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DIN: 00824963 RAJENDAR KUMAR BHALOTIA |
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|---|---|---|
Companies Associated |
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| CIN | Company Name | Status |
| AAS-7353 | MTM REALITY LLP | Active |
| U51909WB2008PTC130026 | DAFFODIL VINCOM PRIVATE LIMITED | Active |
| U27101WB2002PTC095586 | SEN FERRO ALLOYS PRIVATE LIMITED | Active |
| U45400WB2008PTC128836 | A ONE INFRA PROJECTS PRIVATE LIMITED | Active |
| U51101WB2010PTC146555 | MANNER VANIJYA PRIVATE LIMITED | Active |
| U27205WB2008PTC129197 | SUMANGAL JEWELS PRIVATE LIMITED | Active |
| U45209WB1986PTC041383 | SARVA PRIYA HOLDINGS PVT LTD | Active |
| U51109WB2007PTC117268 | TRINAYANI VYAPAAR PRIVATE LIMITED | Active |
| U74140WB2010PTC142889 | K .P. A. CONSULTANCY PRIVATE LIMITED | Active |
| U60210WB2004PTC099463 | MRINMAYE TRADING & MOVERS PRIVATE LIMITED | Active |
| U33119UP2000PTC042420 | CAREVEL MEDICAL SYSTEMS PRIVATE LIMITED. | Active |
| U63030WB2008PTC122657 | MAX MOOVERS PRIVATE LIMITED | Active |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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