RAJ COLD STORAGE PRIVATE LIMITEDActivity: Construction in Bihar.Under Process of Striking Off |
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CIN U45201BR2007PTC013307 |
ROC RoC-Patna |
Incorporation Date 10-12-2007 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 013307 |
Registration Date 10-12-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance --- |
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Last AGM Date --- |
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Last Balance Sheet Date --- |
Financials |
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Authorized Capital Rs. 5,00,000 |
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Paid Up Capital Rs. --- |
Contact Information |
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E-Mail Address urown@sify.com |
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Registered Address NEW SIPAHI TOLA BEHIND INCOME TAX OFFICE, MARANGA ROAD PURNEA Purnia BR 854301 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RAJ COLD STORAGE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 05-07-2022 05:57
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| 19-08-2011 | Shyam Raj Cold Storage And Ice Factory Versus State Of Uttar Pradesh | High Court of Judicature at Allahabad |
| 19-12-2000 | Raj Rani Cold Storage & Ice Factory Versus Mahendra Singh | Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow |
Directors |
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| DIN | Name | Since |
| 01858152 | RAJ KUMAR UROWN | 10-12-2007 |
| 01858219 | SAMPAT LAL URAWN | 10-12-2007 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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