DIN: 00497671 RAJENDRA KUMAR AGARWAL |
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Companies Associated |
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CIN | Company Name | Status |
AAD-4234 | KOEL OVERSEAS LLP | |
U45400WB2010PTC141970 | A. H. PROJECT PRIVATE LIMITED | Active |
AAD-4261 | HRA PROJECT LLP | |
AAD-1483 | BANKE BEHARI ESTATE LLP | |
AAR-9489 | PAVAKI DISTRIBUTORS LLP | Active |
U51909WB2013PLC194532 | PAVAKI DISTRIBUTORS LIMITED | Active |
U45202MH2009PTC194294 | ANANTIKA INFRASTRUCTURE PRIVATE LIMITED | Active |
U31501WB2010PLC155151 | A H INFRA LIMITED | Active |
U70109WB1993PTC058634 | BANKE BEHARI ESTATE PVT. LTD. | Converted to LLP and Dissolved |
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