Some PAST Judgements / Case Laws similar to R S CASTINGS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 27-06-2022 04:52
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30-03-2022 |
Shree Sudarshan Castings Pvt. Ltd. Versus Securities & Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
09-03-2022 |
Electrosteel Castings Limited Versus UV Asset Reconstruction Company Limited |
National Company Law Appellate Tribunal |
27-01-2022 |
M/s. Sanpreet Castings Pvt. Ltd., Represented by its Managing Director, Coimbatore & Another Versus The TANGEDCO, Rep. by its Chairman, Chennai & Others |
High Court of Judicature at Madras |
26-11-2021 |
Electrosteel Castings Limited Versus UV Asset Reconstruction Company Limited & Others |
Supreme Court of India |
08-10-2021 |
Hindusthan Udyog Ltd. (Previoiusly known as ACC Nihon Castings Ltd.), Through its General Manager Versus Assistant Provident Fund Commissioner |
In the High Court of Bombay at Nagpur |
13-08-2021 |
Electrosteel Castings Limited, Chennai Versus UV Asset Reconstruction Company Limited, New Delhi & Others |
High Court of Judicature at Madras |
15-04-2021 |
M/s. ARC Investments Castings LLP, Rep. by its Partner MD. Punit Rasesh Shah, Chennai Versus M/s. Interpump Hydraulics India Pvt. Ltd., Rep. by its Finance Manager, P.A. Arunachalam, Hosur & Others |
High Court of Judicature at Madras |
15-04-2021 |
M/s. ARC Investments Castings LLP, Rep. by its Partner MD. Punit Rasesh Shah, Chennai Versus M/s. Interpump Hydraulics India Pvt. Ltd., Rep. by its Finance Manager, P.A. Arunachalam, Hosur & Others |
High Court of Judicature at Madras |
15-04-2021 |
M/s. ARC Investments Castings LLP, Rep. by its Partner MD. Punit Rasesh Shah, Chennai Versus M/s. Interpump Hydraulics India Pvt. Ltd., Rep. by its Finance Manager, P.A. Arunachalam, Hosur & Others |
High Court of Judicature at Madras |
18-03-2020 |
M/s. Minar Castings Pvt. Ltd., (Formerly Hadeed Steels Pvt. Ltd.), Kanjikode, Palakkad, Represented by Its Managing Director, A. Mohammed Shafi Versus State of Kerala, Represented by Its Secretary, Taxes Department, Govt. Secretariat, Thiruvananthapuram |
High Court of Kerala |
04-01-2020 |
RBL Bank Ltd. V/S Priyanka Alloy Castings and Others. |
Debts Recovery Tribunal Hyderabad |
13-09-2019 |
Pragatisheel Engineering Shramik Sangh Industrial Estate, Chhattisgarh Versus Simplex Castings Ltd, Chhattisgarh & Others |
High Court of Judicature at Madras |
13-09-2019 |
Pragatisheel Engineering Shramik Sangh Industrial Estate, Chhattisgarh Versus Simplex Castings Ltd, Chhattisgarh & Others |
High Court of Chhattisgarh |
14-06-2019 |
Principal Commissioner of Income Tax I Versus M/s. Anugraha Valve Castings Ltd. |
High Court of Judicature at Madras |
08-03-2019 |
Kamal Kumar Bhuwalka, Managing Director, M/s. Bhuwalka Castings & Forgings Pvt. Ltd (Formerly Known As M/s. Bhuwalka Steel Industries Ltd) & Others Versus C.C.E.-Bangalore |
Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
08-03-2019 |
Kamal Kumar Bhuwalka, Managing Director M/S Bhuwalka Castings & Forgings Pvt. Ltd. (Formerly Known As M/s. Bhuwalka Steel Industries Ltd) & Others Versus C.C.E. Bangalore |
Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
25-02-2019 |
Rajesh Balasubramanian & Others Versus M/s. Everon Castings Pvt. Ltd. & Others |
National Company Law Appellate Tribunal |
05-02-2019 |
M/s. Texmo Precision Castings, Rep.by its Managing Partner Damayanthi Ramachandran Versus The Secretary, The Ministry of Road Transport & Highways, The Government of India, New Delhi & Others |
High Court of Judicature at Madras |
27-11-2018 |
R.P. Castings PVT. LTD. Versus C.G.ST C & C.E. Alwar |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
08-08-2018 |
Neyveli Lignite Corporation Limited, rep. by its General Manager/Materials Management Unit Head Versus M/s. Lohman Castings Private Limited & Another |
In the High Court of Judicature at Hyderabad |
31-07-2018 |
M/s. Century Steel Traders, through its Proprietor, Rajiv Shivji Sharma Versus M/s. Polaris Steel Castings Pvt. Ltd. Through its Directors - Pushpendra Pramodkumar Mishra & Another |
In the High Court of Bombay at Nagpur |
12-07-2018 |
M/s. Sri Balaji Centrifugal Castings Versus M/s. ICICI Bank Limited rep. by its Authorized Officer & Another |
In the High Court of Judicature at Hyderabad |
14-12-2017 |
MG Partner, Sree Balaji Centrifugal Castings, Hyderabad Versus Authorised Officer, ICICI Bank Ltd., Hyderabad & Others |
In the High Court of Judicature at Hyderabad |
30-08-2017 |
Commissioner of Central Excise, Faridabad V/S Sankla Castings |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
20-06-2017 |
Joginder Castings (P) Ltd V/S CCE, Chandigarh-I |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
19-06-2017 |
Waryam Steel Castings Pvt. Ltd. Versus Punjab State Power Corporation Ltd. & Another |
Supreme Court of India |
25-05-2017 |
Gola Steel & Castings Pvt. Limited V/S CCE, Jaipur |
Customs Excise Service Tax Appellate Tribunal New Delhi |
24-05-2017 |
M/s. Ranba Castings Ltd., Repd. by its Authorised Signatory K. Senthilkumar Versus The Chairman, Tamil Nadu Generation & Distribution Corporation Limited, Chennai & Another |
High Court of Judicature at Madras |
23-05-2017 |
Simplex Castings Limited Versus SHW Casting Technologies GMBH & Co. Kg & Others |
High Court of Judicature at Calcutta |
21-03-2017 |
M/s. Pashupati Castings Ltd. Versus State of U.P. |
High Court of Judicature at Allahabad |
06-02-2017 |
JMP Castings Ltd V/S Commissioner of Central Excise, Jallandhar |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
21-12-2016 |
Beepath Castings Pvt. Ltd. Versus State of Kerala |
High Court of Kerala |
11-05-2016 |
Simplex Castings Limited Versus Pragatisheel Engineering Shramik Sangh, through its General Secretary & Others |
High Court of Chhattisgarh |
20-01-2016 |
Century Steel Traders Versus Polaris Steel Castings Pvt. Ltd. through its Directors |
In the High Court of Bombay at Nagpur |
14-01-2016 |
Electrosteel Castings Limited Versus Reacon Engineers (India) Private Limited |
High Court of Judicature at Calcutta |
13-05-2015 |
Magan Electro Castings Ltd. Versus Assistant Commissioner of Income-tax, Circle-I (1), Coimbatore |
Income Tax Appellate Tribunal Chennai |
22-04-2015 |
Raj Ratan Castings (P) Ltd. Versus Commission of Central Excise, Kanpur |
Supreme Court of India |
05-11-2014 |
Karnataka State Financial Corporation Versus M/s. Shimoga Castings Private Limited & Others |
High Court of Karnataka |
17-07-2014 |
Tulsi Castings and Machining Limited & Others Versus India Venture Trust & Others |
High Court of Judicature at Bombay |
30-06-2014 |
C.C.E.Versus Patiala Castings (P) Ltd. |
High Court of Judicature at Allahabad |
09-04-2014 |
CCE, Chennai II Versus M/s. Electrosteel Castings Ltd. |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
28-02-2014 |
M/s. Pioneer Alloy Castings Ltd., (in Liqn.), rep. By the Official Liquidator & Others Versus The Assistant General Manager, State Bank of India, Settipalli Branch & Others |
High Court of Andhra Pradesh |
17-02-2014 |
Kundan Castings Pvt. Ltd. Versus Deputy Commissioner of Central Excise |
High Court of Judicature at Allahabad |
20-01-2014 |
M/s. Esteem Alloy Castings P. Ltd., rep. by its Director, Umesh Madan Versus The Commercial Tax Officer |
High Court of Judicature at Madras |
21-12-2013 |
M/s. Gobind Castings (P) Ltd. Versus Commissioner of Central Excise, Chandigarh & Another |
High Court of Punjab and Haryana |
09-12-2013 |
Saluja Alloy Castings Private Ltd. Versus Registrar of Companies |
High Court of Madhya Pradesh |
28-10-2013 |
Edupuganti Subba Rao Versus M/s Suganti Alloys Castings, Limited (inliquidation), Rep. by Official Liquidator, High Court of A.P., Hyderabad & Others |
High Court of Andhra Pradesh |
27-06-2013 |
The Commissioner of Central Excise, Chennai Versus M/s. Electro Steel Castings Ltd, Gummidipoondi & Another |
High Court of Judicature at Madras |
06-05-2013 |
The Executive Engineer-II, Electricity Dept. Govt. of Puducherry & Others Versus M/s. Kanakadurga Castings (P) Ltd. |
Supreme Court of India |
10-04-2013 |
S.P. Nachiappan & Another Versus M/s. AEE Castings Limited, Chennai & Others |
High Court of Judicature at Madras |
10-04-2013 |
M/s. AEE Castings Limited, Chennai & Others Versus S.P. Nachiappan & Another |
High Court of Judicature at Madras |
09-11-2012 |
M/s. Sri Kanaka Durga Castings (P) Ltd, Pondicherry Rep by Managing Director Versus The Executive Engineer II, Electricity Department, Puducherry & Others |
High Court of Judicature at Madras |
27-07-2012 |
M/s. Waryam Steel Castings (P) Ltd. Through its Authorised Representative, Punjab Versus Punjab State Power Corporation Limited & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
18-07-2012 |
M/s. Bhilai Castings Pvt. Ltd. Versus Mahatrin Bai & Others |
High Court of Chattisgarh |
30-05-2012 |
M/s Joginder Castings Pvt. Ltd., through Sanjay Gupta & Others Versus The Punjab State Electricity Board, now known as Punjab State Power Corporation Limited through its Chairman-cum-Managing Director & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
25-04-2012 |
Commissioner of Central Excise, Lucknow Versus M/s. Sigma Castings Ltd. |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
24-04-2012 |
Commissioner of Central, Ludhiana Versus M/s. Renny Steel Castings (P) Ltd |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
28-03-2012 |
Trikoot Iron And Steels Castings Ltd. Versus State Of Uttar Pradesh |
High Court of Judicature at Allahabad |
20-03-2012 |
(1) Gautam Ferro Alloys; (2) Bihar Foundry & Castings Limited; (3) Bhuwania Associates Private Limited; (4) Hanuman Alloys Private Limited; (5) Super Steel Casting Limited; (6) Tulshyan Metals Private Limited; (7) Maihar Alloys Private Limited; (8) Anjaney Ferro Alloys Limited; (9) Calcutta Carbide Private Limited; (10) Dayal Steel Limited; (11) Shree Bholey Alloys Private Limited; (12) Balasree Metals Private Limited; (13) Balmukund Sponge & Iron Limited; (14) Millennium Ingots & Steel Company Private Limited; (15) Sundram Ferro Tech Private Limited; (16) Hindustan Melleables & Forging Limited; (17) MDA Projects India Private Limited; (18) Puja TMT Plant Private Limited; (19) Shreewali Ferro Tech Private Limited; (20) Jai Durga Iron Private Limited; (21) Bishwanath Ferro Alloys Limited; (22) Naiyadih Hi-Tech Private Limited; (23) Saluja Steel & Power Private Limited; (24) Santpuria Alloys Private Limited; (25) Mongia Steel Limited; (26) Steel Authority of India Limited; (27) ACC Limited; (28) Atibir Industries Company Limited; (29) Shivam Iron & Steel Company Limited; (30) Atibir Industries Company Limited; (31) Jharkhand Ispat Private Limited; (32) Aloke Steel Industries Private Limited; (33) Shivam Iron & Steel Company Limited; (34) Bir Steels Private Limited; (35) Lall Iron & Steel Company Limited; (36) Atibir Hi-Tech Private Limited; (37) Balajee Electrosteels Limited; (38) Parth Ispath (India) Private Limited; (39) Yash Alloys Private Limited; (40) Jharkhand Electricity Board; (41) Gaurang Alloys & Iron; (42) Swastik Ingots Electro; (43) Praneet Ispat Udyog Private Limited; (44) Sumi Vyapaar Private Limited; (45) Super Smelters Limited; (46) Valley Refractories Limited; (47) Castron Technologies Limited; (48) War Steels Private Limited; (49) Mihijam Vanaspati Limited Versus (1) Union of India and others; (2) Central Electricity Regulatory Commission and others; (3) Damodar Valley corporation and others |
High Court of Jharkhand |
28-02-2012 |
M/s Steel Authority India Ltd. Versus M/s Electro Steel Castings Ltd. & Others |
High Court of Delhi |
03-02-2012 |
M/s. Foamative Toys (P) Ltd Versus M/s. Devidayal Castings (P) Ltd |
High Court of Punjab and Haryana |
11-01-2012 |
The Assistant Provident Fund Commissioner, Employees' Provident Fund Organization, Coimbatore Versus M/s. Tulya Alloy Castings Ltd., Coimbatore & Others |
High Court of Judicature at Madras |
23-11-2011 |
M/s. Pioneer Castings & Another Versus Employees State Insurance Corporation & Another |
High Court of Andhra Pradesh |
23-11-2011 |
M/s. Pioneer Castings & Another Versus Employees State Insurance Corporation & Another |
High Court of Andhra Pradesh |
14-10-2011 |
Commissioner of Central Excise, Guntur Versus M/s G.S. Alloys Castings Ltd. & Another |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
10-08-2011 |
Raveendran Pillai, Nisha Bhavan, Nisha Castings Versus The Secretary, Kerala State Electricity Board, Thiruvananthapuram & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
07-07-2011 |
Assistant Provident Fund Commissioner Versus A.C.C. Nihan Castings Limited |
In the High Court of Bombay at Nagpur |
22-06-2011 |
CC, Tuticorin Versus M/s. Harihar Alloy Castings Ltd. |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
07-04-2011 |
M/s.Sri Bhavani Castings Ltd., Ramanayya Peta, Kakinada Represented by its Managing Director Versus The Commissioner of Central Excise, Commissionerate-II |
High Court of Andhra Pradesh |
15-02-2011 |
Union of India & Others Versus M/s. Patiala Castings Pvt. Ltd. |
Supreme Court of India |
05-10-2010 |
M/s. Eltex Super Castings Ltd Versus Commissioner of Central Excise, Coimbatore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
18-08-2010 |
Electro Steel Castings Ltd. Versus Union of India & Others |
High Court of Delhi |
29-07-2010 |
CCE, Pondicherry Versus M/s. Sharadha Castings Ltd |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
06-07-2010 |
CCE, Raipur Versus M/s Chhattisgarh Steel Castings (P) Ltd. |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
25-05-2010 |
M.P.S. Steel Castings (P) Ltd Versus Kerala State Electricity Regulatory Commission & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
24-03-2010 |
Peekay Steel Castings (P) Ltd. Versus Commissioner of Central Excise, Salem |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
23-02-2010 |
Shree Steel Castings Pvt Ltd & Another Versus Commissioner of Central Excise & Customs, Nagpur & Another |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
02-02-2010 |
Santhi Castings Works HTSC , Coimbatore District Rep. By its Manager M.Bakthavachalam Versus Tamil Nadu Electricity Regulatory Commission, Rep. By its Secretary & Others |
High Court of Judicature at Madras |
06-01-2010 |
CCE, Chandigarh Versus M/s Kisco Castings |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
18-12-2009 |
M/s. Sri Ram Automotive Alloy Castings Pvt. Ltd. Versus CCE, Coimbatore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
09-07-2009 |
Nagpur Alloys and Castings Ltd. & Another Versus Manoranjan Madan Biswal r/o Digdoh & Another
|
In the High Court of Bombay at Nagpur |
22-04-2009 |
Modern Metal Castings Versus The State of Tamil Nadu, represented by the Deputy Commercial Tax Officer, Coimbatore
|
High Court of Judicature at Madras |
15-04-2009 |
The Commissioner of Income Tax Versus M/s Magna Electro Castings Ltd.
|
High Court of Judicature at Madras |
02-04-2009 |
Excel Castings Pvt. Ltd. Versus Cogent Ventures India Ltd. & Others |
High Court of Delhi |
27-01-2009 |
M/s.Synergies Castings Ltd. Versus Commissioner of Customs, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
29-02-2008 |
Electrosteel Castings Ltd. Versus Binay Prakash and Ors. |
High Court of Jharkhand |
14-02-2008 |
M/s. Shree Steel Castings (Pvt.) Ltd., Versus Vasanta & Others
|
In the High Court of Bombay at Nagpur |
24-09-2007 |
M/s. Electro Steel Castings Limited Versus The Tamil Nadu Taxation Special Tribunal, Second Floor, Singaravelar Maligai, Rajaji Salai, Chennai & Others
|
High Court of Judicature at Madras |
07-09-2007 |
Regal Castings Limited Versus G M & Others |
Court of Appeal of New Zealand |
28-02-2007 |
Canara Bank Versus Bombay Alloys & Castings & Others
|
High Court of Judicature at Bombay |
02-11-2006 |
Bhilai Castings and Forgings (P) Ltd Versus M.P.Electricity Board |
High Court of Madhya Pradesh |
13-09-2006 |
Management of Tulya Alloy Castings Limited Versus A.M. Dhandapani
|
High Court of Judicature at Madras |
03-08-2006 |
Commissioner Central Excise Versus KC Alloys and Steel Castings |
High Court of Punjab and Haryana |
23-08-2005 |
Magna Electro Castings Ltd. Versus The State of Tamil Nadu & Others
|
High Court of Judicature at Madras |
18-05-2005 |
Saurabh Alloy Castings Ltd. Versus Cegat |
High Court of Madhya Pradesh |
15-04-2005 |
H.P. State Electricity Board & Another Versus Arsh Castings Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
04-10-2004 |
Electrosteel Castings Ltd. Versus Saw Pipes Ltd. |
High Court of Judicature at Calcutta |
07-09-2004 |
Pranava Alloy Castings (P) Ltd. Versus The State of Tamil Nadu & Another
|
High Court of Judicature at Madras |
29-06-2004 |
Shri Vinodchandra Mathubhai Bhatt Versus M/s. Shah Mallabel Castings Ltd. & Others
|
High Court of Judicature at Bombay |
16-04-2004 |
Engineering Kamgar Union Versus M/s. Electro Steels Castings Ltd. and Another
|
Supreme Court of India |