R P TRADE PRIVATE LIMITED

Activity: Trading in Assam.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51909AS1999PTC005646 		ROC
RoC-Shillong 		Incorporation Date
28-01-1999
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
005646 		Registration Date
28-01-1999 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 50,00,000
Paid Up Capital
Rs. 31,50,000



Contact Information
E-Mail Address
rptrade@hotmail.com
Registered Address
SARAF BUILDING FIRST FLOORA T ROAD GUWAHATI ASSAM AS 781001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to R P TRADE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 22-01-2021 11:40
09-12-2020 Ravindra Valmik Konkar & Others Versus The Registrar of Trade Unions & Another High Court of Judicature at Bombay
05-11-2020 Dhaval Diyora Versus Union of India represented by Secretary Department for Promotion of Industry & Internal Trade (DPIIT) Earlier known as Department of Industrial Policy & Promotion & Others High Court of Judicature at Bombay
07-10-2020 M/s. Ikea Trading (India) Pvt. Ltd. Versus Commissioner of Trade & Tax, Department of Trade & Taxes High Court of Delhi
23-09-2020 M. Umapathy & Another Versus The Joint Commissioner of Labour-I, (Registrar of Trade Union), Chennai & Others High Court of Judicature at Madras
23-06-2020 M/s. Acme Trade And Agencies, ASSAM Versus Union of India Rep. By The Secy. to the Govt. of India, Ministry of Finance, Deptt. of Revenue, New Delhi & Others High Court of Judicature at Madras
19-06-2020 Director General of Foreign Trade & Others Versus Ruia Cotex Ltd & Another High Court of Judicature at Calcutta
21-05-2020 Intellectual Property Attorneys Association (Ipaa) & Another Versus The Controller General of Patents, Designs & Trade Marks & Another High Court of Delhi
28-02-2020 T.M.P. Ananthasayanan & Others Versus P. Madhavan, Additional Registrar of Trade Unions & Joint Commissioner of Labour, Vellore & Others High Court of Judicature at Madras
25-02-2020 Kamal Encon Industries Limited Through its Authorized Representative Versus Maharashtra Electricity Regulatory Commission Through its Secretary World Trade Centre, Mumbai & Others Appellate Tribunal for Electricity Appellate Jurisdiction
17-02-2020 Union of India, Represented by The Secretary to Government, M/o.Commerce & Industry, Department of Industrial Policy and Promotion, Udyog Bhavan, New Delhi & Others Versus Rema Srinivasan Iyengar, Assistant Registrar of Trade Marks & GI, Chennai & Others High Court of Judicature at Madras
30-01-2020 M/s. P.A. Footwear Pvt. Ltd., Rep. by its Managing Director, S.V. Kumaragurparasamy Versus The Director General of Foreign Trade, Directorate General of Foreign Trade, New Delhi & Others High Court of Judicature at Madras
30-01-2020 NR Raghuram & Co, Rep by its Proprietor N. Raghuraman Versus Indian Banks' Association, World Trade Centre, Mumbai & Others High Court of Judicature at Madras
06-01-2020 M/s Arafat Petrochemicals Pvt. Ltd., Through Its Manager (Personnel & Relation) S.H.A. Rizvi & Others Versus M/s. J.K. Synthetics Majdoor Union (Rajasthan Trade Union Kendra), Through Its General Secretary & Others High Court of Rajasthan Jaipur Bench
13-12-2019 Centre for Indian Trade Union (CITU), Head Load Workers Unit, Kottayi, Palakkad, Represented by Its Secretary & Others Versus Intercontinental Traders, Kottayi, Palakkad, Represented by Its Managing Director & Others High Court of Kerala
03-12-2019 Starlight Real Estate (Ascot) Mauritius Limited & Another Versus Jagrati Trade Services Private Limited & Others High Court of Judicature at Calcutta
06-11-2019 The Managing Director, M/s.A & F Overseas Trade Limited, Pondicherry Versus The Regional Provident Fund Commissioner, Employees' Provident Fund Organisation, Puducherry & Others High Court of Judicature at Madras
30-09-2019 Director General of Foreign Trade, Directorate General of Foreign trade, DES.I Section, New Delhi & Others High Court of Judicature at Madras
23-09-2019 M/s. Kawarlal & Co., Chennai, By its Proprietor K. Ramlal Jain Versus Joint Director General of Foreign Trade O/o. The Additional Director General of Foreign Trade, Ministry of Commerce & Industry, 'Kendriya Sadan", Koramangala, Bangalore & Others High Court of Judicature at Madras
20-09-2019 T.M.P. Ananthasayanan, Tindivanam & Others Versus The Additional Registrar of Trade Unions, Office of the Deputy Commissioner, & Joint Commissioner of Labour, Vellore & Others High Court of Judicature at Madras
19-09-2019 Sunita Gupta Trade name M/s. Sunita Investments Versus Securities and Exchange Board of India, SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
17-09-2019 Fabrica de Gas Carbonico Pvt. Ltd. Versus The Director, The Directorate of Industries, Trade & Commerce, Government of Goa & Another In the High Court of Bombay at Goa
17-09-2019 M/s. Rajni Exports & Imports, Rep. By its Partner, Rajiv Naaram & Another Versus The Director General of Foreign Trade Ministry of Commerce & Industries, New Delhi & Others High Court of Judicature at Madras
16-09-2019 M/s. Manali Petrochemical Limited, Represented by is Head (Accounts), E.N. Rangaswami, Chennai Versus The Addl. Director General of Foreign Trade, Ministry of Commerce & Industry, New Delhi & Another High Court of Judicature at Madras
06-09-2019 M/s. Trade Wings Ltd. Versus Expo Freight Private Ltd. High Court of Karnataka
30-08-2019 P.S. Muraleedharan & Another Versus Registrar of Trade Unions & Others High Court of Kerala
22-08-2019 M/s. S. Gurcharan Singh & Sons Versus Commissioner Trade & Taxes & Others High Court of Delhi
07-08-2019 The Bihar State Electricity Employees Association a registered Trade Union & Others Versus The Bihar State Power Holding Company Ltd., Patna & Others High Court of Judicature at Patna
25-07-2019 M/s. Mukesh Agencies Versus Commissioner, Trade & Taxes & Others High Court of Delhi
24-07-2019 Combined Traders Versus Commissioner of Trade & Taxes High Court of Delhi
22-07-2019 Corsan Corviam Construccion S.A.-Sadhbhav Engineering Ltd. Versus Commissioner of Trade & Taxes High Court of Delhi
17-07-2019 M/s. Mega Media Solutions Versus Commissioner Trade & Taxes & Another High Court of Delhi
16-07-2019 M/s. Shiel Trade Venture Private Limited Versus M/s. Samsung India Electronics Private Limited High Court of Delhi
15-07-2019 M/S Dinesh Oil Limited Versus Commissioner Of Trade Tax U.P. High Court of Judicature at Allahabad
03-07-2019 Haresh Kumar Laxman Bhai & Co. & Others Versus Commissioner of Trade & Taxes & Another High Court of Delhi
21-05-2019 Malkiat Singh & Sons Versus Commissioner Trade & Taxes & Another High Court of Delhi
08-05-2019 Rockwell Industries Versus Commissioner of Trade & Taxes & Another High Court of Delhi
04-05-2019 M/S Gagan Deal Trade Private Limited Versus The Union Of India & Others High Court of Gauhati
01-05-2019 Commissioner of Trade & Taxes, Delhi & Others Versus Schneider Electric India Pvt. Ltd., Super Agencies, M/s. Ingram Micro India Ltd. & Others High Court of Delhi
29-04-2019 Chhattisgarh Gadiwan Hamal Reza Mazdoor Mahasangh A Registered Trade Versus Union, Reg No. - 3314, Mahasamund Versus Food Corporation of India Through Its General Manager (Region), Chhattisgarh & Another High Court of Chhattisgarh
11-04-2019 Center of Indian Trade Unions, A Federation of Registered Trade Unions Versus State of Maharashtra Supreme Court of India
05-04-2019 M/s. Vidyut Metallics Pvt. Ltd. Versus Kamgar Ekta a registered Trade Union & Another High Court of Judicature at Bombay
22-03-2019 Ravi Pal Versus All India Sugar Trade Association (AISTA) & Another Competition Commission of India
15-03-2019 Union of India & Others Versus All India Trade Union Congress & Others Supreme Court of India
03-03-2019 Paints Trade Welfare Trust Versus Cit(E), Lucknow Income Tax Appellate Tribunal Delhi
05-02-2019 M/s. Sri Balaji Valves Pvt Ltd Versus The Joint Director General Foreign Trade, Chennai & Another High Court of Judicature at Madras
11-01-2019 Hugo Boss Trade Mark Management GMBH & Co. KG Versus Sheeta Sabharwal T/A Boss Big Boss High Court of Delhi
10-01-2019 S.V. Sivalinga Nadar & Sons, a firm by Partner S.V. Sivalinga Nadar Versus The Joint Registrar of Trade Marks, Trade Mark Registry, Chennai & Others High Court of Judicature at Madras
07-01-2019 Sabu Trade Private Limited, Tamil Nadu, Rep by its Director Gopal Sabu Versus Rajkumar Sabu & Another High Court of Judicature at Madras
29-11-2018 M/s Summit Online Trade Solutions (Pvt.) Ltd., & Another Versus The State of Sikkim & Another High Court of Sikkim
28-11-2018 Vedanta Limited & Others Versus Directorate General of Foreign Trade & Others High Court of Delhi
17-11-2018 M/s. Akshaya Bricks Versus The Commissioner of Trade Tax U.P. High Court of Judicature at Allahabad
18-10-2018 Sahil Kohli Versus Registrar of Trade Mark Intellectual Property Appellate Board
15-10-2018 Sai Raj Enterprises Versus Additional Director of Foreign Trade High Court of Judicature at Bombay
08-10-2018 Branch Manager, the Oriental Insurance Co. Ltd. Branch Office, Rama Trade Center, Bilaspur Chhattisgarh Versus Rajobai Dhruw & Others High Court of Chhattisgarh
05-10-2018 M/s. Vinayak Manu Trade Private Limited, Jaipur & Others Versus State represented by, The Drugs Inspector, Intelligence Wing, Office of the Directorate of Drugs Control, Teynampet, Chennai High Court of Judicature at Madras
05-09-2018 FILCO Trade Centre Pvt. Ltd Versus Union of India & Others High Court of Gujarat At Ahmedabad
02-08-2018 M/s. Sri Lakshmi Saraswathi Spintex Ltd., Represented by its Managing Director C.S. Aditya Praveen Versus Director General of Foreign Trade, Policy Relaxation Committee, New Delhi & Others High Court of Judicature at Madras
30-07-2018 M/s. The Ganga Kishansahkari Sugar Versus Commissioner, U.P. Trade Tax High Court of Judicature at Allahabad
29-06-2018 Gromo Trade & Consultancy Ltd. Versus Securities & Exchange Board of India SEBI Bhavan & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
29-06-2018 National Insurance Co. Ltd Versus S.N.J. Trade Link Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
25-06-2018 Employees' Provident Fund Tamilnadu Staff Union, Chennai Versus The Registrar of Trade Union, Chennai & Others High Court of Judicature at Madras
06-06-2018 M/s. Summit Online Trade Solutions Pvt. Ltd. & Others Versus Union of India & Others High Court of Sikkim
25-04-2018 Schneider Electric Employees Union C/O Trade Unions Office Versus The Management of M/S Schneider Electric It Business India Pvt. Ltd. & Another High Court of Karnataka
28-03-2018 Ex CPL V.V.S Ram Mohan Service No. 906229-L, Trade Rad Fit, Last Unit served - 10 Wing, AF, Andhra Pradesh Versus Union of India, Represented by the Secretary Ministry of Defence, New Delhi & Others Armed Forces Tribunal Regional Bench Chennai
15-03-2018 Ally Housing & Development Pvt. Ltd. (Formerly known as ?Ally Multi-Trade India Pvt. Ltd.), Thane & Others Versus Securities & Exchange Board of India, SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
08-03-2018 John Walker Pools Versus Consolidated Aone Trade & Invest 6 (Pty) Ltd (In Liquidation) & Another Supreme Court of Appeal of South Africa
02-02-2018 M/s. International Trade Link Versus State of Orissa High Court of Orissa
23-01-2018 Corporation Bank V/S Ambica Timber Trade (P) Ltd. and Others. Debt Recovery Appellate Tribunal At Delhi
23-01-2018 Corporation Bank Versus Ambica Timber Trade (P) Ltd. & Others Debts Recovery Appellate Tribunal at Delhi
22-01-2018 Trade Wings Ltd., Rep. by its Director & Others Versus Usha Boppanna & Another In the High Court of Judicature at Hyderabad
22-01-2018 Rais Arif Meman trading as I Ads & Events, Karnataka Versus M/s. Prompt Trade Fair Pvt. Ltd., Chennai High Court of Judicature at Madras
22-01-2018 Trade Wings Ltd., Rep. by its Director & Others Versus Usha Boppanna & Another High Court Of Judicature At Allahabad Lucknow Bench
17-01-2018 Kleenage Products (India) Private Limited Versus The Registrar of Trade Marks & Another High Court of Judicature at Bombay
21-12-2017 M/s. Vijay Loha Bhandar Versus Commissioner Trade Tax U.P. Gomti Nagar High Court Of Judicature At Allahabad Lucknow Bench
21-12-2017 M/s. Globe Roller Flour Mills Ltd. Versus The Commissioner of Trade Tax High Court of Judicature at Allahabad
15-12-2017 Maharashtra State Mining Corporation Employees? Union (Affiliated to Rashtriya Shramik Congress) & Others Versus State of Maharashtra Trade Commerce & Mining Department Mantralaya, Through its Secretary & Another In the High Court of Bombay at Nagpur
14-12-2017 Same Deutz-FahrIndia (P) Ltd., Represented by its Authorized Signatory, S. Thamilselvan, Ranipet Versus Union of India, Represented by its Secretary, Ministry of Commerce, Department of Foreign Trade, New Delhi & Others High Court of Judicature at Madras
13-12-2017 M/s. R.S. Traders, Philipganj Versus The Commissioner of Trade Tax U.P. Lucknow High Court of Judicature at Allahabad
08-12-2017 Sobha Projects & Trade Private Limited Having its Presently Registered Office, Bangalore, Represented by the Authorised Signatory the Senior General Manager ? Operations Pradeep Sukumaran Versus Gammon India Limited Having its Registered Office at Gammon House, Veer Ssavarkar Marg Prabhadevei, Mumbai High Court of Karnataka
07-12-2017 M/s. Anand Engineering Corporation Versus Commissioner Trade Tax U.P. Lucknow High Court of Judicature at Allahabad
05-12-2017 Dharam Pal Satya Pal Ltd. Versus Commissioner U.P. Trade Tax, Lucknow High Court of Judicature at Allahabad
05-12-2017 M/s. Modern Polythene Versus The Commissioner of Trade Tax, U.P. Lucknow High Court of Judicature at Allahabad
05-12-2017 M/s. Sri Kishan & Company Thru' Shashi Ranjan Gupta Versus The Commissioner of Trade Tax, U.P. Lucknow High Court of Judicature at Allahabad
04-12-2017 Moti Lal Munnu Lal Versus The Commissioner of Trade Tax, U.P. At Lucknow High Court of Judicature at Allahabad
04-12-2017 M/s. Vivek Agency Thru' Prop. Gyan Prakash Kesarwani Versus The Commissioner of Trade Tax, U.P. Lucknow High Court of Judicature at Allahabad
04-12-2017 M/s. Sangam Brick Field Versus Commissioner, U.P. Trade Tax Lucknow High Court of Judicature at Allahabad
01-12-2017 M/s. Republic Automobile, Lucknow Thru Partner Versus Commissioner, Trade Tax, U.P., Lucknow High Court Of Judicature At Allahabad Lucknow Bench
24-11-2017 M/s. Jai Durga Industries Versus The Commissioner, Trade Tax U.P. Lucknow High Court of Judicature at Allahabad
16-11-2017 Devinod Trade Pvt. Ltd V/S CCE, Delhi-II Customs Excise Service Tax Appellate Tribunal New Delhi
08-11-2017 IDBI Bank Ltd V/S Pinnacle Hitech Trade Pvt. Ltd. and Others. Debts Recovery Tribunal Aurangabad
07-11-2017 Kerala State Financial Enrerprises Officers Association (Widely known as KSFE Officer's Association of KSFEOA), Represented by its General Secretary, M.S. Chandra Bose & Another Versus Registrar of Trade Unions Labour Office, University of Kerala Senate House Campus, Palayam & Others High Court of Kerala
26-10-2017 Arise India Limited & Others Versus Commissioner of Trade & Taxes, Delhi & Others High Court of Delhi
10-10-2017 Shree Grotex Trade Links Pvt. Ltd. and Others V/S CC, Chennai-III Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
04-10-2017 Commissioner of Trade & Taxes & Others Versus M/s. Ahluwalia Contracts (India) Ltd. Supreme Court of India
19-09-2017 Commissioner of Trade Tax, U.P. Versus S/s International Electrodes & Others Supreme Court of India
25-08-2017 M/s. Universal Dairy Products Pvt. Ltd., Versus Commissioner, Trade Tax, Lucknow & Another High Court Of Judicature At Allahabad Lucknow Bench
18-08-2017 Appollo Meters Pvt., Ltd., Rep. By Managing Director, Mohamed Gany Versus Government of India, Rep. By the Controller General of Patents Designs & Trade High Court of Judicature at Madras
17-08-2017 The Chief Executive, Railway Employees Co-operative, Credit Society Ltd. & Another Versus The Commissioner of Labour cum Registrar of Trade Unions & Others High Court of Judicature at Madras
16-08-2017 M/s. Sri Lakshmi Saraswathi Spintex Ltd., Represented by its Managing Director, C.S. Aditya Praveen Versus Director General of Foreign Trade, Policy Relaxation Committee, New Delhi & Others High Court of Judicature at Madras
27-07-2017 M/s Hills Trade Agencies, Represented by its partner Ranbir Singh Gandhi & Another Versus Karbi Anglong Autonomous Council, Represented by its Principal Secretary, Diphu High Court of Gauhati



Directors
DIN Name Since
03247211 BINDIA AGARWAL 02-09-2010
00578457 RAJ KUMAR AGARWALLA 28-01-1999
00565500 MANISH KUMAR AGARWAL 28-01-1999

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