R P M ADVISORY PRIVATE LIMITED

Activity: Real Estate and Renting in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
07AAGCR2703N1Z8 		PAN No
AAGCR2703N
CIN
U70200DL2013PTC248132 		ROC
RoC-Delhi 		Incorporation Date
11-02-2013
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
248132 		Registration Date
11-02-2013 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2015
Last Balance Sheet Date
31-03-2015



Financials
Authorized Capital
Rs. 2,00,000
Paid Up Capital
Rs. 2,00,000



Contact Information
E-Mail Address
rjcpsm.delhi@gmail.com
Registered Address
51-D, POCKET-A, MIG FLATS, NAND NAGRI DELHI Central Delhi DL 110093 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to R P M ADVISORY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 14-04-2021 10:57
20-05-2020 Anil Chamadia Versus The Chairman Media Advisory Committee Rajya Sabha & Others High Court of Delhi
27-02-2020 Perfect Synergy Advisory Pvt. Ltd. Versus Sagar Infra Rail International Limited & Others High Court of Delhi
13-12-2019 Value Advisory Services Versus M/s. ZTE Corporation High Court of Delhi
01-08-2019 Kottamom (Kottiyar Mangalam) Sri Darmasastha Temple Advisory Committee, Kottamom, Thiruvananthapuram, Rep. by Its Secretary K. Pradeep Kumar Versus State of Kerala, Represented by The Secretary, Home Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
01-05-2019 Athena Advisory Services Pvt. Ltd Versus Tanvi Construction Pvt. Ltd National Company Law Appellate Tribunal
20-08-2018 Dy. Commissioner of Income Tax, (1)(1) V/S Capri Global Advisory Services Pvt. Ltd. Income Tax Appellate Tribunal ITAT Bombay
05-07-2018 ATC Telecom Infrastructure Pvt. Ltd. Versus Kerala State Telecom Advisory Committee High Court of Kerala
13-06-2018 Arup Chakraborty & Another Versus The Director, C21 Advisory Services Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
15-05-2018 Sourav Roy & Another Versus Coromant Advisory Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
26-03-2018 CDP Real Estate Advisory India Pvt. Ltd V/S C.C.E., Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
13-10-2017 Deputy Commissioner of Income Tax Versus KPMG Advisory Services (P.) Ltd. Income Tax Appellate Tribunal Mumbai
14-08-2017 KLW Holdings Ltd. Versus Straitsworld Advisory Ltd. & Another Supreme Court of Singapore
03-07-2017 M/s. Value Advisory Services Versus M/s. Zte Corporation High Court of Delhi
28-04-2017 Abhashree Advisory Pvt. Ltd. Versus The New India Assurance Co. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
24-02-2017 KLW Holdings Ltd. Versus Straitsworld Advisory Ltd. & Another Supreme Court of Singapore
15-12-2016 The Rajasthan State Social Welfare Advisory Board, Jaipur, through its Secretary & Another Versus Saroj Arora & Others High Court of Rajasthan Jodhpur Bench
22-01-2016 TA Associates Advisory (P.) Ltd. Versus Dy. Commissioner of Income-tax Circle-3(3), Mumbai Income Tax Appellate Tribunal Mumbai
22-06-2015 Federation of Tamil Nadu Newsprint and Papers Oppantha Thozhilalar Sangams, Rep. by its President, Pon. Elangovan & Others Versus The Chairman, Tamil Nadu State Advisory Contract Labour Board, and the Secretary to Government, Labour and Employment Department, Government of Tamil Nadu, Secretariat, Chennai & Others Before the Madurai Bench of Madras High Court
06-06-2014 Biju Aduppukallingal Versus Advisory Board represented by its Secretary, 'Sree Nivas' & Others High Court of Kerala
29-01-2014 Parag Parikh Financial Advisory Versus 130/132 SBS Marg, Mumbai Income Tax Appellate Tribunal Mumbai
22-08-2012 T.N. Arjunan & Others Versus The President, Temple Advisory Committee & Others High Court of Kerala
25-07-2012 Global Distressed Alpha Fund I Ltd Partnership Versus Integrated Financial Advisory Ltd Supreme Court of Singapore
25-07-2012 Global Distressed Alpha Fund I Ltd Partnership Versus Integrated Financial Advisory Ltd Supreme Court of Singapore
22-06-2011 Rockeby Biomed Ltd Versus Alpha Advisory Pte Ltd Supreme Court of Singapore
28-01-2011 Ayira Vysia Educational Welfare Advisory Board, rep by its Secretary M. Annamalai, Madurai Versus The Inspector General of Registration, Chennai & Others Before the Madurai Bench of Madras High Court
24-01-2011 PKM Advisory Services Pvt Ltd Versus Income Tax Officer High Court of Gujarat At Ahmedabad
23-04-2010 Value Advisory Services Pvt. Ltd Versus Registrar of Companies & Another High Court of Delhi
22-02-2010 Abhashree Advisory (P) Ltd. Versus The Commissioner of Income Tax, Kolkata-III High Court of Judicature at Calcutta
31-08-2009 Mangla Advisory P. Ltd. Versus Cybizcall (International) & Another High Court of Delhi
15-07-2009 M/S. Value Advisory Services Versus M/S. ZTE Corporation & Others High Court of Delhi
23-05-2008 Team India Advisory Limited Versus Chatrapati Shivaji Maharaj Memorial High Court of Delhi
20-03-2007 N. Elango Versus The Trichy Municipality Advisory Committee, Tiruchirapalli, rep. by its Executive Authority Before the Madurai Bench of Madras High Court
08-03-2007 Ladu Singh Versus Secretary Rajasthan State Social Welfare Advisory Board Jaipur High Court of Rajasthan Jaipur Bench
17-10-2006 Ram Lal Versus Haryana State Social Welfare advisory Board Through its Chairman High Court of Punjab and Haryana
28-10-2002 ADVISORY JURISDICTION VERSUS Supreme Court of India
22-06-2001 Federation of Hindustan Lever Ltd. and Anr. Versus Secretary State Contract Labour Advisory Board and Another High Court of Judicature at Bombay
30-04-2001 Kamlesh Kumari Versus J & K Social Welfare Advisory Board through its Secretary, Old Secretariat, Jammu & Others High Court of Jammu and Kashmir
27-07-1999 Jai Narain Singh Versus Haryana State Social Welfare Advisory Board High Court of Punjab and Haryana
28-10-1998 In The Supreme Court of India Versus Civil Advisory Jurisdiction Supreme Court of India
09-09-1998 The Managing Trustee, Nagore Dargah, Nagore Versus S. Sana Syed Sahib, Advisory Board Member of Nagore Dargah & Another High Court of Judicature at Madras
31-07-1998 Tariff Advisory Committee Versus Hajjan Nanhi and Others Supreme Court of India
17-10-1997 Chetna, Legal Advisory W. C. D. Society Versus Union of India and Others Supreme Court of India
25-06-1996 Jagdish Navnitlal Vakil Versus Tariff Advisory Committee & Another High Court of Judicature at Bombay
16-02-1995 P.K. Khalsa Versus Gujarat State Social Welfare Advisory Board High Court of Gujarat At Ahmedabad
04-04-1994 Raj Rani Versus Haryana State of Social Welfare Advisory Board Supreme Court of India
18-08-1993 Jagdish Prasad Sharma Versus Rajasthan State Social Welfare Advisory Board High Court of Rajasthan
04-11-1982 Gram Panchayat, Village Mahawa Versus The Advisory Committee & Others High Court of Rajasthan Jaipur Bench



GST Number(s) for R P M ADVISORY PRIVATE LIMITED
DELHI 07AAGCR2703N1Z8  



Directors
DIN Name Since
06759304 RAJESH OJHA 13-12-2013
06431351 SHIKHA BANSAL 11-02-2013
06430249 VARUN BANSAL 11-02-2013

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