RAJ ICE PRIVATE LIMITEDActivity: Business Services in Delhi.Strike Off |
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CIN U74999DL2005PTC136172 |
ROC RoC-Delhi |
Incorporation Date 12-05-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 136172 |
Registration Date 12-05-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address NA |
Registered Address 113 POCKET 5SECTOR 2 ROHINI NEW DELHI DL 110052 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RAJ ICE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 05-07-2022 05:30
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16-04-2021 | Gelateria Montecatini Terme Ice-Cream Art India Private Limited, Represented by its Director, Adriano Natalini & Others Versus Aswath Raj, Proprietor, M/s. The Soul Food Company | High Court of Judicature at Madras |
16-04-2021 | Gelateria Montecatini Terme Ice-Cream Art India Private Limited, Represented by its Director, Adriano Natalini & Others Versus Aswath Raj, Proprietor, M/s. The Soul Food Company | High Court of Judicature at Madras |
06-12-2012 | M/s. Jony Ice Candy Versus Hem Raj | High Court of Himachal Pradesh |
19-08-2011 | Shyam Raj Cold Storage And Ice Factory Versus State Of Uttar Pradesh | High Court of Judicature at Allahabad |
19-12-2000 | Raj Rani Cold Storage & Ice Factory Versus Mahendra Singh | Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow |
Directors |
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DIN | Name | Since |
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