DIN: 00085064

RAHUL VARMA

Companies Associated
CIN Company Name Status
U92199WB2005PLC102821 AGAMA ENTERTAINMENT LIMITED Strike Off
U60231WB2002PLC094231 VIVEKANANDA SKYROAD LIMITED Amalgamated
U45203TR2005PLC008015 TSCCF SHRISTI INFRASTRUCTURE DEVELOPMENT LIMITED Active
U93030MH2012PTC238224 SUASTH LIVER CENTRE PRIVATE LIMITED Active
U26940MP1979PLC001570 DHAR CEMENT LIMITED Under Liquidation
U55101WB2006PTC112076 VITTHAL HOSPITALITY PRIVATE LIMITED Amalgamated


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