjab State Consumer Disputes Redressal Commission Chandigarh
29-04-2010 Rallis India Ltd. Versus HMP Engineers Ltd. & Others and Mr. Manoj Kumar Poddar (Heir of 2nd respondent) High Court of Judicature at Bombay
29-04-2010 Rallis India Ltd. Versus HMP Engineers Ltd. & Others High Court of Judicature at Bombay
04-03-2010 Rallis India Limited Versus Assistant Commissioner of Income Tax & Another High Court of Judicature at Bombay
05-12-2009 Rallis India Ltd. & Others Versus K.T. Vijay Kumar & Others High Court of Andhra Pradesh
04-09-2009 Rajesh Kumar Naredi trading As Visesh Appliances Versus Rallis India Limited & Others Intellectual Property Appellate Board
16-12-2008 Rallis India Limited, a company incorporated within the meaning of Companies Act Versus The Union of India, through the Secretary,Ministry of Finance & Others High Court of Judicature at Bombay
22-11-2006 Rallis India Limited rep. by its Deputy General Manager B. Sriram Versus The Commercial Tax Officer, Porur Assessment Circle & Others High Court of Judicature at Madras
03-04-2006 Rallis India Limited Versus Deputy Commissioner of Income Tax & Others High Court of Judicature at Bombay
10-02-2005 In The Matter Of The Companies Act, 1956 And In The Matter Of Sections 79, 80 And 100 To 103 Of The Companies Act, 1956 Versus Rallis India Limited High Court of Judicature at Bombay
12-09-2003 Alban Joseph Gonsalves Versus Rallis India Ltd. High Court of Judicature at Bombay
21-02-2003 HMP Engineers Ltd. & Ors. Versus Rallis India Ltd. & Anr. High Court of Judicature at Bombay
24-10-2002 Commodore B.Y. Wad Versus Rallis India Limited Supreme Court of India
18-04-2002 Hmp Enginirs Limited Versus Rallis India Limited High Court of Delhi
13-09-2001 Rallis India Limited Versus Assistant Collector of Central Excise, Coonoor High Court of Judicature at Madras
12-06-2001 Ralli Group Employees Union Versus Rallis India Limited and Others High Court of Judicature at Bombay
19-07-2000 Collector Of Central Excise Versus Rallis India Ltd. Supreme Court of India
09-12-1999 Rallis India Ltd. Versus Commissioner of Income-tax High Court of Judicature at Calcutta
10-11-1998 Rallis India Limited Versus State of Tamil Nadu Supreme Court of India
19-08-1997 H.M.P. Engineers Ltd. Versus Rallis India Ltd. & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
23-03-1992 G.K.Talwar Versus Rallis India Ltd. High Court of Judicature at Bombay
10-07-1991 RALLIS INDIA LTD. VERSUS UNION OF INDIA High Court of Judicature at Bombay
13-09-1990 Rallis India Limited Versus State of Tamil Nadu High Court of Judicature at Madras
21-08-1990 Rallis India Ltd., Madras Versus M. Narasimha Rao High Court of Judicature at Madras
21-08-1990 Rallis India Ltd., Madras Versus M. Narasimha Rao High Court of Judicature at Madras
17-07-1990 Rallis India Ltd. Versus Union of India High Court of Gujarat At Ahmedabad
18-07-1988 Commissioner of Income-tax Versus Rallis India Ltd. High Court of Judicature at Calcutta
06-11-1984 Krishan Avtar Bahadur Versus Col. Irwin Extross. Administrative Officer, Rallis India Ltd. & another High Court of Judicature at Bombay
09-02-1983 State of Tamil Nadu Versus Rallis India Limited High Court of Judicature at Madras
14-12-1982 Rallis India Limited Versus State of Andhra Pradesh High Court of Andhra Pradesh
25-08-1982 Rallis India Limited Versus Additional Commissioner For Workmens Compensation, Madras and Another High Court of Judicature at Madras
12-02-1980 Rallis India Limited Versus State of Andhra Pradesh Supreme Court of India
22-06-1976 Rallis India Limited Madras Versus K Natarajan High Court of Karnataka
04-12-1975 M/S. Cotmac Coy Versus Rallis India Ltd High Court of Karnataka
03-10-1975 Rallis India Limited Versus G. Lakshmi Kanthan Supreme Court of India
15-02-1974 Rallis India Limited Versus Assistant Commissioner of Commercial Taxes (Assessments), Bellary High Court of Karnataka
18-09-1973 State of Tamil Nadu Versus Rallis India Limited High Court of Judicature at Madras
21-12-1972 Rallis India Limited Versus State of Tamil Nadu and Another High Court of Judicature at Madras
14-09-1972 Rallis India Ltd Versus R S Joshi Sales Tax Officer City Division Ii Ahmedabad High Court of Gujarat At Ahmedabad
14-09-1972 Rallis India Ltd. Versus R.S. Joshi Sales Tax Officer City Division II Ahmedabad High Court of Gujarat At Ahmedabad
14-09-1972 Rallis India Ltd. Versus R.S. Joshi Sales Tax Officer City Division II Ahmedabad High Court of Gujarat At Ahmedabad
25-05-1970 Rallis India Ltd Versus Commercial Tax Officer, Bellary High Court of Karnataka
17-07-1964 Rallis India Limited Versus State of Mysore High Court of Karnataka
16-11-1961 RALLIS INDIA LTD. VERSUS B.V. MANICKAM CHETTI AND CO. , MADRAS High Court of Judicature at Madras
12-02-1957 Madan Gopal Daga Versus Rallis, India Ltd. High Court of Judicature at Calcutta
12-03-1954 State of Madras Versus Rallis India Limited High Court of Judicature at Madras



GST Number(s) for RALLIS INDIA LIMITED

ANDHRA PRADESH 37AABCR2657N1ZX  
MAHARASHTRA 27AABCR2657N1ZY  
GUJARAT 24AABCR2657N2Z3  
TAMIL NADU 33AABCR2657N1Z5  
KERALA 32AABCR2657N1Z7  
PUNJAB 03AABCR2657N1Z8  
JHARKHAND 20AABCR2657N2ZB  
JAMMU AND KASHMIR 01AABCR2657N1ZC  
ODISHA 21AABCR2657N1ZA  
CHATTISGARH 22AABCR2657N1Z8  
TELANGANA 36AABCR2657N1ZZ  
CHANDIGARH 04AABCR2657N2Z5  



Directors

DIN Name Since
ADRPG8915C SUBHRA GOURISARIA 15-06-2021
00296388 PADMINI BHALCHANDRA KHARE 22-07-2016
00778253 RAMAKRISHNAN MUKUNDAN 03-12-2009
05229262 PUNITA KUMAR SINHA 26-03-2014
07132764 COLLUR VISWESWARIA NATRAJ 22-07-2016
ANXPS4707J YASHASWIN NARENDRA SHETH 01-03-2019
08376952 SANJIV LAL 01-04-2019
00148778 BHASKAR BHAT 08-10-2015

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