Some PAST Judgements / Case Laws similar to RAHMAN CORPORATION LIMITED
Last Checked Past / Closed Litigation On 11-06-2022 20:35
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23-03-2022 |
Intazur Rahman, HMG (Rtd.) & Others Versus The Union of India, Represented by the Secretary to the Department of Posts, Government of India, Ministry of Communication, Information & Technology & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
11-03-2022 |
The Managing Director, CEESI Food Products Private Ltd., Kalady Versus Abdul Rahman & Others |
High Court of Kerala |
14-02-2022 |
Saidur Rahman Versus State of Assam Rep. By The Commissioner And Secretary to The Govt. of Assam, Animal Husbandry And Veterinary Deptt., Gauhati & Others |
High Court of Gauhati |
02-02-2022 |
Panapati Devi Versus Md. Abidur Rahman & Others |
High Court of Gauhati |
10-01-2022 |
Quazi Atiqur Rahman & Others Versus State of Assam & Others |
High Court of Gauhati |
07-01-2022 |
M/s. Jumma Periya Pallivasal WAQF, (G.S.No.236/Madurai)Rep. by President, Haji. A. Abdul Rahman Versus P. Abdul Jabbar & Others |
Before the Madurai Bench of Madras High Court |
07-01-2022 |
Lutfur Rahman Choudhury Versus The State of Assam Through The Commissioner And Secretary To The Government of Assam, Elementary Education Department, Gauhati & Others |
High Court of Gauhati |
14-12-2021 |
Hanif Ur Rahman Versus The State of Bihar, through Chief Secretary, Patna & Others |
High Court of Judicature at Patna |
18-11-2021 |
Muhibur Rahman & Another Versus Musstt. Junu Begum Choudhury & Others |
High Court of Gauhati |
07-10-2021 |
Abdul Rahman Versus G.A. Mansoor Alam Khan |
High Court of Karnataka |
10-09-2021 |
Muhammed Ashraf Versus Fasalu Rahman |
High Court of Kerala |
30-08-2021 |
Hafizur Rahman Sheikh Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
23-08-2021 |
Mazibar Rahman Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
18-08-2021 |
K. Anjoom Rahman Versus Union of India, Narcotics Control Bureau, Represented by Learned Special Public Prosecutor, Bengaluru |
High Court of Karnataka |
05-08-2021 |
K.P. Habeeb Rahman Versus R. Padam Chand Bagmar |
High Court of Judicature at Madras |
02-08-2021 |
Moti Ur Rahman & Others Versus The State of Bihar, through the Additional Chief Secretary, Patna & Others |
High Court of Judicature at Patna |
23-07-2021 |
Maqsoodur Rahman & Another Versus State of U.P. |
High Court Of Judicature At Allahabad Lucknow Bench |
28-04-2021 |
M. Shaik Abdul Rahman Versus Mariappan |
High Court of Judicature at Madras |
09-04-2021 |
Hafizur Rahman & Others Versus State of Assam & Another |
High Court of Gauhati |
09-04-2021 |
Hafizur Rahman & Others Versus State of Assam & Another |
High Court of Gauhati |
07-04-2021 |
Md. Mofazzular Rahman & Others Versus Md. Sarfaraz Alam& Others |
High Court of Judicature at Calcutta |
07-04-2021 |
Md. Mofazzular Rahman & Others Versus Md. Sarfaraz Alam& Others |
High Court of Judicature at Calcutta |
24-03-2021 |
A. Hafeezur Rahman Versus Deputy Superintendent of Police, Economic Offences Wing-II, Vellore & Others |
High Court of Judicature at Madras |
09-02-2021 |
Aminur Rahman Versus State of Assam & Another |
High Court of Gauhati |
05-02-2021 |
C.P. Jain, Pawn Broker & Others Versus Syed Hifzur Rahman Biyabani & Others |
High Court of Judicature at Madras |
12-01-2021 |
Matiur Rahman Versus State of Bihar |
High Court of Judicature at Patna |
12-01-2021 |
Matiur Rahman Versus State of Bihar |
High Court of Judicature at Patna |
23-12-2020 |
Md. Ataur Rahman & Others Versus Babasaheb Bhimrao Ambedkar Bihar University, Muzaffarpur through its Registrar, Muzaffarpur, Bihar & Others |
High Court of Judicature at Patna |
22-12-2020 |
K. Mujeeb Rahman & Others Versus The State of Kerala, Represented by the Secretary to Government, Department of Home, Government Secretariat, Trivandrum & Others |
High Court of Kerala |
18-11-2020 |
Abeesh Rahman Versus The Sub Regional Transport Officer, Kodungallur & Others |
High Court of Kerala |
03-11-2020 |
The State of Tamil Nadu & Another Versus K. Fazlur Rahman & Another |
Supreme Court of India |
03-11-2020 |
The State of Tamil Nadu & Another Versus K. Fazlur Rahman & Another |
Supreme Court of India |
23-09-2020 |
M. Mahshook Rahman Versus City Police Commissioner, Vazhuthacuad & Others |
High Court of Kerala |
24-08-2020 |
Wg. Cdr. Arifur Rahman Khan & Aleya Sultana & Others Versus DLF Southern Homes Pvt Ltd. (Now Known As Begur Omr Homes Pvt. Ltd.) & Others |
Supreme Court of India |
24-08-2020 |
Mohammed Gafoorur Rahman Versus M/s. J.M. Associates Represented herein by its Managing Partner Mohammed Meraj |
High Court of Karnataka |
24-08-2020 |
Mohammed Gafoorur Rahman Versus M/s. J.M. Associates Represented herein by its Managing Partner Mohammed Meraj |
High Court of Karnataka |
17-07-2020 |
Rahman Beevi (deceased) & Others Versus Kalimoorthy |
High Court of Judicature at Madras |
14-07-2020 |
Habeeb Rahman Versus The Revenue Divisional Officer, Tirur & Others |
High Court of Kerala |
02-06-2020 |
Sazzadur Rahman Versus State of Assam & Another |
High Court of Gauhati |
25-05-2020 |
Mujeeb Rahman Versus State of Kerala, Rep. by the Circle Inspector of Police, Nilambur, Through The Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
25-05-2020 |
Mujeeb Rahman Versus State of Kerala, Rep. by the Circle Inspector of Police, Nilambur, Through The Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
25-05-2020 |
Mujeeb Rahman Versus State of Kerala, Rep. by the Circle Inspector of Police, Nilambur, Through The Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
05-02-2020 |
Mizanur Rahman alias Sk. Mizanur Versus The State of West Bengal |
High Court of Judicature at Calcutta |
04-02-2020 |
Md. Mofazzular Rahman & Others Versus Md. Sarfaraz Alam & Others |
High Court of Judicature at Calcutta |
28-01-2020 |
Dalgreen Agro Pvt. Ltd. Versus Shaikh Asadur Rahman & Others |
High Court of Judicature at Calcutta |
26-11-2019 |
State of West Bengal Versus Ansar Rahman @ Ramesh Giri & Another |
High Court of Judicature at Calcutta |
11-11-2019 |
Abdul Rahman Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala |
High Court of Kerala |
18-10-2019 |
Mohd. Habeebur Rahman Versus J. Sreenivas |
High Court of for the State of Telangana |
21-08-2019 |
Syed Muhibur Rahman VERSUS Central Bureau of Investigation |
High Court of Gauhati |
05-08-2019 |
For the Petitioner: Amrendra Kumar, Md. Anisur Rahman, Md. Akram Naiyar, Advocates. For the Respondent: Anshuman, Kuber Pathak, Devesh Shankara, Advocates. |
High Court of Judicature at Patna |
29-07-2019 |
Rahman Buksh Versus Mohd. Aslam |
High Court of Rajasthan |
05-07-2019 |
Arif Buhary Rahman, Through his Power of Attorney V.S. Gopalakrishnan & Others Versus Siddesh Kshirsagar & Another |
High Court of Judicature at Madras |
05-07-2019 |
Arif Buhary Rahman, Through his Power of Attorney V.S. Gopalakrishnan & Others Versus Siddesh Kshirsagar & Another |
High Court of Judicature at Madras |
04-07-2019 |
A.N.A. Naina Mohamed Sons, Represented by its Partner, A.N. Abdul Rahman Versus The Commercial Tax Officer, Thiruthuraipoondi |
High Court of Judicature at Madras |
03-07-2019 |
A. Kaleur Rahman & Others Versus P. Kannan & Others |
High Court of Judicature at Madras |
03-07-2019 |
A. Kaleur Rahman & Others Versus P. Kannan & Others |
High Court of Judicature at Madras |
24-04-2019 |
Abdul Rahman (Advocate) Versus Nutan Rajwade & Others |
High Court of Sikkim |
04-04-2019 |
Hafizur Rahman Alias Munna Versus State of U.P. |
High Court Of Judicature At Allahabad Lucknow Bench |
03-04-2019 |
Md Habibur Rahman Versus State of Assam |
High Court of Gauhati |
30-03-2019 |
Ziaur Rahman Alvi Versus State of U.P. Thru. Prin. Secy Home & Others |
High Court of Judicature at Allahabad |
28-02-2019 |
Ram Nitish Kotak Versus Arif Buhary Rahman |
High Court of Judicature at Madras |
31-01-2019 |
Mojibur Rahman Versus The Union of India, Represented by the Secretary to the Ministry of Post & Telegraph Deptt., Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
11-01-2019 |
Mohammed Ashik, Malappuram represented by its Power of Attorney Holder Mujeeb Rahman Versus Shabeer, Regional Institute of Management Studies, Thrissur District |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
06-12-2018 |
Md. S. Rahman & Another Versus Union of India, Represented by the Secretary to the Govt. of India, Ministry of Science & Technology, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
22-11-2018 |
Atowar Rahman Versus State of Assam & Others |
High Court of Gauhati |
26-09-2018 |
Mizanur Rahman Versus The Union of India & Others |
High Court of Gauhati |
25-09-2018 |
A.K. Syedur Rahman Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communication & IT, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
06-09-2018 |
Md. Azizur Rahman Versus The Union of India, Represented by the Secretary, Ministry of Water Resources River Development & Ganga Rejuvenation New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
28-08-2018 |
Ruhi Sahina Versus Syed Masidur Rahman |
High Court of Judicature at Calcutta |
27-07-2018 |
Ruhina Khan & Another Versus Abdur Rahman Khan & Others |
In the High Court of Judicature at Hyderabad |
02-07-2018 |
The Principal Commissioner of Income Tax, Kozhikode Versus Kalathingal Faizal Rahman |
High Court of Kerala |
05-06-2018 |
On the Death of Ibrahim Ali Barbhuiya His Legal Heirs Atiqur Rahman Borbhuiya & Others Versus Musstt Rustana Begum & Others |
High Court of Gauhati |
25-04-2018 |
Md. Wasiur Rahman, Sitamarhi & Another Versus The State of Bihar through the Collector, Sitamarhi & Others |
High Court of Judicature at Patna |
15-02-2018 |
M/s. Ruskim sea Foods Limited, Rep. by their Power of Attorney Agent Abdur Rahman, Chennai Versus M/s. Evergreeen Sea Foods Pvt. Ltd., Rep. by its Managing Director, T. Loganathan, Chennai & Others |
High Court of Judicature at Madras |
13-12-2017 |
Sk. Md. Anisur Rahman Versus State of West Bengal |
High Court of Judicature at Calcutta |
05-12-2017 |
Najbeen Rahman Versus The Commissioner, Municipal Administration & Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
23-11-2017 |
The Registrar, University of Madras, Chepauk, Chennai Versus H. Aminur Rahman |
High Court of Judicature at Madras |
20-11-2017 |
Karun @ Rahman & Another Versus The State of Madhya Pradesh |
High Court of Madhya Pradesh |
08-08-2017 |
Ataur Rahman & Others Versus State of Assam & Others |
High Court of Gauhati |
08-08-2017 |
P. M. Augustine Babu Versus Sh. Mohd. Samiur Rahman Ansari & Others |
High Court of Kerala |
08-08-2017 |
Ejjadur Rahman & Another Versus State of Assam |
High Court of Gauhati |
02-08-2017 |
Afajuddin Versus Abdur Rahman |
High Court of Gauhati |
25-07-2017 |
State of Kerala, rep by The Public Prosecutor Versus Mujeeb Rahman & Others |
High Court of Kerala |
27-06-2017 |
Hayarish Rahman Versus State of Meghalaya represented by the Commissioner, C & RD Department, Government of Meghalaya & Others |
High Court of Meghalaya |
27-06-2017 |
Hayarish Rahman Versus State of Meghalaya represented by the Commissioner, C & RD Department, Government of Meghalaya & Others |
High Court of Meghalaya |
13-06-2017 |
Ashraf Nadeen Hussain, Versus Zabir Mifta Rahman |
High Court of Gauhati |
02-06-2017 |
Mujibur Rahman Laskar Versus The State of Meghalaya, represented by the Secretary to the Government of Meghalaya, Home Department & Others |
High Court of Meghalaya |
09-05-2017 |
Sohan Lal, Through His Legal Representative & Another Versus Shaikh Abdul Rahman |
High Court of Rajasthan Jaipur Bench |
27-04-2017 |
S.A. Mujeebur Rahman Versus P.D. Deepa, Rep. by her power of Attorney Agent A.P. Premraji |
High Court of Judicature at Madras |
27-04-2017 |
S.A. Mujeebur Rahman Versus P.D. Deepa, Rep. by her power of Attorney Agent A.P. Premraji |
High Court of Judicature at Madras |
26-04-2017 |
Sheikh Nasir Sheikh Rahman Versus State of Maharashtra |
In the High Court of Bombay at Nagpur |
10-04-2017 |
T. Hafsa Rahman Versus State of Kerala represented by The Public Prosecutor & Others |
High Court of Kerala |
16-03-2017 |
Jannat Rahman (Mustt.) Versus Amjad Ali |
High Court of Gauhati |
16-03-2017 |
Jannat Rahman (Mustt.) Versus Amjad Ali |
High Court of Gauhati |
14-03-2017 |
Mujeeb Rahman represented by his Power of Attorney Holder, Sabeena Versus Sakeer Ali & Others |
High Court of Kerala |
19-01-2017 |
Abdur Rahman Versus The Secretary to Government, Home Department, Govt. of Tamil Nadu & Others |
High Court of Judicature at Madras |
18-01-2017 |
Abdul Rahman Versus The Superintending Engineer (Appellate Authority) Coimbatore Electricity Distribution Circle/Distribution South Tamil Nadu Electricity Board Tatabad Coimbatore & Others |
High Court of Judicature at Madras |
10-01-2017 |
Nur Rahman & Others Versus State of Assam & Another |
High Court of Gauhati |
16-12-2016 |
Rahman Khan Versus State of Uttar Pradesh |
High Court of Judicature at Allahabad |
16-11-2016 |
Abdul Rahman Kaji Versus State of Assam |
High Court of Gauhati |