RAK DEVELOPERS PRIVATE LIMITEDActivity: Real Estate and Renting in Delhi.Active |
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CIN U70109DL2006PTC150966 |
ROC RoC-Delhi |
Incorporation Date 14-07-2006 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 150966 |
Registration Date 14-07-2006 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 20-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 2,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address info@anubharaman.com |
Registered Address 30, LIG DDA FLATS BADARPUR DELHI DL 110044 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RAK DEVELOPERS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 14-03-2023 10:49
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for RAK DEVELOPERS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00348060 | RAKSHAK KAPOOR | 25-03-2012 |
00348241 | RAVISH KAPOOR | 25-03-2012 |
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