Some PAST Judgements / Case Laws similar to RAI CORPORATION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 17-01-2021 10:21
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07-01-2021 |
M/s. K.N. Rai (Proprietorship firm) Through Kirit Kedarnath Rai Versus Union of India & Others |
High Court of Judicature at Bombay |
07-01-2021 |
Purushotham Rai Versus The State of Karnataka, Represented by SPP, Bangaluru & Another |
High Court of Karnataka |
10-12-2020 |
Anthony Rai Versus State of Sikkim |
High Court of Sikkim |
07-12-2020 |
Sandeep Rai, East Sikkim Versus State of Sikkim |
High Court of Sikkim |
27-11-2020 |
Sita Rai @ Sita Darjee Versus State of Sikkim |
High Court of Sikkim |
09-11-2020 |
Kewal Rai Versus State of Sikkim |
High Court of Sikkim |
09-11-2020 |
Mani Kumar Rai @ Tere Naam Upper Wok, South Sikkim, at present State Central Prisons, Rongyek, East Sikkim Versus State of Sikkim |
High Court of Sikkim |
06-11-2020 |
Sanchi Rai Versus State of Sikkim |
High Court of Sikkim |
07-10-2020 |
Deepak Kumar Ganesh Rai Manto Versus State (Through Police Inspector) |
In the High Court of Bombay at Goa |
05-10-2020 |
Mohd. Sher Nabi Chaman Versus Udit Prakash Rai & Another |
High Court of Delhi |
03-10-2020 |
Bishnu Maya Rai Versus Dr. Rameshwar Prasad & Others |
High Court of Sikkim |
14-09-2020 |
Deepak Rai Versus State of Sikkim, Represented by and through Chief Secretary, Government of Sikkim, Tashiling, Gangtok |
High Court of Sikkim |
14-09-2020 |
Naresh Kumar Rai Versus State of Sikkim, Through Chief Secretary, Government of Sikkim, Gangtok & Another |
High Court of Sikkim |
07-09-2020 |
Rai Singh Versus State of M.P. |
High Court of Madhya Pradesh Bench at Gwailor |
04-09-2020 |
Vijay Singh Yadav Versus Ajay Shanker Rai |
High Court of Judicature at Allahabad |
25-08-2020 |
Dewan Izzat Rai Nanda Thru Lr's Versus Dewan Iqbal Nath Thru Lr's & Others |
High Court of Delhi |
25-08-2020 |
Sangam Rai & Another Versus State of Sikkim |
High Court of Sikkim |
18-08-2020 |
Ritlal Rai @ Ritlal Yadav @ Ritlal Ray @ Ritlal Prasad Singh Versus The U.O.I. through B. Hazara, Assistant Director, Prevention of Money Laundering Act (Complainant) & Others |
High Court of Judicature at Patna |
11-08-2020 |
Dr. Samir Rai & Another Versus Medanta Hospital & Others |
National Consumer Disputes Redressal Commission NCDRC |
26-06-2020 |
Chandra Bahadur Rai & Others Versus State of Sikkim |
High Court of Sikkim |
24-06-2020 |
Rajesh Ray @ Rajesh Rai Versus State of Bihar & Others |
High Court of Judicature at Patna |
04-06-2020 |
Balakrishna Rai Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
26-05-2020 |
Dharmaan Rai Versus State of Sikkim |
High Court of Sikkim |
07-04-2020 |
Sachidanand Rai Versus Jharkhand High Court, Through The Registrar General, Ranchi |
High Court of Jharkhand |
21-03-2020 |
Yabesh Rai Versus State of Sikkim |
High Court of Sikkim |
14-03-2020 |
State of Sikkim Versus Karna Bahadur Rai |
High Court of Sikkim |
11-03-2020 |
Union of India & Others Versus Uma Nath Rai |
High Court of Meghalaya |
28-02-2020 |
N. Balachandra Rai Versus Jyothsna Ramesh & Another |
National Consumer Disputes Redressal Commission NCDRC |
19-02-2020 |
Krishnaveni Rai Versus Pankaj Rai & Another |
Supreme Court of India |
14-02-2020 |
M/s. Dharmaratnakara Rai Bahadur Arcot Narainswamy Mudaliar Chattram Charities & Others Versus M/s. Bhaskar Raju & Brothers & Others |
Supreme Court of India |
06-02-2020 |
Jhulan Rai Versus State of Bihar |
High Court of Judicature at Patna |
16-01-2020 |
Ram Dayal Rai Versus Union of India & Others |
High Court of Judicature at Calcutta |
08-01-2020 |
Maj Pankaj Rai Versus Krishna Veni Rai, Nee Krishnaveni Challa |
High Court of for the State of Telangana |
03-01-2020 |
Manager, New India Assurance Co. Ltd., Through Its Manager, New Delhi & Another Versus Dr. Vipul Rai & Others |
National Consumer Disputes Redressal Commission NCDRC |
17-12-2019 |
Ajith Kumar Rai & Another Versus The State of Karnataka Department of Revenue Represented by its Principal Secretary & Another |
High Court of Karnataka |
14-12-2019 |
Yogesh Rai & Others Versus State of Sikkim |
High Court of Sikkim |
22-11-2019 |
Prakati Rai & Others Versus State of U.P. & Others |
Supreme Court of India |
30-09-2019 |
Shri Karma Loday Bhutia Versus Shri Bir Bahadur Rai @ B.B. Rai |
High Court of Sikkim |
30-09-2019 |
Saraswati Iron Store & Another Versus Dewan Chand Dhanpat Rai Bhatia Mill & Others |
High Court of Punjab and Haryana |
20-09-2019 |
Amar Rai Versus State of Bihar |
High Court of Judicature at Patna |
11-09-2019 |
Pankaj @ Pankaj Kumar Rai & Others Versus State of Haryana |
High Court of Punjab and Haryana |
04-09-2019 |
Kishore Dungmali (Rai) Versus Shiva Kumar Rai (Dungmali) & Others |
High Court of Sikkim |
02-08-2019 |
Union Public Service Commission & Another Versus Mayank Rai & Others |
Supreme Court of India |
01-08-2019 |
Ram Pravesh Rai Versus State of Bihar through Home Secretary, Department of Home |
High Court of Judicature at Patna |
29-07-2019 |
Sumit Rai @ Subodh Rai Versus State |
High Court of Delhi |
17-07-2019 |
Sahkari Ganna Vikas Samiti & Another Versus M/s. Rai Bahadur Narain Singh Sugar Mill Ltd. & Others |
High Court of Uttarakhand |
16-07-2019 |
Mohan Rai alias Shekar Rai Versus State of Sikkim |
High Court of Sikkim |
12-07-2019 |
Damyanti Devi Versus Chandra Shekhar Rai |
High Court of Jharkhand |
12-07-2019 |
Kumar Rai Versus State of Sikkim |
High Court of Sikkim |
04-07-2019 |
Dinbandhu Rai Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
28-05-2019 |
Mamta Rai Versus State of U.P. |
High Court of Judicature at Allahabad |
21-05-2019 |
B. Shivaram Rai Versus The State of Karnataka, Rep. by its Principal Secretary & Others |
High Court of Karnataka |
10-05-2019 |
Ashim Stanislaus Rai Versus The State of Sikkim |
High Court of Sikkim |
09-05-2019 |
State of Sikkim Versus Girjaman Rai @ Kami & Others |
High Court of Chhattisgarh |
03-05-2019 |
Chandan Rai @ Chandan Roy Versus State of Bihar |
High Court of Judicature at Patna |
26-04-2019 |
The Branch Manager, Shriram General Insurance Co. Ltd., West Bengal Versus Kavita Rai & Others |
High Court of Chhattisgarh |
08-04-2019 |
Shri Nar Bahadur Subba Versus Shri Dhan Bahadur Rai & Another |
High Court of Sikkim |
03-04-2019 |
Grace Rai @ Rose Versus Intelligence Officer, Narcotics Control Bureau Bengaluru Zonal Unit |
High Court of Karnataka |
25-03-2019 |
M/s. Space Wood Office Solution Pvt. Ltd., Through its Managing Director Versus M/s. Anupam Rai Construction, through its partner Ritesh |
In the High Court of Bombay at Nagpur |
19-03-2019 |
Maj Pankaj Rai Versus Krishnaveni Rai |
High Court of for the State of Telangana |
15-03-2019 |
Uma Nath Rai, Mowblei, Shillong Versus Union of India, Represented by the Director, Anthropological Survey of India, Government of India, Kolkata & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
11-03-2019 |
New India Assurance Co. Ltd Versus Basudeo Rai & Another |
National Consumer Disputes Redressal Commission NCDRC |
08-03-2019 |
Surendra Rai Versus State of Bihar |
High Court of Judicature at Patna |
07-03-2019 |
Shakti Rai Versus State of West Bengal |
High Court of Judicature at Calcutta |
04-02-2019 |
G.R. Srinivas Reddy alias Babu Versus Rekha Rai Hamilton & Others |
High Court of Karnataka |
29-01-2019 |
State of Telangana Versus K. Rai Sohni |
High Court of for the State of Telangana |
28-01-2019 |
Vijay A. Mittal & Others Versus Kulwant Rai (Dead) Thr. LRs. & Another |
Supreme Court of India |
25-01-2019 |
Ramesh Saran Rai Versus Union of India & Others |
High Court of Judicature at Calcutta |
24-01-2019 |
On the Death of Panmati Devi, Her Legal Heir, Sri Ramesh Rai & Another Versus The Union of India & Others |
High Court of Gauhati |
17-01-2019 |
Gulshan Rai Prop M/s. Ram Versus D.C.I.T, Phagwara Circle |
Income Tax Appellate Tribunal Amritsar |
14-01-2019 |
Govind Prasad @ Radhe Khatik Versus Pradeep Rai |
High Court of Madhya Pradesh |
07-01-2019 |
Sanjeeva Shetty Versus B. Chittaranjan Rai |
High Court of Karnataka |
01-01-2019 |
Mahesh Kumar Versus Rai Singh & Another |
High Court of Himachal Pradesh |
13-12-2018 |
Amar Nath Chowdhary Versus Dewan Izzat Rai Nanda (Deceased) Through Legal Heirs & Others |
High Court of Delhi |
12-12-2018 |
Pintu Kumar Rai & Another Versus Managing Director/Chief Executive Officer, Bajaj Allianz General Insurance Company Limited & Another |
National Consumer Disputes Redressal Commission NCDRC |
03-12-2018 |
Dilbag Rai Versus State of Haryana & Others |
Supreme Court of India |
29-11-2018 |
N K Rai Versus Central Board of Investigation |
High Court of Delhi |
28-11-2018 |
Deepa Sharma (in both cases) Versus Navneet Rai (in both cases) |
High Court of Andhra Pradesh |
28-11-2018 |
Dr. Ashwani Maichand Versus Ravi Rai & Others |
High Court of Delhi |
22-11-2018 |
Shashi Pravesh Rai & Another Versus State of U.P. |
High Court of Judicature at Allahabad |
26-10-2018 |
Sukhal Rai & Others Versus The State of Bihar |
High Court of Judicature at Patna |
25-10-2018 |
Satya Narayan Rai @ Satto Rai Versus The State of Bihar |
High Court of Judicature at Patna |
09-10-2018 |
Arun Rai, East Sikkim Versus State of Sikkim |
High Court of Sikkim |
19-09-2018 |
Raghvendra Rai Versus The State of Bihar |
High Court of Judicature at Patna |
12-09-2018 |
Suresh Kumar Rai Versus State |
High Court of Delhi |
10-09-2018 |
The Andhra Pradesh Industrial Infrastructure Corporation Ltd., rep. by its Law Officer & Another Versus M/s. Rama Tubes Co., rep. By its Sri Maniklal Gulab Rai & Others |
In the High Court of Judicature at Hyderabad |
07-09-2018 |
Ram Krishnan Kulwant Rai, Chennai Versus The Commissioner, Chennai & Another |
High Court of Judicature at Madras |
04-09-2018 |
Central Bureau of Investigation Versus Upendra Rai |
High Court of Delhi |
04-09-2018 |
THE HONOURABLE MR. JUSTICE KALYAN RAI SURANA |
High Court of Gauhati |
31-08-2018 |
Madhai Rai Versus The State of West Bengal |
High Court of Judicature at Calcutta |
31-08-2018 |
Jaya Rai Versus The Union of India, Through the Secretary to the Govt. of India, Ministry of Information & Broadcasting, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
20-08-2018 |
Ravi Rai Versus Medical Council of India & Others |
High Court of Delhi |
09-08-2018 |
Dhanwant Rai Mittal Versus Muncipal Corporation of Delhi (North), Public Health Department, Through its commissioner |
Central Administrative Tribunal Principal Bench New Delhi |
08-08-2018 |
Dhanpat Rai Singla Versus Autopace Network Private Limited & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
26-07-2018 |
Suman Rai Versus State of Sikkim Through the Director General-cum-Secretary, Health Care, Human Service and Family Welfare Department, Government of Sikkim, Gangtok & Others |
High Court of Sikkim |
24-07-2018 |
Dr. Rai Chandi Nath Sahay Versus Animesh Ranjan |
High Court of Judicature at Patna |
20-07-2018 |
Anish Rai, West Sikkim Versus State of Sikkim |
High Court of Sikkim |
19-07-2018 |
Ramesh Ahuja & Another Versus Jaswant Rai Batra |
High Court of Delhi |
06-07-2018 |
Ramesh Chand Rai Versus State of U.P. |
High Court of Judicature at Allahabad |
22-06-2018 |
Narendra Dutta Rai Versus Union of India |
High Court of Judicature at Calcutta |