DIN: 00136657

RAJENDER MOHAN MALLA

Companies Associated
CIN Company Name Status
U65922DL2016PTC292513 MORGAN ARC PRIVATE LIMITED Active
U67120MH2006GOI166186 IDBI GILTS LIMITED Amalgamated
U29248MH1990PLC059463 WAAREE ENERGIES LIMITED Active
U25112DL1974PLC246378 METRO TYRES LIMITED Active
U64204DL2009PTC189456 NEXTGEN TELESOLUTIONS PRIVATE LIMITED Active
U45200MH2007PTC169174 NAVI MUMBAI INTERNATIONAL AIRPORT PRIVATE LIMITED Active
U65999DL2000PLC103177 IDBI HOMEFINANCE LIMITED Amalgamated
L17111PB1973PLC003345 VARDHMAN TEXTILES LIMITED Active
U45200MH2006PLC160164 MUMBAI INTERNATIONAL AIRPORT LIMITED Active
L24116PB1986PLC007030 IOL CHEMICALS AND PHARMACEUTICALS LIMITED Active
L65999MH2003PLC250504 BHARAT FINANCIAL INCLUSION LIMITED Amalgamated
U74140DL2014PLC269622 PFS CAPITAL ADVISORS LIMITED Strike Off
U65999DL2016PLC308551 CENTILLION FINANCE LIMITED Active
U65990GJ2016PTC093692 ADANI CAPITAL PRIVATE LIMITED Active


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