Some PAST Judgements / Case Laws similar to RAJ AND SHARMA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 23-06-2022 13:21
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15-11-2021 |
Deepak Raj Sharma Versus State Of Himachal Pradesh, Through Its Secretary Himachal Pradesh & Others |
High Court of Himachal Pradesh |
02-09-2021 |
Raj Kishore Thakur & Another Versus Rid Karan Sharma & Others |
High Court of Judicature at Calcutta |
25-05-2021 |
Megh Raj Sharma Versus State of U.P. |
Supreme Court of India |
14-10-2020 |
Central Council of Indian Medicine, Rep.by its Secretary Vaidya Prem Raj Sharma Versus State of Kerala, Secretary to Government, Department of Health & Family Welfare (G), Thiruvananthapuram, Kerala & Others |
High Court of Kerala |
27-05-2020 |
Raj Kumar Sharma Versus State of Haryana & Another |
High Court of Punjab and Haryana |
13-02-2020 |
SGT Dev Raj Sharma (Retd) Versus Union of India & Others |
Armed Forces Tribunal Principal Bench New Delhi |
17-12-2019 |
Raj Kumari & Others Versus Surinder Pal Sharma |
Supreme Court of India |
01-10-2019 |
Oriental Bank of Commerce & Others Versus Janak Raj Sharma |
Supreme Court of India |
20-08-2019 |
Tilak Raj Bakshi Versus Avinash Chand Sharma (Dead) Through Lrs. & Others |
Supreme Court of India |
20-08-2019 |
Tilak Raj Bakshi Versus Avinash Chand Sharma (Dead) Through Lrs. & Others |
Supreme Court of India |
17-05-2019 |
Neeru Sharma Versus Raj Kumar Sharma & Another |
High Court of Jammu and Kashmir |
09-10-2018 |
Udai Raj Singh Chauhan Versus Rds. Cdr. Ashok Kumar Sharma & Others |
In the High Court of Bombay at Goa |
09-07-2018 |
Raj Sharma @ Raj Kumar Sharma Versus State of Uttar Pradesh & Others |
Supreme Court of India |
22-05-2018 |
Raj Hospital & Others Versus Maya Sharma & Others |
Jharkhand State Consumer Disputes Redressal Commission Ranchi |
26-04-2018 |
Madan Mohan Sharma & Others Versus State of Rajasthan through Addl. Chief Secretary, Rural Development & Panchayati Raj Department, Rajasthan, Jaipur & Others |
High Court of Rajasthan Jaipur Bench |
16-03-2018 |
Desh Raj Sharma Versus Mohd. Sabir (Since Deceased Thru. Lrs) & Others |
High Court of Delhi |
09-03-2018 |
Surinder Pal Sharma Versus Raj Kumari & Others |
High Court of Delhi |
22-01-2018 |
Kailash Chand Sharma Versus State of Rajasthan through Principal Secretary, Rural Development & Panchayati Raj Department, Government Secretariat, Jaipur & Others |
High Court of Rajasthan Jaipur Bench |
27-11-2017 |
Krishan Sharma Versus Raj Rani Bhardwaj & Others |
High Court of Delhi |
30-10-2017 |
Deendayal Sharma & Another Versus State of Rajasthan Through Principal Secretary, Department of Rural Development and Panchayati Raj & Others |
High Court of Rajasthan Jaipur Bench |
02-05-2017 |
Baldev Raj Sharma Versus Kanta Devi & Others |
High Court of Punjab and Haryana |
07-04-2017 |
Citifinancial Consumer Finance India Ltd. Versus Hans Raj Sharma & Others |
National Consumer Disputes Redressal Commission NCDRC |
30-11-2016 |
Vinod Chandra Sharma Versus Raj Kumar Sharma & Others |
High Court of Judicature at Allahabad |
05-07-2016 |
N.R. Sharma & Others Versus The State of Karnataka, Department of Rural Development & Panchayath Raj & Others |
High Court of Karnataka |
25-02-2016 |
Ramesh Chand Jaswal Son of Mulakh Raj Versus Roshan Lal Sharma Son of Lala Ram |
High Court of Himachal Pradesh |
30-06-2015 |
Lekh Raj Sharma Versus Yash Pal Gupta |
High Court of Delhi |
08-04-2015 |
Ashok Kumar Laya Versus Tilak Raj Sharma |
High Court of Delhi |
20-01-2015 |
Aparna Sharma Versus Lt. Governor, Raj Niwas, Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
08-12-2014 |
Raj Rani Sharma Versus Baikunthi Devi |
High Court of Judicature at Allahabad |
27-11-2014 |
Raj Lal Sharma Versus District Inspector of Schools, Kaushambi & Others |
High Court of Judicature at Allahabad |
27-10-2014 |
State of U.P. & Others Versus Raj Sharma |
High Court of Judicature at Allahabad |
01-07-2014 |
Raj Kumar Sharma Versus Union of India & Others |
High Court of Delhi |
23-05-2014 |
M/s. Emirates (Airlines) Versus Raj Kumar Sharma |
National Consumer Disputes Redressal Commission NCDRC |
13-05-2014 |
Om Spero Hospital Versus Raj Kumar Sharma |
Haryana State Consumer Disputes Redressal Commission Panchkula |
07-05-2014 |
Raj Kumar Sharma Versus P.O. Industrial Tribunal & Others |
High Court of Delhi |
18-03-2014 |
Shree 1008 Kunwar Raj Rajeshwari Beti Baiju Maharani Kunwar Maharaj, Gwalior Versus Sunil Sharma Prop. Of Stone Crusher, Gwalior (M.P.) & Others |
National Green Tribunal Principal Bench New Delhi |
31-10-2013 |
Harish Sharma Versus Raj Kumar & Others |
High Court of Delhi |
09-10-2013 |
Dr. Raj Kumar Sharma Versus The State of Bihar & Others |
High Court of Judicature at Patna |
12-09-2013 |
Shashi Pal Sharma Versus Tilak Raj & Another |
High Court of Jammu and Kashmir |
12-08-2013 |
Central Council of Indian Medicine, New Delhi rep. by its Secretary Vaidya Prem Raj Sharma Versus Mannam Ayurveda Co-Operative Medical College represented by its Managing Director Dr. K. Thulaseedharan Nair & Others |
High Court of Kerala |
08-07-2013 |
Pragya Raj Sharma Versus State of Punjab |
High Court of Punjab and Haryana |
08-07-2013 |
Pragya Raj Sharma Versus State of Punjab |
High Court of Punjab and Haryana |
15-03-2013 |
Hans Raj Sharma Versus Union of India & Others |
High Court of Jammu and Kashmir |
14-03-2013 |
Raj Gopal Sharma Versus Krishna Gopal Sharma & Others |
High Court of Judicature at Allahabad |
01-03-2013 |
Krishan Sharma Versus Raj Rani Bhardwaj & Others |
High Court of Delhi |
07-01-2013 |
General Manager, Canara Bank & Others Versus Kuldeep Raj Sharma |
High Court of Delhi |
04-10-2012 |
Sukh Dev Raj Sharma Versus Kuljeet Singh Jass |
High Court of Delhi |
03-07-2012 |
Shelli Raj Versus Sashikanth Sharma, Secretary to Government, Ministry of Defence, Government of India, New Delhi & Others |
High Court of Judicature at Madras |
04-06-2012 |
Superintendent of Post Offices, Postal Division, Tonk ( Raj.) & Others Versus Geeta Sharma & Others |
Rajasthan State Consumer Disputes Redressal Commission Jaipur |
09-05-2012 |
Sub/Clk Bodh Raj Sharma Versus Union of India & Others |
Armed Forces Tribunal Principal Bench New Delhi |
13-04-2012 |
Prathvi Raj Sharma Versus State Of U P |
High Court of Judicature at Allahabad |
07-03-2012 |
(1) Dr. Ashok Kumar Sharma S/o Yagya Dutt Sharma; (2) Jaipal Singh S/o Ramli Versus (1) Union of India through the Secretary Department of Personnel and Training Ministry of Personnel, Public Grievances and Pension, Government of India, New Delhi; (2) Secretary Union Public Service Commission, New Delhi; (3) Principal Secretary State of Uttar Pradesh, Appointment Department, Government of Uttar Pradesh, Lucknow (UP); (4) Narendra Kumar Chaudhary S/o Atma Ram chowdhri; (5) Dalip Kumar Gupta S/o I. S. Gupta; (6) Ajay Agarwal S/o M. B. L. Agarwal; (7) Raj Narain Singh S/o Mahadev Singh; (8) Vimal Kishore Gupta S/o Ambika Prasad Gupta; (9) Gyan Singh S/o Sunder Singh; (10) Atul Kumar S/o S. P. Gupta; (11) Akhilesh Kumar Baranwal S/o Daya Ram; (12) Prabhat Kumar Mishra S/o Mritunjai Mishra |
Central Administrative Tribunal Principal Bench New Delhi |
28-02-2012 |
Raj Rani Arora Versus Kailash Sharma |
High Court of Delhi |
28-02-2012 |
Smt Raj Rani Arora Versus Smt Kailash Sharma |
High Court of Delhi |
13-01-2012 |
Smt. Raj Rani Sharma Versus Smt. Gayatri Kukreja & Others |
High Court of Delhi |
02-01-2012 |
Rajesh Kumar Sharma & Another Versus Estate Of Late Sh. Raj Pal Sharma & Another |
High Court of Delhi |
29-09-2011 |
Sh. Raj Kumar Sharma Versus Delhi Development Authority through its Vice-Chairman, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
01-09-2011 |
O.N. Sharma & Another Versus Raj Kishore Gupta & Another |
High Court of Delhi |
03-08-2011 |
Ram Raj Sharma Versus Branch Manager The United India Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
30-03-2011 |
Chanchal Sharma Versus Des Raj |
High Court of Punjab and Haryana |
13-12-2010 |
Pooja Vijhani @ Pyshaa Lata Sharma Versus Raj Kumar Vijhani |
High Court of Delhi |
29-11-2010 |
Raj Kumar Sharma & Others Versus Registrar Of Companies |
High Court of Delhi |
23-11-2010 |
MCD Versus Giri Raj Sharma & Others |
High Court of Delhi |
15-11-2010 |
Raj Kumar Sharma Versus Shalu Sharma |
High Court of Punjab and Haryana |
02-11-2010 |
Brij Raj Sharma S/O Late Murlidhar Sharma Versus Management Of Punjab National Bank |
High Court of Bihar |
20-09-2010 |
Raj Rani Sharma (Smt.) Versus Smt. Gayatri Kukreja & Another |
High Court of Delhi |
01-06-2010 |
Shri Raj Kumar Sharma Versus Union of India & Another |
High Court of Delhi |
19-05-2010 |
Raj Kumar Sharma Versus Haryana State Electricity Board |
High Court of Punjab and Haryana |
30-04-2010 |
Neeru Sharma Versus Raj Kumar Sharma |
High Court of Jammu and Kashmir |
02-03-2010 |
Hans Raj Sharma & Others Versus State Govt. Of N.C.T. Of Delhi |
High Court of Delhi |
09-02-2010 |
Shri Kuldeep Raj Sharma Versus General Manager, Canara Bank |
High Court of Delhi |
10-11-2009 |
Raj Rani Sharma Versus Gayatri Kukreja & Others |
High Court of Delhi |
07-04-2008 |
Sohan Raj Sharma Versus State of Haryana
|
Supreme Court of India |
08-01-2008 |
Khem Raj Sharma Versus Ashok Kumar Sharma & Co. |
National Consumer Disputes Redressal Commission NCDRC |
04-10-2007 |
M/s. Hasthimal & Sons & Others Versus P. Tej Raj Sharma
|
Supreme Court of India |
01-05-2007 |
Desh Raj Sharma Versus Election Commission of India |
High Court of Delhi |
05-04-2007 |
Raj Kumar Sharma Versus Prasanta Kumar Chandra |
High Court of Judicature at Calcutta |
04-08-2006 |
Shiv Raj Sharma Versus Presiding Officer, Delhi School Tribunal & Others |
High Court of Delhi |
18-07-2006 |
Khem Raj Versus Khushal Kumar Sharma |
High Court of Punjab and Haryana |
28-02-2006 |
Yoginder Kumar Sharma alias Raj Kumar Sharma Versus Darshana Kumari
|
High Court of Punjab and Haryana |
30-11-2005 |
Raj Kumar Goyal Versus Prayag Narain Sharma |
High Court of Madhya Pradesh |
29-11-2005 |
Raj Kumar Sharma Versus State of J&K & Others |
High Court of Jammu and Kashmir |
24-11-2005 |
Raj Kumar Sharma Versus Pushpa Jaggi & Others |
High Court of Delhi |
27-06-2005 |
Baldev Raj Versus Simla Sharma |
High Court of Himachal Pradesh |
10-12-2004 |
Hans Raj Sharma (Dead) by Lrs. versus Collector Land Acquisition Tehsil & District Doda
|
Supreme Court of India |
03-12-2004 |
Om Prakash Sharma Versus Raj Rani
|
High Court of Delhi |
13-08-2004 |
Vijay Lata Sharma Versus Raj Pal and Another
|
Supreme Court of India |
29-07-2004 |
Hans Raj Sharma Versus Uttar Haryana Bijli Vitran Nigam Limited |
High Court of Punjab and Haryana |
06-05-2004 |
Raj Kumar Kapoor Versus D.C. Sharma
|
High Court of Delhi |
20-02-2004 |
P.P. Sharma Versus Raj Kumar Jain & others
|
Supreme Court of India |
21-11-2003 |
Bhim Raj Sharma Versus Ram Chander |
High Court of Delhi |
19-08-2003 |
Krishan Kumar Sharma Versus Shiv Raj Singh |
High Court of Delhi |
19-05-2003 |
Tilak Raj Sharma Versus State Of Jammu And Kashmir |
High Court of Jammu and Kashmir |
30-04-2003 |
Lekh Raj Versus Pardeep Sharma |
High Court of Punjab and Haryana |
21-04-2003 |
Saroj Sharma & Others Versus State of Raj. & Others |
High Court of Rajasthan Jaipur Bench |
17-01-2003 |
Official Liquidator of Amfort Agro Finance Ltd. Versus Raj Prakash Sharma |
High Court of Rajasthan Jaipur Bench |
24-09-2002 |
Raj Kumar Sharma Versus Union of India |
High Court of Madhya Pradesh |
13-06-2002 |
Bhanvarilal Sharma Versus Raj Kumar Sharma |
High Court of Assam |
28-05-2002 |
G. D. A. Versus Raj Kumar Sharma |
National Consumer Disputes Redressal Commission NCDRC |
23-05-2002 |
Hem Raj Sharma Versus State of Jammu and Kashmir & Another |
High Court of Jammu and Kashmir |