RAFTAAR MEDIA PRIVATE LIMITEDActivity: Construction in Jharkhand.Active |
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CIN U45200JH2003PTC010124 |
ROC RoC-Jharkhand |
Incorporation Date 21-03-2003 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 010124 |
Registration Date 21-03-2003 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 18-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 410,00,000 |
Paid Up Capital Rs. 360,00,000 |
Contact Information |
E-Mail Address raftaarhr@gmail.com |
Registered Address UTTAM NIWAS, PATEL NAGAR HARMU HOUSING COLONY RANCHI JH 834002 IN |
Some PAST Judgements / Case Laws similar to RAFTAAR MEDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 03-05-2022 19:05
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28-02-2017 | Raftaar Media Pvt Ltd. Versus Noida Software Technology Park Ltd. | Supreme Court of India |
27-02-2012 | Indicus Netlabs (P) Ltd. Versus Raftaar Media Pvt. Ltd. | High Court of Delhi |
Directors |
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DIN | Name | Since |
02234555 | GAURAV KUMAR | 24-06-2008 |
02207172 | HARENDRA SINGH | 21-03-2003 |
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