Some PAST Judgements / Case Laws similar to R S IMMIGRATION CONSULTANCY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 21-06-2022 10:25
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06-01-2021 |
World Wide Immigration Consultancy Versus V. Vijayan |
Delhi State Consumer Disputes Redressal Commission New Delhi |
26-06-2020 |
Arshleen Grewal Versus Worldwide Immigration Consultancy Services Limited, Punjab & Another |
National Consumer Disputes Redressal Commission NCDRC |
27-02-2020 |
World Wide Immigration Consultancy Services Ltd. & Others Versus Rajiv Negandhi |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
05-02-2020 |
The Chairman and Managing Director, Worldwide Immigration Consultancy Services & Another Versus Antara Majumdar & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
18-07-2018 |
Gurchetan Singh Versus Worldwide Immigration Consultancy Services Limited & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
17-05-2018 |
M/s. Worldwide Immigration Consultancy Services Ltd. Versus Kanchan Poddar & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
09-01-2018 |
Worldwide Immigration Consultancy Services Ltd. & Another Versus Ratan Kumar Majumdar |
National Consumer Disputes Redressal Commission NCDRC |
05-07-2017 |
Worldwide Immigration Consultancy Services Ltd. & Others Versus Kulbir Singh Bajwa |
National Consumer Disputes Redressal Commission NCDRC |
18-05-2017 |
Worldwide Immigration Consultancy Services Ltd. Versus Sudha Babbar |
National Consumer Disputes Redressal Commission NCDRC |
18-01-2017 |
Yousuf Ali Peedikaparamban Versus M/s. World Wide Immigration Consultancy Services Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
20-06-2016 |
M/s. World Wide Immigration Consultancy Service Ltd. Versus Yousuf Ali Peedikaparamban & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
02-06-2016 |
M/s. Worldwide Immigration Consultancy Services Ltd., through its Chief Managing Director & Others Versus Joginder Kumar |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
02-06-2016 |
M/s Worldwide Immigration Consultancy Services Ltd. Versus Joginder Kumar |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
09-02-2016 |
Ratan Kumar Majumdar Versus The Chairman & Managing Director, Worldwide Immigration Consultancy Service & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
15-01-2016 |
M/s Worldwide Immigration Consultancy Services Ltd. Versus Amit Kumar Verma & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
01-07-2015 |
Worldwide Immigration Consultancy Services Ltd. & Another Versus Ranjodh Singh & Another |
National Consumer Disputes Redressal Commission NCDRC |
26-06-2015 |
Dr. Arup Kumar Kar Versus M/s. Worldwide Immigration Consultancy Services Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
03-07-2014 |
Kamaljit Kaur Versus Worldwide Immigration Consultancy Services Limited & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
13-05-2014 |
World Wide Immigration Consultancy Services Ltd. & Another Versus P. Jereena Job |
National Consumer Disputes Redressal Commission NCDRC |
08-05-2014 |
Worldwide Immigration Consultancy Services Ltd. (WWICS) & Another Versus Charanjit Singh |
National Consumer Disputes Redressal Commission NCDRC |
29-04-2014 |
M/s. Worldwide Immigration Consultancy Services Ltd. & Others Versus Kamaljit Singh |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
22-05-2013 |
M/s. Worldwide Immigration Consultancy Services Ltd. & Another Versus Ashwani Kumar Bhargav |
National Consumer Disputes Redressal Commission NCDRC |
13-03-2013 |
Worldwide Immigration Consultancy Services Limited & Another Versus Paramjit Nigah |
National Consumer Disputes Redressal Commission NCDRC |
07-02-2013 |
Worldwide Immigration Consultancy Services Limited (WWICS Ltd.) & Another Versus Gurjinder Singh Jabbal |
National Consumer Disputes Redressal Commission NCDRC |
09-01-2013 |
M/s. Worldwide Immigration Consultancy Services Ltd. Versus M/s Reliance General Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
03-09-2012 |
M/s. Worldwide Immigration Consultancy Services Ltd. Versus Shri Ajay Pal Singh |
National Consumer Disputes Redressal Commission NCDRC |
30-09-2011 |
M/s Worldwide Immigration Consultancy-Services Ltd. Versus Rajesh Kumar & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
22-09-2011 |
Avtar Singh Randhawa Versus Worldwide Immigration Consultancy Services Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
25-05-2011 |
Worldwide Immigration Consultancy Services Limited Versus Devinder Chauhan |
National Consumer Disputes Redressal Commission NCDRC |
01-04-2011 |
World Wide Immigration Consultancy Services Ltd. Versus Reliance General Insurance Co. Ltd. & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
14-12-2010 |
World Immigration Consultancy Services Limited, (WWICS Ltd.) Versus Navpreet Singh Sandhu |
National Consumer Disputes Redressal Commission NCDRC |
03-03-2010 |
M/s. World Wide Immigration Consultancy Service & Others Versus Krishna Radha Shambu |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
13-11-2007 |
Sohan Singh & Sons (Huf) & Others Versus M/s. Worldwide immigration Consultancy |
High Court of Delhi |
01-12-2004 |
Gagandeep Kaur Versus Worldwide Immigration Consultancy Services |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
02-09-2002 |
Anil Wahi Versus World Wide Immigration Consultancy Services |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
14-12-2001 |
Rajesh Kumar Versus World Wide Immigration Consultancy Services Ltd. & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |