R R INSTITUTE OF COMPUTER TECHNOLOGY PRIVATE LIMITEDActivity: Business Services in Delhi.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U74899DL1995PTC069966 |
ROC RoC-Delhi |
Incorporation Date 20-06-1995 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 069966 |
Registration Date 20-06-1995 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 9,64,000 |
Contact Information |
E-Mail Address aditya.is.k@gmail.com |
Registered Address TA-97/98, 1st Floor, Tughlakabad Extension, Delhi South Delhi DL 110019 IN |
TradeMarksTotal 2 marks found. |
IACM, Class 16, Removed |
IACM, Class 16, Registered |
Some PAST Judgements / Case Laws similar to R R INSTITUTE OF COMPUTER TECHNOLOGY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-06-2022 08:09
|
||
07-12-2017 | Commr. of C. Ex., Salem V/S Swathi Institute of Computer Technology | Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
16-01-2015 | The Director, Apeejay Institute of Technology AIT School of Management & Computer Science Versus Prashant Bhat | National Consumer Disputes Redressal Commission NCDRC |
22-04-2010 | Sanjeev L. Tatuskar Versus Secretary, Pune Institute of Computer Technology & Others | High Court of Judicature at Bombay |
Directors |
||
DIN | Name | Since |
00082610 | RAVINDER GOYAL | 20-06-1995 |
00082546 | RAJESH GOYAL | 20-06-1995 |
00082692 | OM PARKASH GOYAL | 20-06-1995 |
India's most comprehensive litigation gathering and reporting.