R R EXPRESS PRIVATE LIMITED

Activity: Community, personal & Social Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
07AAGCR8756D1Z4 		PAN No
AAGCR8756D
CIN
U97000DL2014PTC267284 		ROC
RoC-Delhi 		Incorporation Date
31-03-2014
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
267284 		Registration Date
31-03-2014 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
emailroc1@gmail.com
Registered Address
2ND FLOOR, KHASRA NO.424, GALI NO.6 MAHIPAL PUR EXT. NEW DELHI South Delhi DL 110037 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to R R EXPRESS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 17-03-2023 16:38
01-03-2023 The Managing Director, Tamil Nadu State Express Transport Corporation Limited, Chennai Versus Indirani & Others Before the Madurai Bench of Madras High Court
03-01-2023 A. Mohammed Tajudeen Versus M/s. State Express Transport Corporation, rep. by its Managing Director, Chennai & Another. High Court of Judicature at Madras
12-12-2022 The Managing Director, State Express Transport Corporation, Chennai & Another Versus The Presiding Officer, Chennai & Another. High Court of Judicature at Madras
09-12-2022 M/s. FedEx Express Transportation & Supply Chain Services (India) Private Limited Versus Commissioner of Customs (Airport & General), New Delhi Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
09-11-2022 R. Rajasekar Versus The General Manager, State Express Transport Corporation Ltd., Chennai High Court of Judicature at Madras
02-11-2022 State Express Transport Corporation Limited, Through its Managing Director Office at Thiruvalluvar House, Chennai Versus Esakki & Others Before the Madurai Bench of Madras High Court
20-10-2022 UCAL Fuel Systems, Represented by its Chief Financial Officer, Chennai Versus Kintetsu Work Express (India) Pvt. Ltd., Branch office, Guindy, Represented by its Authorised signatory, Srikanth Banu High Court of Judicature at Madras
30-09-2022 S.A. Shaik Dawood Versus District Registrar-Societies, Express Estate Royapettah, Chennai & Others High Court of Judicature at Madras
14-09-2022 N. Bharathi Versus State Express Transport Corporation Ltd., Rep. by its Managing Director, Chennai & Others High Court of Judicature at Madras
30-08-2022 Ponleelavathy & Another Versus State Express Transport Corporation Limited, Through its Managing Director, Chennai Before the Madurai Bench of Madras High Court
29-08-2022 S. Achuthan Versus The General Manager, State Express Transport Corporation Tamilnadu Limited, Chennai & Others High Court of Judicature at Madras
25-08-2022 V. Iyyamperumal Versus The Management, State Express Transport Corporation, Chennai & Another High Court of Judicature at Madras
23-08-2022 A.R. Sekar Versus M/S. State Express Transport Corporation, Rep. by its Managing Director, Chennai & Others High Court of Judicature at Madras
28-07-2022 The Managing Director, Tamil Nadu State Express Transport Corporation Ltd., Chennai Versus Sarasu & Others High Court of Judicature at Madras
18-07-2022 M/s. Carbonaire Industries Madras Private Limited, Chennai Versus M/s. Express Infrastructure Private Limited, Chennai High Court of Judicature at Madras
18-07-2022 DTDC Express Ltd. & Others Versus K. Rajaiah National Consumer Disputes Redressal Commission NCDRC
15-07-2022 Tamil Nadu State Express Transport Corporation Limited, Chennai Versus Esakki Devi & Others Before the Madurai Bench of Madras High Court
01-07-2022 M/s. Express Infrastructure Private Limited, Represented by Assistant Manager (Water Treatments), Chennai Versus State by: The Assistant Commissioner of Police, Chennai & Others High Court of Judicature at Madras
21-06-2022 The Management of Tamil Nadu Petro Products Limited, Manali Express Highway, Chennai, Rep. by its Assistant General Manager[HR], K. Vasanthakumar Versus K. Thiagarajan High Court of Judicature at Madras
20-06-2022 The Management State Express Transport Corporation Tamil Nadu Limited, Chennai Versus The Presiding Officer, Chennai & Another High Court of Judicature at Madras
05-05-2022 Delhi Airport Metro Express Private Limited Versus Delhi Metro Rail Corporation Supreme Court of India
20-04-2022 M/s. TCI Express Ltd., Rep. By Ajay Samwal Mylapore, Chennai Versus M/s. Lupin Limited by its Special Power of Attorney Agent M/s.ICICI Lombard General Insurance Kalina, Santa Cruz [Post], Mumbai & Another High Court of Judicature at Madras
12-04-2022 Parenteral Drugs (India) Limited Through Nanalal Joshi, Authorised Signatory Shree Ganesh Chambers, Navlakha Versus Gati Kintetsu Express Pvt. Ltd. High Court of Madhya Pradesh Bench at Indore
06-04-2022 N. Santhi & Others Versus The Managing Director, State Express Transport Corporation, Chennai Before the Madurai Bench of Madras High Court
04-04-2022 The Managing Director, The State Express Transport Corporation Limited, Chennai Versus Minor Yaesika & Others Before the Madurai Bench of Madras High Court
17-03-2022 L. Baskaran Versus DHL Express (India) Pvt. Ltd., Represented by Service Centre Manager, Chennai & Another High Court of Judicature at Madras
08-03-2022 A. Abimanyu Versus The Managing Director, State Express Transport Corporation Tamil Nadu Limited, Chennai Before the Madurai Bench of Madras High Court
08-03-2022 B. Srinivasa Rao Versus The Management of State Express Transport Corporation (Tamil Nadu) Limited, Rep., by its Managing Director, Chennai & Others Before the Madurai Bench of Madras High Court
02-03-2022 The Management of State Express Transport Corporation (Tamilnadu) Ltd., Rep. by its Managing Director, Chennai Versus M. Jeganathan & Another Before the Madurai Bench of Madras High Court
01-02-2022 S. Manoharan Versus The Management of State Express Transport Corporation (Tamil Nadu) Limited, Represented by its Managing Director, Chennai & Another Before the Madurai Bench of Madras High Court
27-01-2022 M/s. Moonline Express Cargo Pvt. Ltd. Versus Union of India through Divisional Railway Manager (Commercial) High Court of Judicature at Bombay
05-01-2022 P. Sekar Versus The Managing Director, Tamil Nadu State Express Transport Corporation (Tirunelveli) Ltd., Tirunelveli Before the Madurai Bench of Madras High Court
23-12-2021 The Management, State Express Transport Corporation (Tamil Nadu) Limited, Chennai Versus The Presiding Officer, Labour Court, Chennai & Others High Court of Judicature at Madras
17-12-2021 Nagarajan Versus The Management of State Express Transport Corporation (Tamil Nadu) Limited, represented by its Managing Director & Others Before the Madurai Bench of Madras High Court
07-12-2021 Vinod Mathew Jacob, Editor (Kerala), The New Indian Express, Kochi & Another Versus K.I. John & Others High Court of Kerala
30-11-2021 M/s. Tamil Nadu Petroproducts Limited, Manali Express Highway, Rep. by its Deputy General Manager (Human Resources), K. Vasanthakumar Versus J. Uma Sankar High Court of Judicature at Madras
30-11-2021 Brinda Sreejith & Others Versus The Managing Director, Air India Express, Mumbai & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
16-09-2021 M/s. NO.1 World Wide Express Pvt. Ltd. Versus Union Of India & Others High Court of Delhi
15-09-2021 Management, State Express Transport Corporation Ltd Versus K. Maharaja & Another High Court of Judicature at Madras
09-09-2021 Delhi Airport Metro Express Private Limited Versus Delhi Metro Rail Corporation Limited Supreme Court of India
09-08-2021 The Managing Director, State Express Transport Corporation Ltd., Pallavan Salai, Chennai Versus S. Umapathy & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
15-06-2021 The State Express Transport Corporation (Tamilnadu) Ltd., Rep. by its Managing Director, Chennai & Others Versus G. Senthil & Another Before the Madurai Bench of Madras High Court
26-04-2021 M/s. D.H.L. Express (India) Private Limited, Chennai & Another Versus M/s. Sri Manikandan Enterprises, Rep. by its Proprietor S. Sarangapani, Chennai High Court of Judicature at Madras
11-03-2021 M/s. KGL Transport, Represented by Its Proprietor, K.G. Loganathan Versus Indian Additives Limited, Express Highway, Rep.by its Power Agent, M/s. United India Insurance Co.Ltd. & Another High Court of Judicature at Madras
11-03-2021 M/s. KGL Transport, Represented by Its Proprietor, K.G. Loganathan Versus Indian Additives Limited, Express Highway, Rep.by its Power Agent, M/s. United India Insurance Co.Ltd. & Another High Court of Judicature at Madras
11-02-2021 Bank of India, Rep. by the Manager, At Express Towers, Coimbatore Versus S. Bupathi High Court of Judicature at Madras
11-02-2021 Bank of India, Rep. by the Manager, At Express Towers, Coimbatore Versus S. Bupathi High Court of Judicature at Madras
15-12-2020 M/s. Express Publications (Madurai) Ltd. Versus The Regional Provident Fund Commissioner-II Orissa, Bhubaneswar & Another High Court of Orissa
03-12-2020 G. Sridhar Babu & Another Versus M/s. State Express Transport Corporation, Represented by its Managing Director High Court of Judicature at Madras
28-09-2020 R. Maharajan Versus The State Express Transport Corporation (Tamil Nadu) Ltd., Rep., by its Managing Director, Chennai & Others Before the Madurai Bench of Madras High Court
18-09-2020 Court on its own motion on the basis of news item titled "School shut, no mid-day meal, children in Bihar village back to work selling scrap" published in the Indian Express, dated July 6, 2020 Versus The State of Bihar through its Chief Secretary, Govt. of Bihar, Patna & Others High Court of Judicature at Patna
03-09-2020 Commissioner of Customs C.R. Building, Bangalore Versus Digital Express, Telangana High Court of Karnataka
27-08-2020 IRB Ahmedabad Vadodara Super Express Tollway Private Limited Versus National Highways Authority of India High Court of Delhi
27-08-2020 IRB Ahmedabad Vadodara Super Express Tollway Private Limited Versus National Highways Authority of India High Court of Delhi
25-08-2020 The Managing Director, State Express Transport Corporation Tamilnadu Ltd., Chennai Versus B. Dhilshath Begam & Others High Court of Judicature at Madras
06-08-2020 Manager, Dtdc Express Ltd. (Formerly Known As Dtdc Couriers & Cargo Ltd.) & Another Versus Rashmi Thacker National Consumer Disputes Redressal Commission NCDRC
28-07-2020 G. Senthil Versus The State Express Transport Corporation (Tamil Nadu) Ltd., Rep. by its Managing Director, Chennai & Others Before the Madurai Bench of Madras High Court
10-03-2020 The Managing Director, State Express Transport Corporation Ltd., Chennai Versus Anar & Others High Court of Judicature at Madras
10-03-2020 The Managing Director, State Express Transport Corporation Ltd., Chennai Versus Parameshwari & Others High Court of Judicature at Madras
25-02-2020 M/s. Tridev Express Cargo Versus IPSITA Saha National Consumer Disputes Redressal Commission NCDRC
25-02-2020 M/s. Tridev Express Cargo, West Bengal Versus IPSITA Saha, West Bengal National Consumer Disputes Redressal Commission NCDRC
06-02-2020 ICICI Bank Ltd V/S Puneet Cargo Express Debts Recovery Tribunal Delhi
31-01-2020 The Managing Director, State Express Transport Corporation Chennai. Versus Amsa Rani & Others High Court of Judicature at Madras
29-01-2020 Tribunal on its own motion Suo Motu based on The News item in The New Indian Express, Chennai Versus District Collector, Chengalpattu & Others National Green Tribunal Southern Zone Chennai
09-01-2020 M/s. Express Infrastructure Private Limited, Rep. by its Authorised Signatory, R.R. Aroon Kumar Versus M/s. B.L. Kashyap & Sons Limited, New Delhi also having office at Kancheepuram High Court of Judicature at Madras
09-01-2020 Sekar Versus The Managing Director State Express Corporation Ltd., Chennai High Court of Judicature at Madras
27-11-2019 Kurukshetra Express Pvt. Ltd.Versus Raj Kumar & Others National Consumer Disputes Redressal Commission NCDRC
06-11-2019 T.V. Govindarajan Versus State Express Transport Corporation (Tamil Nadu) Ltd., Rep. by its Managing Director, Chennai & Others High Court of Judicature at Madras
25-10-2019 K. Shanmugam Versus V. Krishnamurthy, Proprietor, Aviation Express, Chennai & Another High Court of Judicature at Madras
25-10-2019 K. Shanmugam Versus V. Krishnamurthy, Proprietor, Aviation Express, Chennai & Another High Court of Judicature at Madras
18-10-2019 M/s. Yellow Express Logistics Ltd., Rep. by Joju Thomas (Managing Director) & Another Versus The Deputy Commissioner & District Magistrate, Bengaluru Rural District & Others High Court of Karnataka
12-09-2019 Esquire Express & Courier Service & Others Versus The Union of India & Others High Court of Tripura
22-08-2019 AIR India Express Limited & Others Versus Capt. Gurdarshan Kaur Sandhu Supreme Court of India
16-08-2019 M.K. Ramakrishnan Versus The Management of Express Carriers Ltd., South India House, Chennai & Another High Court of Judicature at Madras
16-08-2019 M.K. Ramakrishnan Versus The Management of Express Carriers Ltd., South India House, Chennai & Another High Court of Judicature at Madras
31-07-2019 The Board of Trustees for the Port of Kolkata Versus German Express Shipping Agencies Pvt. Ltd. & Others High Court of Judicature at Calcutta
31-07-2019 The Board of Trustees for the Port of Kolkata Versus German Express Shipping Agencies Pvt. Ltd. & Others High Court of Judicature at Calcutta
18-07-2019 State Express Transport Corporation Ltd., Tamil Nadu Division-I, Rep. by its General Manager, Chennai Versus S. Rajamony & Another High Court of Judicature at Madras
24-06-2019 M/s. Fairline Worldwide Express, Pondicherry Versus Commissioner of Central Excise, (Service Tax), Pondicherry High Court of Judicature at Madras
24-06-2019 M/s. Aviation Express, Rep. by its Proprietor, V. Krishnamurthy Versus The Chairman, Airports Authority of India, New Delhi & Another High Court of Judicature at Madras
17-06-2019 Blue Dart Express Limited, M.G. Road, Bangalore Versus Entel Limited, Infantry Road, Bangalore & Another High Court of Karnataka
17-06-2019 Karthikeyan @ Saravanakumar Versus The Managing Director, State Express Transport Corporation (Tamilnadu) Ltd., Chennai Before the Madurai Bench of Madras High Court
27-05-2019 Future Express Versus Union of India & Others High Court of Delhi
03-05-2019 R.L. Choudhary Versus Skynet Word Wide Express Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
02-04-2019 K. Deepa Versus M/s. State Express Transport Corporation Ltd., Rep. by its Managing Director High Court of Judicature at Madras
21-03-2019 Umayapandi @ Balakumar Versus The General Manager, State Express Transport Corporation, Chennai & Another High Court of Judicature at Madras
20-03-2019 K. Senthilnathan Versus Ponmudi The General Manager(Operation & Administration) The State Express Transport Corporation Ltd. High Court of Judicature at Madras
20-03-2019 C. Mohan Versus Ponmudi, The General Manager (Operation & Administration), The State Express Transport Corporation Ltd., Chennai High Court of Judicature at Madras
21-02-2019 S.M. Bagley & Associates Pvt. Ltd. & Others Versus M/s. IITL Nimbus, The Express Park View High Court of Delhi
21-02-2019 M/s. Designers Den Versus M/s. DHL Courier Express Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
14-02-2019 DHL Express (P) Ltd. Versus Enchante Jewellery Pvt Ltd. High Court of Delhi
24-01-2019 The Hoshiarpur Express Transport Co. Ltd. Versus Jagbir Singh & Others High Court of Punjab and Haryana
12-12-2018 Dr. Sajesh Ashokan, Ernakulam Versus Reliance Commercial Finance Limited, Reliance Centre, Office Western Express, Highway, Santacruz (E), Mumbai & Another Debts Recovery Tribunal Ernakulam
11-10-2018 Daily Express LLP, Alappuzha Versus The Ito, Wd-1, Alappuzha Income Tax Appellate Tribunal Cochin
11-10-2018 M/s. Neetha Impex Pvt. Ltd. Versus Dhl Worldwide Express Rep. By Its Company Secretary & Another National Consumer Disputes Redressal Commission NCDRC
18-07-2018 M/s. Federal Express Corporation, Mumbai Versus M/s. Chirag International, Through Partner Shri Gautamdas Maheshwari & Others National Consumer Disputes Redressal Commission NCDRC
17-07-2018 R. Santhamurthy Versus The Managing Director, State Express Transport Corporation (Tamil Nadu) Ltd. High Court of Judicature at Madras
12-07-2018 DHL Express (India) Pvt. Ltd. and Others V/S Commissioner of Customs (II), (Air Special Cargo), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
05-07-2018 FLE Fast Line Express Pvt. Ltd V/S Commissioner of Customs (ACC Export), New Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
13-06-2018 Managing Director, Tamil Nadu State Express Transport Corporation Versus S. Keerthana High Court of Judicature at Madras



GST Number(s) for R R EXPRESS PRIVATE LIMITED
DELHI 07AAGCR8756D1Z4  



Directors
DIN Name Since
06425879 RAHUL ATTRI 31-03-2014
08429102 CHAMPA RAWAT 22-04-2019
08428676 ANITA ATTRI 22-04-2019
06425891 PREM SINGH RAWAT 31-03-2014

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