Some PAST Judgements / Case Laws similar to RAJENDRA LIMITED
Last Checked Past / Closed Litigation On 04-04-2021 19:47
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26-02-2021 |
Nanda Rajendra Zodge @ Sunanda Shivaji Narawane & Another Versus The State of Maharashtra |
High Court of Judicature at Bombay |
23-02-2021 |
Rajendra Nivruti Gaikwad Versus State of Maharashtra |
High Court of Judicature at Bombay |
23-02-2021 |
Rajendra Bandaji Patil & Others Versus The Chikodi Mahila Co-Op Credcit Society Ltd., Rep. by Mahadev Mutteppa Gadakari, Belagavi |
High Court of Karnataka Circuit Bench At Dharwad |
12-02-2021 |
The State of Maharashtra Versus Rajendra Sadashiv Avati & Others |
High Court of Judicature at Bombay |
02-02-2021 |
Rajendra Kumar Gupta Versus Dr. Virendra Swarup Public School, Uttar Pradesh & Another |
National Consumer Disputes Redressal Commission NCDRC |
28-01-2021 |
Rajendra Khare Versus Swaati Nirkhi & Others |
Supreme Court of India |
22-01-2021 |
Rajendra Prasad Shukla & Others Versus Amit Kumar Tiwari & Others |
High Court of Chhattisgarh |
21-01-2021 |
Rajendra Singh Versus State Of Chhattisgarh Through The Secretary, General Administration Department Mantralaya, Chhattisgarh & Others |
High Court of Chhattisgarh |
18-01-2021 |
Rajendra Bhooraram Chaudhary Versus State Of Gujarat |
High Court of Gujarat At Ahmedabad |
05-01-2021 |
Rajendra Versus The Union of India, Through the Secretary to the Government, Information & Broadcasting Department, New Delhi & Others |
In the High Court of Bombay at Aurangabad |
24-12-2020 |
Rajendra Singh Pawar & Others Versus State of M.P. & Others |
High Court of Madhya Pradesh |
10-12-2020 |
Rajendra Prasad Singh Versus State of U.P. |
High Court of Judicature at Allahabad |
27-11-2020 |
Rajendra Versus The State of Maharashtra Through the Collector, Wardha & Another |
In the High Court of Bombay at Nagpur |
26-11-2020 |
Rajendra Prasad Jain & Another Versus Sureshchand Jain & Others |
High Court of Chhattisgarh |
25-11-2020 |
Director General of Police, Railway Protection Force & Others Versus Rajendra Kumar Dubey |
Supreme Court of India |
12-11-2020 |
ADJ Utility Apps Private Limited, Represented by its Director & Chief Executive Officer Ravish Naresh & Another Versus Sumit Rajendra Shaha & Others |
High Court of Karnataka |
22-10-2020 |
Rajendra Giri & Others Versus Central Bureau of Investigation C.B.I. |
High Court of Judicature at Allahabad |
12-10-2020 |
Rajendra Versus The State of Maharashtra, Revenue and Forest Department, Mantralay, Mumbai -32, Through the Principal Secretary & Another |
In the High Court of Bombay at Aurangabad |
12-10-2020 |
M/S. Renuka Poultry Farm Rep. By Its Managing Partner, Sri Badraiah, Karnataka Versus M/s. State Bank of India Rep By Its Assistant General Manager A Rajendra Prasad |
National Consumer Disputes Redressal Commission NCDRC |
06-10-2020 |
Rajendra Eknath Apugade & Another Versus The State of Maharashtra & Another |
High Court of Judicature at Bombay |
02-09-2020 |
Rajendra Agrawal Versus Omkar Singh & Others |
High Court of Chhattisgarh |
31-08-2020 |
Rajendra Singh Versus Union of India & Others |
High Court of Delhi |
24-08-2020 |
M/s. Govindhji Jewat & Co., Represented by its Partner Rajendra Kone & Others Versus M/s. Rukmani Mills Ltd., Represented by its Board of Directors, Madurai & Others |
Before the Madurai Bench of Madras High Court |
11-08-2020 |
Atalbiharikumar Rajendra Mandal Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
23-07-2020 |
Bajaj Allianz General Insurance Co. Ltd., through its Authorized signatory, Pravin Prabhakar Prabhu Versus Kameshwari Rajendra Sabnis & Others |
In the High Court of Bombay at Goa |
30-06-2020 |
Union Bank of India, Through Shri R. Rajendra Prasad, Branch Manager, Raichur Versus M/s. Tirumala Enterprises, Raichur |
National Consumer Disputes Redressal Commission NCDRC |
18-06-2020 |
Rajendra Singh & Others Versus National Insurance Company Limited & Others |
Supreme Court of India |
29-05-2020 |
Union of India, Through the Secretary to the Govt. of India, Department of Posts, New Delhi & Others Versus Rajendra Pandit |
Central Administrative Tribunal Guwahati Bench Guwahati |
26-05-2020 |
Rajendra Kumar & Others Versus Raj Kumar |
High Court of Judicature at Allahabad |
19-05-2020 |
Transport Manager, Thane Municipal Transport Undertaking Versus Rajendra Visanji Thakkar & Another |
High Court of Judicature at Bombay |
14-05-2020 |
Rajendra Kumar Chandrol Versus |
High Court of Madhya Pradesh |
21-04-2020 |
Babu Rajendra Versus Basalingappa & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
18-03-2020 |
State of M.P. & Others Versus Rajendra Kumar Sharma |
High Court of Madhya Pradesh Bench at Gwailor |
18-03-2020 |
Ritesh Rajendra Thakur Versus State of Maharashtra Through its Secretary, Tribal Development Department & Another |
High Court of Judicature at Bombay |
17-03-2020 |
Rajendra & Others Versus The State of Maharashtra |
In the High Court of Bombay at Aurangabad |
16-03-2020 |
Satish Kumar Khandelwal V/S Rajendra Jain & Others |
High Court of Madhya Pradesh Bench at Indore |
12-03-2020 |
Rajendra & Others Versus The State of Maharashtra |
In the High Court of Bombay at Aurangabad |
24-02-2020 |
Manaj Tollway Private Limited Versus Rajendra Rahane Superintending Engineer & Others |
High Court of Judicature at Bombay |
19-02-2020 |
Rajendra K. Bhutta Versus Maharashtra Housing and Area Development Authority & Another |
Supreme Court of India |
13-02-2020 |
Life Insurance Corporation of India Through Its Zonal Manager, Life Insurance Corporation Of India, New Delhi Versus Rajendra Sudamrao Shinde & Another |
National Consumer Disputes Redressal Commission NCDRC |
11-02-2020 |
Nisar Ahmad Versus Rajendra Kumar Soni & Others |
High Court of Delhi |
10-02-2020 |
Rajendra Versus Jugalkishor & Others |
In the High Court of Bombay at Nagpur |
17-01-2020 |
Rajendra Mishra Versus State of Bihar & Others |
High Court of Judicature at Patna |
17-01-2020 |
Rajendra Saxena & Another Versus Sharda Ratnam & Another |
High Court of Judicature at Bombay |
17-01-2020 |
Sanjiv Rajendra Bhatt Thro Shweta Sanjiv Bhatt Versus State of Rajasthan |
High Court of Gujarat At Ahmedabad |
16-01-2020 |
Rajendra Kumar Verma & Another Versus Dolly Rani Bag & Others |
National Consumer Disputes Redressal Commission NCDRC |
10-01-2020 |
Harendra Ramchandra Pathak Versus Rajendra Ratan Mhatre |
High Court of Judicature at Bombay |
06-01-2020 |
Dr. N. Rajendra Prasad & Others Versus Lingampally Srinivas & Others |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
06-01-2020 |
Rajendra Kumar Khera & Others Versus U.P. Awas Vikas Parishad & Another |
National Consumer Disputes Redressal Commission NCDRC |
26-12-2019 |
Rajendra Manohar Kowli & Another Versus Bank of India |
Debts Recovery Appellate Tribunal At Mumbai |
26-12-2019 |
Rajendra Girdhar Patel Versus State Of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
26-12-2019 |
Rajendra Manohar Kowli & Another Versus Bank of India |
Debts Recovery Appellate Tribunal At Mumbai |
10-12-2019 |
Rajendra Diwan Versus Pradeep Kumar Ranibala & Another |
Supreme Court of India |
03-12-2019 |
Rajendra Singh Tomar & Others Versus State of Uttarakhand Through Secretary & Others |
Supreme Court of India |
02-12-2019 |
Sathi Khurana Versus Rajendra Singh Khurana |
High Court of Judicature at Calcutta |
02-12-2019 |
Ajit Rajendra Bhagwat & Others Versus The State of Maharashtra, Through its Secretary, Higher and Technical Education Mantralaya & Others |
High Court of Judicature at Bombay |
28-11-2019 |
Balasaheb Govind Basugade Versus Rajendra Shivaji Kumthekar & Others |
High Court of Judicature at Bombay |
20-11-2019 |
Jaihind Sahakari Pani Purvatha Mandali Ltd. Shirdhon, Kolhapur Versus Rajendra Bandu Khot & Others |
High Court of Judicature at Bombay |
02-11-2019 |
Rajendra Prasad Versus Sikkim University & Others |
High Court of Sikkim |
25-10-2019 |
K. Rajendra Prasad & Others Versus State of Andhra Pradesh & Others |
High Court of Andhra Pradesh |
18-10-2019 |
Rajendra Agrawal Versus State of Bihar & Others |
High Court of Judicature at Patna |
11-10-2019 |
New India Assurance Co. Ltd. Versus Rajendra Kumar & Another |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
25-09-2019 |
Kalpana Rajendra Kothari & Others Versus Santosh Arvind Jangam & Another |
In the High Court of Bombay at Aurangabad |
11-09-2019 |
Krushna Shivaji Patil Versus Parmanand Rajendra Patil & Another |
In the High Court of Bombay at Aurangabad |
05-09-2019 |
M/s. Sugesan Transport Pvt. Ltd., Rep. by its Director, Kanthibai Rajendra Sheth Versus M/s. E.C. Bose & Company Private Limited, Kolkata & Others |
High Court of Judicature at Madras |
03-09-2019 |
Raju @ Rajendra Versus State of U.P. |
High Court of Judicature at Allahabad |
16-08-2019 |
Rajendra Mahadeorao Chaudhary Versus Gajanan Keshavrao Bore |
In the High Court of Bombay at Nagpur |
06-08-2019 |
Rajendra Kumar Goyal & Another Versus South City Project (Kolkata) Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
06-08-2019 |
Rajendra Pandit Versus Union of India, Through the Secretary Ministry of Communication, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
05-08-2019 |
Rajendra Versus The State of Maharashtra & Others |
In the High Court of Bombay at Aurangabad |
30-07-2019 |
N. Rajendra Reddy Versus The Block Development Officer, Sholingur Panchayat Union, Vellore District & Others |
High Court of Judicature at Madras |
29-07-2019 |
Rajendra Versus Gopinath |
In the High Court of Bombay at Aurangabad |
29-07-2019 |
Rajendra Versus Vikas & Others |
In the High Court of Bombay at Aurangabad |
26-07-2019 |
Rajendra Agarwal & Others Versus State of U.P. & Another |
High Court Of Judicature At Allahabad Lucknow Bench |
22-07-2019 |
Rajendra Prasad Sharma Versus M/s. Hartin Harris Ltd. |
High Court of Judicature at Calcutta |
18-07-2019 |
Sujan Bhabani Prasad Chatterjee & Another Versus Rajendra Kumar Singh & Another |
High Court of Judicature at Bombay |
08-07-2019 |
C. Rajendra Prasad Versus The Tamil Nadu State Legal Services Authority, Rep. by its Member Secretary, Chennai & Others |
High Court of Judicature at Madras |
05-07-2019 |
Rajendra Versus The State of Maharashtra Through its Secretary, Tribal Development & Others |
In the High Court of Bombay at Aurangabad |
04-07-2019 |
Rajendra Kumar through Nisar Mohammad Versus The State of Madhya Pradesh |
High Court of Madhya Pradesh |
01-07-2019 |
Rajendra Shivsing Chanda & Others Versus Additional Commissioner, Amravati Division & Others |
In the High Court of Bombay at Nagpur |
18-06-2019 |
Rajendra Muralidhar Kadam and Others V/S Prakash Vitthal Rao |
High Court of Judicature at Bombay |
17-06-2019 |
Rajendra Kumar Versus The State of Bihar & Others |
High Court of Judicature at Patna |
08-06-2019 |
Rajendra Prasad Mangla & Others Versus Govind Agarwal |
High Court of Sikkim |
30-04-2019 |
Siddesh Tours and Travels (Prop.Shri Rajendra Ramdas Yerandekar) Versus The Commissioner of Service Tax Mumbai VII Commissionerate |
High Court of Judicature at Bombay |
23-04-2019 |
Dr. P. Rajendra Prasad Versus The State of Telangana, rep by its Special Chief Secretary, Health, Medical & Family Welfare Department & Others |
High Court of for the State of Telangana |
18-04-2019 |
Sant Kejaji Maharaj Smruti & Another Versus Rajendra Deoraoji Raut & Others |
In the High Court of Bombay at Nagpur |
15-04-2019 |
Rajendra Singh & Others Versus State of Madhya Pradesh |
High Court of Madhya Pradesh Bench at Gwailor |
09-04-2019 |
Raju @ Rajendra Dashrath Khaire & Another Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
29-03-2019 |
Rajendra Versus State of Maharashtra & Another |
In the High Court of Bombay at Nagpur |
28-03-2019 |
Rajendra Kumar Goyal Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
26-03-2019 |
Rajendra R. Vishwakarma Versus The State of Maharashtra |
High Court of Judicature at Bombay |
13-03-2019 |
Rajendra Vitthal Bahirat & Another Versus Prakash Ramchandra Girame |
High Court of Judicature at Bombay |
28-02-2019 |
Rajendra Chawla & Others Versus Chandra Prakash Chabda & Others |
High Court of Chhattisgarh |
15-02-2019 |
National Federation of Fishers Cooperatives Ltd., Through its Managing Director & Another Versus Rajendra Singh & Others |
High Court of Delhi |
12-02-2019 |
Rajendra Singh Negi Versus State of Uttarakhand & Others |
High Court of Uttarakhand |
12-02-2019 |
Hiteshkumar Rameshbhai Patel Versus Rajendra Mataprasad Yadav |
High Court of Gujarat At Ahmedabad |
12-02-2019 |
Ashruba Dhondiba Gade Versus Rajendra Shankar Sut & Others |
In the High Court of Bombay at Aurangabad |
31-01-2019 |
Rajendra Lalitkumar Agrawal Versus Ratna Ashok Muranjan & Another |
Supreme Court of India |
24-01-2019 |
Rajendra Sharma Versus State of Rajasthan Through PP. |
High Court of Rajasthan Jaipur Bench |
23-01-2019 |
Rajendra Sharma Versus Union Of India Through Chairman, Railway Board, Ministry of Railways, New Delhi & Others |
High Court of Chhattisgarh |