Some PAST Judgements / Case Laws similar to RAJIV AND COMPANY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 31-03-2021 04:22
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08-03-2021 |
S.A. Nusra Anjum Versus Rajiv Gandhi University Of Health Sciences, Rep. by its Vice-Chancellor, Bengaluru & Another |
High Court of Karnataka |
04-03-2021 |
Rajiv Bhasin Versus Centre for Development Of Telematics (C-DOT) & Another |
High Court of Delhi |
11-02-2021 |
K.B. Basanth & Others Versus Rajiv Gandhi University of Health Sciences, Represented by its Vice Chancellor, Karnataka & Others |
High Court of Karnataka |
06-02-2021 |
Nyvedya Narendra Versus Rajiv Gandhi University of Health Sciences, Rep. By Its Vice-Chancellor, Bengaluru & Others |
High Court of Karnataka |
06-11-2020 |
Principal Director, Income Tax (Investigation-2) Versus Rajiv Yaduvanshi & Others |
High Court of Delhi |
13-10-2020 |
Rajiv Saxena Versus Union of India & Another |
High Court of Delhi |
03-09-2020 |
Rajiv @ Raju Gupta & Others Versus State (through) Public Prosecutor High Court of Bombay at Goa High Court Building Altinho, Panjim & Another |
In the High Court of Bombay at Goa |
06-08-2020 |
Rajiv Bal Versus Harrison Industries, New Delhi & Others |
National Consumer Disputes Redressal Commission NCDRC |
23-06-2020 |
Rajiv Gandhi Cancer Instittue & Research Centre Through Administrator/Secretary & Others Versus Dharam Prakash Garg |
Delhi State Consumer Disputes Redressal Commission New Delhi |
08-06-2020 |
Directorate of Enforcement Versus Rajiv Saxena |
High Court of Delhi |
09-04-2020 |
M. Munusamy Versus The Secretary to its Represents The Union Government of India, Rajiv Gandhi Bhawan, Safdarjung Airport, New Delhi & Others |
High Court of Judicature at Madras |
27-02-2020 |
World Wide Immigration Consultancy Services Ltd. & Others Versus Rajiv Negandhi |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
26-02-2020 |
The Director General, Railway Protection Force Railway Board, New Delhi & Others Versus Rajiv Kumar Singh |
High Court of Judicature at Allahabad |
21-02-2020 |
Batliboi Renewable Energy Solutions Pvt. Ltd., (Formerly known as Batliboi EnXco Pvt. Ltd.,) Represented by Rajiv, Senior Manager (Accounts) Versus M/s. Sri Vinayaga Enterprises, Represented by its Proprietor R. Ganesan |
High Court of Judicature at Madras |
19-02-2020 |
Rajiv Nagar Residential Welfare Association, Represented by its President, M. Ramaswamy, Thiruvallur Versus The District Collector, Thiruvallur & Others |
High Court of Judicature at Madras |
13-02-2020 |
Rajiv Chahal @ Rajiv Chail Versus State of Punjab |
High Court of Punjab and Haryana |
31-01-2020 |
Rajiv Mohan Mishra Versus CPIO Jt. Commissioner (OSD) |
Central Information Commission |
24-01-2020 |
Rajiv Jiwan Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
23-01-2020 |
M/s. Rajasthan Patrika Pvt. Ltd., Rep. by its Director & Chairman P. Jose Versus Rajiv Kumar Ishwar & Another |
High Court of Judicature at Madras |
20-01-2020 |
Rajiv Kumar Bhagat @ Raja Late Chandrasekhar Bhagat Versus State of Bihar |
High Court of Judicature at Patna |
10-01-2020 |
Chakilam Laxmi Narasimha Rao Versus A.P. Rajiv Swagruha Corporation Ltd., (Government of A.P. Undertaking) Bandlaguda Project, Rangareddy District, Rep. by its General Manager (Projects) |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
10-01-2020 |
A. Balanarasimha Rao Versus A.P. Rajiv Swagruha Corporation Ltd., (Government of A.P. Undertaking) Bandlaguda Project, Rangareddy District, Rep. by its General Manager (Projects) |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
09-01-2020 |
State of U.P. Versus Rajiv Kumar Sonkar |
High Court of Judicature at Allahabad |
20-12-2019 |
V. Krishnamurthy Versus The Airport Authority of India, (Represented by its Chairman), Rajiv Gandhi bahvan, New Delhi & Others |
High Court of Judicature at Madras |
11-12-2019 |
Rajiv S. Gupta Versus Newtech Shelters Pvt. Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
14-11-2019 |
Manju Puri Versus Rajiv Singh Hanspal & Others |
Supreme Court of India |
13-11-2019 |
Rajiv Gandhi V/S The State, by the Inspector of Police, Gandhi Market Police Station, Tiruchirappalli |
Before the Madurai Bench of Madras High Court |
21-10-2019 |
Rajiv Kumar Sharma & Another Versus State of Uttar Pradesh & Another |
Supreme Court of India |
16-10-2019 |
Rajiv Vijayasarathy Rathnam Versus Sudha Seetharam |
High Court of Karnataka |
15-10-2019 |
Global United Shipping India (P) Ltd., Rajiv Gandhi Salai (OMR) Mettukuppam Versus Assistant Commissioner of Customs (Refund), Chennai Customs House, Rajaji Salai, Chennai |
High Court of Judicature at Madras |
27-09-2019 |
P.S. Abhiram Sunil Versus Rajiv Gandhi University of Health Science, Represented By Its Registrar, Bengaluru & Another |
High Court of Karnataka |
17-09-2019 |
M/s. Rajni Exports & Imports, Rep. By its Partner, Rajiv Naaram & Another Versus The Director General of Foreign Trade Ministry of Commerce & Industries, New Delhi & Others |
High Court of Judicature at Madras |
06-09-2019 |
Rajiv Kapasi & Another Versus M/s. Unitech Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
31-07-2019 |
Commissioner of Income Tax Versus Rajiv Gupta & Another |
High Court of Delhi |
17-07-2019 |
V. Rajiv Gandhi & Others Versus State represented by The Inspector of Police All Women Police Station Karur (Crime No.6 of 2017) & Others |
Before the Madurai Bench of Madras High Court |
12-07-2019 |
Rajinder Singh Versus Rajiv Sabharwal |
High Court of Punjab and Haryana |
10-07-2019 |
The Nest & Others Versus Rajiv Kumar Singh & Others |
National Consumer Disputes Redressal Commission NCDRC |
03-07-2019 |
Shivaji Shikshan Sanstha Versus Rajiv |
In the High Court of Bombay at Nagpur |
02-07-2019 |
Rajiv Kumar Versus Union of India, Represented by Its Secretary, Ministry of Defence, New Delhi & Others |
High Court of Kerala |
06-06-2019 |
Rajiv S. Modi Versus The State of Maharashtra & Others |
High Court of Judicature at Bombay |
03-06-2019 |
N. Ravishankar Versus The Member (HR) Airport Authority of India Rajiv Gandhi Bhavan Safdarjung Airport New Delhi & Others |
High Court of Judicature at Madras |
09-05-2019 |
Minesh Gupta, Through SPA Sh. Devender Kumar Gupta Versus M/s. Rajiv Associates Pvt. Ltd. & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
03-04-2019 |
B. Radhika Versus The Executive Director, Airports Authority of India, Rajiv Gandhi Bhavan, Safdarjung Airport, New Delhi & Another |
High Court of Judicature at Madras |
01-04-2019 |
High Court of Kerala, Represented by The Registrar (Subordinate Judiciary), High Court of Kerala, Kochi Versus Rajiv Jayaraj & Others |
High Court of Kerala |
14-03-2019 |
Dhanraj Dnyaneshwar Koche Versus Rajiv Ramdattaji Batra & Another |
In the High Court of Bombay at Nagpur |
08-03-2019 |
Rajiv Kaul Versus Government of Tamil Nadu, Represented by the Inspector of Factories, Chennai |
High Court of Judicature at Madras |
06-03-2019 |
Rajiv Mittal & Others Versus State (NCT of Delhi) |
High Court of Delhi |
06-02-2019 |
A.P. Rajiv Swagruha Corporation Limited Versus V. Narahari Rao |
National Consumer Disputes Redressal Commission NCDRC |
06-02-2019 |
A.P. Rajiv Swagruha Corporation Limited Versus V. Narahari Rao |
National Consumer Disputes Redressal Commission NCDRC |
01-02-2019 |
M/s. Meenakshi Overseas LLC Versus M/s. V.V.V & Sons Edible Oils Limited, Represented by its Director, M. Rajiv Vignesh |
High Court of Judicature at Madras |
21-12-2018 |
Menaka Mohan & Others Versus Registrar (Evaluation) Rajiv Gandhi University of Health Sciences & Others |
High Court of Karnataka |
18-12-2018 |
S. Rajiv Das Versus Dy. Commissioner Income Tax, OSD, New Delhi |
High Court of Delhi |
03-12-2018 |
Union of India Represented by The Executive Engineer, Central Public Works Department, (Ministry of Urban Development, Government of India) Trivandrum Versus Advanced Polymer Technology, Represented by Its Power of Attorney Holder, Rajiv Kumar & Others |
High Court of Kerala |
14-11-2018 |
Rajiv Saxena Versus Chief General Manager & Others |
High Court of Delhi |
02-11-2018 |
Rajiv Mohan Mishra and Others V/SCity and Industrial Development Corporation of Maharashtra Ltd. and Others. |
High Court of Judicature at Bombay |
22-10-2018 |
Rajiv Lochan Ayurveda Medical College Run By 'Yuva Utthan Samiti' Through The Secretary, Chhattisgarh Versus Union of India Through The Secretary, Ministry of Ayurveda, New Delhi & Others |
High Court of Chhattisgarh |
12-10-2018 |
General Manager, Telangana Rajiv Swagrula Corporation Ltd., Telangana Versus Polasa Narayana |
National Consumer Disputes Redressal Commission NCDRC |
10-10-2018 |
Rajiv Rajvanshi Versus The Union of India, Rep. by the Secretary, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
08-10-2018 |
Rajiv @ Monu & Another Versus State NCT of Delhi |
High Court of Delhi |
11-09-2018 |
Rajiv Vijayasarathy Ratnam Versus Savitha Seetharam |
Supreme Court of India |
28-08-2018 |
Rajiv Kumar Versus New India Assurance Company Limited |
National Consumer Disputes Redressal Commission NCDRC |
23-08-2018 |
Rajiv Marwah & Another Versus Eldeco Infrastructure & Properties Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
20-08-2018 |
Rajiv Mehta Versus Savita Mehta |
High Court of Delhi |
31-07-2018 |
M/s. Century Steel Traders, through its Proprietor, Rajiv Shivji Sharma Versus M/s. Polaris Steel Castings Pvt. Ltd. Through its Directors - Pushpendra Pramodkumar Mishra & Another |
In the High Court of Bombay at Nagpur |
19-07-2018 |
The Secretary, State of Tamil Nadu, Department of Higher Education, Fort St. George, Chennai & Others Versus The Secretary, Rajiv Gandhi College of Arts & Science, Nemili, Sriperumbudur & Another |
High Court of Judicature at Madras |
06-06-2018 |
H. Nishchitha Versus Rajiv Gandhi University of Health Sciences for Karnataka |
High Court of Karnataka |
30-05-2018 |
Rajiv Kumar Sharma & Another Versus Oriental Insurance Co. Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
30-05-2018 |
Jatinder Oberoi Versus Rajiv Oberoi & Others |
High Court of Delhi |
15-05-2018 |
Inpraprastha Medical Corporation Ltd. & Others Versus Rajiv Gandotra & Others |
National Consumer Disputes Redressal Commission NCDRC |
15-05-2018 |
Indraprastha Medical Corporation Ltd. & Others Versus Rajiv Gandotra & Others |
National Consumer Disputes Redressal Commission NCDRC |
02-05-2018 |
Rajiv Gandhi University of Health Sciences for Karnataka, Rep. by its Vice-Chancellor & Another Versus H. Nishchitha & Others |
High Court of Karnataka |
16-04-2018 |
Om Prakash Versus Rajiv Kumar |
High Court of Delhi |
16-04-2018 |
Rajiv Joshi Versus Anand Swaroop |
High Court of Delhi |
06-04-2018 |
Dr. Shah Kushal Vandankumar Versus Rajiv Gandhi University of Health Sciences Karnataka, Rep by its Registrar & Another |
High Court of Karnataka |
16-03-2018 |
N.B. Preethu Versus The Registrar, Rajiv Gandhi University of Health Sciences, Bangalore & Another |
High Court of Karnataka |
12-03-2018 |
Shyam Kanhiya Jaiswal & Another Versus Rajiv Kumar Jain & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
01-03-2018 |
Rajiv Tangri & Another Versus Brig Pooran Chand Uppal & Others |
High Court of Punjab and Haryana |
07-02-2018 |
Rajiv @ Raju Versus State of Haryana |
Supreme Court of India |
06-02-2018 |
S. Aravind & Others Versus The Rajiv Gandhi University of Health Sciences, Rep. by its Registrar & Others |
High Court of Karnataka |
22-01-2018 |
Rajiv Katyal Versus Arun Kumar Paswan |
High Court of Delhi |
16-01-2018 |
T.N. Vamsi Versus Rajiv Gandhi University of Health Sciences, Rep. by is Registrar |
High Court of Karnataka |
08-01-2018 |
Neetu Singh Versus Rajiv Saumitra & Others |
High Court of Delhi |
28-12-2017 |
Neha Industries Thro Its Proprietor Sunil Kantilal Shah Versus Rajiv Kumar Nandlal Bhavsar & Others |
High Court of Gujarat At Ahmedabad |
21-12-2017 |
Rajiv R. Sanghvi & Others Versus Securities & Exchange Board of India, SEBI Bhavan |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
11-12-2017 |
K. Pushpalatha Versus Rajiv Rathnoo, I.A.S., The Principal Secretary/Commissioner,Director of Technical Education, Chennai & Others |
Before the Madurai Bench of Madras High Court |
08-12-2017 |
Rajiv Gandhi University of Health Sciences Versus Bapuji Dental College & Hospital & Others |
Supreme Court of India |
20-11-2017 |
M/s. Air India, Rajiv Gandhi International Airport, Shamshabad, Hyderabad, rep. by Its Station Manager Versus B. Rajasekhar |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
17-11-2017 |
Rajiv Jajodia Versus State of West Bengal |
High Court of Judicature at Calcutta |
02-11-2017 |
Rajiv Muktiar Versus State of Assam |
High Court of Gauhati |
23-10-2017 |
Rajiv Naidu Versus State rep. by The Inspector of Police, Central Crime Branch, Thousand Lights & Another |
High Court of Judicature at Madras |
04-10-2017 |
A. Sateesh Reddy & Others Versus The Rajiv Gandhi University of Knowledge Technologies & Others |
In the High Court of Judicature at Hyderabad |
21-09-2017 |
Dr. Rajiv I. Modi, Cadila Corporate Campus Versus The Deputy Commissioner of Income-tax (OSD) |
Income Tax Appellate Tribunal Ahmedabad |
15-09-2017 |
Shivani Rajiv Saxena Versus Directorate of Enforcement & Another |
High Court of Delhi |
30-08-2017 |
Rajiv Gandhi Versus State Rep. by Sub Inspector of Police, Yamenswaram Police Station, Ramanathapuram |
Before the Madurai Bench of Madras High Court |
04-08-2017 |
Rajiv Chandrakant Shah V/S Union of India |
High Court of Delhi |
04-08-2017 |
Neetu Singh Versus Rajiv Saumitra |
High Court of Delhi |
04-08-2017 |
Sajidur Rehman Versus Rajiv Kashyap & Another |
High Court of Delhi |
03-08-2017 |
Rajiv Jain & Others Versus State of U.P. & Others |
Supreme Court of India |
02-08-2017 |
Union of India Thru Secy, Ministry of Defence, New Delhi Versus Rajiv Kumar Srivastava |
High Court of Judicature at Allahabad |
27-07-2017 |
Rajiv Mangal Versus Ritu Mangal |
High Court of Judicature at Madras |