R3 CROP CARE PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.Active |
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CIN U24210MH1992PTC066957 |
ROC RoC-Mumbai |
Incorporation Date 27-05-1992 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 066957 |
Registration Date 27-05-1992 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 600,00,000 |
Paid Up Capital Rs. 596,67,000 |
Contact Information |
E-Mail Address bipin@r3cropcare.in |
Registered Address 404, 349 Business Point, Western Express Highway Andheri East, Mumbai Mumbai City MH 400069 IN |
Some PAST Judgements / Case Laws similar to R3 CROP CARE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 04-02-2023 10:37
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for R3 CROP CARE PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00207540 | RAJIVKUMAR MADHUSUDAN PANDIT | 05-06-1996 |
00679812 | BINOY SHAILESH SHAH | 24-05-2018 |
00506415 | BIMAL DEEPAK SHAH | 24-05-2018 |
00864335 | DEEPAK PRANJIVANDAS SHAH | 24-05-2018 |
03538626 | SHASHIKANT NAROTTAMBHAI LAD | 06-06-2011 |
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