RAJA BAHADUR INTERNATIONAL LIMITED

Activity: Manufacturing (Textiles) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AAACT5631M1Z3
PAN No
AAACT5631M
CIN
L17120MH1926PLC001273
ROC
RoC-Mumbai
Incorporation Date
16-09-1926
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
No of Members
699  
Registration Number
001273
Registration Date
16-09-1926
 
   



Listing Info

Bombay Stock Exchange (BSE) listing as RAJABAH with code 503127 .

  ISIN Number: INE491N01016 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 100
Industry:- Diversified.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
26-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 500,00,000
Paid Up Capital
Rs. 250,00,000



Contact Information

E-Mail Address
investor@rajabahadur.com
Registered Address
3RD FLOOR HAMAM HOUSEAMBALAL DOSHI MARG FORT MUMBAI Mumbai City MH 400023 IN







Some PAST Judgements / Case Laws similar to RAJA BAHADUR INTERNATIONAL LIMITED

Last Checked Past / Closed Litigation On 18-03-2023 11:31
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for RAJA BAHADUR INTERNATIONAL LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for RAJA BAHADUR INTERNATIONAL LIMITED

MAHARASHTRA 27AAACT5631M1Z3  



Directors

DIN Name Since
00045197 NAYANKUMAR CHANDRASINH MIRANI 01-08-2005
00760307 MANOHARLAL MUKUNDLAL PITTIE 15-09-1947
02971181 MOHAN VASANT TANKSALE 11-08-2017
00562400 SHRIDHAR NANDLAL PITTIE 30-06-2011
00730352 MALVIKA SHRIDHAR PITTIE 26-05-2015
AIYPJ6687Q AKASH JOSHI 13-11-2018
AANPJ8982D SAJJAN KUMAR JHUNJHUNWALA 29-05-2014

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