R R SECURITIES LTDActivity: Finance in Gujarat.Active |
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CIN L67910GJ1993PLC020169 |
ROC RoC-Ahmedabad |
Incorporation Date 10-09-1993 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 020169 |
Registration Date 10-09-1993 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance ACTIVE compliant |
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Last AGM Date 30-09-2019 |
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Last Balance Sheet Date 31-03-2019 |
Financials |
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Authorized Capital Rs. 310,00,000 |
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Paid Up Capital Rs. 301,81,000 |
Contact Information |
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E-Mail Address rrsl1994@yahoo.com |
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Registered Address 203 SUPATH FLATS VIJAY CHARRASTA NAVRANGPURA AHMEDABAD GJ 380009 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to R R SECURITIES LTDLast Checked Past / Closed Litigation On 24-04-2022 03:28
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| 06-10-2021 | Rajesh Jayantilal Savadia (Through his wife Bhavana Rajesh Savadia) Versus Securities and Exchange Board of India SEBI Bhavan | SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
| 06-10-2021 | Century Enka Ltd. Versus Securities & Exchange Board of India & Others | SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
| 06-10-2021 | CAT Technologies Limited, Hyderabad & Others Versus Securities & Exchange Board of India SEBI Bhavan | SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
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| 05-10-2021 | M/s. Mansukh Finance & Investments P. Ltd. & Others Versus Securities & Exchange Board of India SEBI Bhavan | SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
| 05-10-2021 | Snehal Bharatbhai Patel Versus Securities & Exchange Board of India | SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
| 04-10-2021 | SIC Stocks & Services Pvt. Ltd. Versus Securities & Exchange Board of India | SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
| 04-10-2021 | Mondal Construction Company Ltd., West Bengal & Others Versus Securities & Exchange Board of India SEBI Bhavan | SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
Directors |
||
| DIN | Name | Since |
| 02663062 | AJITSINH KACHARAJI CHAVDA | 30-09-2015 |
| BEQPJ2565E | Pooja Jain | 14-08-2019 |
| BFZPS9041C | BIRJU RAJENDRA SHAH | 30-09-2019 |
| 00745013 | MANISH GIRISHBHAI PATEL | 30-09-2015 |
| 00394290 | RITA RAJENDRA SHAH | 30-09-2015 |
| 00394384 | RAJENDRA BABULAL SHAH | 10-09-1993 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.