Some PAST Judgements / Case Laws similar to R. K. AGARWAL INDUSTRIES LIMITED
Last Checked Past / Closed Litigation On 22-06-2022 09:48
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16-11-2021 |
M/s. Ambika Food Industries Pvt. Ltd. rep. by its Director Alok Agarwal Versus Union of India, rep. by its Secretary Ministry of Finance Department of Revenue Central Secretariat, New Delhi & Others |
High Court of for the State of Telangana |
08-12-2020 |
Shalini Agarwal Versus Shandar Industries Private Ltd. |
High Court of Uttarakhand |
26-10-2018 |
N.R. Agarwal Industries Ltd. Versus Joint Commissioner of Income Tax |
High Court of Gujarat At Ahmedabad |
29-06-2018 |
In the matter of Good-Will Tea & Industries Ltd. Versus Pratik Agarwal |
High Court of Judicature at Calcutta |
16-04-2018 |
Sudhir Kumar Agarwal Versus M/s. Apex Industries & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
26-02-2018 |
The Principal Secretary, Department of Commerce & Industries, Sikkim Versus M/s. Snowlion Automobile Pvt. Ltd., Through its Managing Director, Mahabir Prasad Agarwal |
High Court of Sikkim |
06-09-2017 |
Commr. of Cus., C.E. & S.T., Hyderabad-II V/S Agarwal Industries Ltd. |
Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad |
18-04-2017 |
Agarwal Marbles & Industries Pvt. Ltd V/S C.C.E., Jodhpur |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
28-09-2016 |
The New India Assurance Co. Ltd. through its Manager Versus R P Oil Industries, Ramlal Agarwal |
National Consumer Disputes Redressal Commission NCDRC |
21-06-2016 |
Agarwal Industries Ltd. Versus Union of India & Another |
In the High Court of Judicature at Hyderabad |
29-02-2016 |
Neelam Agarwal Versus State Industries Promotion Corporation of Tamil Nadu Limited (SIPCOT) represented by its General Manager-II, Egmore |
High Court of Judicature at Madras |
21-01-2016 |
Suresh Kumar Agarwal Versus M/s. Reliance Industries Ltd. Karvy Computer Shares Pvt. Ltd.
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West Bengal State Consumer Disputes Redressal Commission Kolkata |
12-02-2015 |
Employee?s State Insurance Corporation, Bamunimaidan & Another Versus M/s. Super White Industries, Proprietor- Ashis Agarwal, Katahbari |
High Court of Gauhati |
12-11-2014 |
Union of India & Others Versus M/s. Agarwal Iron Industries |
Supreme Court of India |
13-09-2013 |
Rajiv Jain, Trading as M/s. Vepeejay Electrical Industries Versus Dinesh Kumar Agarwal & Others |
Intellectual Property Appellate Board |
13-02-2013 |
M/s. Agarwal Industries Limited Versus The Commissioner of Commercial Taxes |
High Court of Andhra Pradesh |
11-10-2012 |
M/s. R.K. Industries-IV, Represented by its Partner Ajay Agarwal, Chennai Versus The Assistant Commissioner of Customs Drawback), Chennai |
High Court of Judicature at Madras |
27-09-2012 |
M/S. R.K. Industries-Iv, Rep. By Its Partner Ajay Agarwal, Guindy Versus The Assistant Commissioner Of Customs (Drawback) Meenambakkam |
High Court of Judicature at Madras |
10-05-2012 |
CCE, Jaipur Versus M/s Agarwal Marbles & Industries Ltd |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
28-03-2012 |
M/s Prime Industries, Bangalore, rep. by its Partner Manish Agarwal Versus Official Liquidator of M/s B.S. Refrigerators Limited, Bangalore & Another |
High Court of Karnataka |
12-10-2011 |
Indo Brine Industries Limited. Versus Neeraj Agarwal & Others. |
High Court of Rajasthan |
08-07-2011 |
Hindalco Industries Limited Versus Brijesh Kumar Agarwal |
High Court of Judicature at Allahabad |
23-02-2011 |
Vinod Kumar Agarwal Versus Needle Industries (India) Private Ltd. Rep. By its Divisional Incharge Peppin Machado - Power of Attorney |
High Court of Judicature at Madras |
31-08-2010 |
Nauranglal Agarwal Versus Ramsarup Industries Limited |
High Court of Judicature at Calcutta |
20-04-2010 |
Daya Ram Agarwal Versus Ashok Industries Pvt. Ltd. |
High Court of Assam |
08-01-2010 |
Hindustan National Glass & Industries Limited Versus Ganesh Kumar Agarwal |
High Court of Judicature at Calcutta |
22-12-2009 |
Hindustan National Glass and Industries Limited Versus Ganesh Kumar Agarwal |
High Court of Judicature at Calcutta |
20-10-2009 |
Grasim Industries Ltd. & Another Versus Agarwal Steel |
Supreme Court of India |
25-09-2009 |
Smt. Kamlesh Agarwal & Another Versus E.C.E. Industries Ltd. |
High Court of Delhi |
09-09-2009 |
(1) Tika Ram and Others; (2) Saroj Agarwal; (3) Shivaji Nagar Sahakari Girah Nirman Samiti Limited, Lucknow; (4) Pratap Sahakari Grih Nirman Samiti Limited; (5) Shama Timber Works and Another; (6) Ganga Bux Singh and Others; (7) Janta Steel Industry and Another; (8) Sachin Surkhi Udyog and Another; (9) Awadh Industries, Proprietor and Others; (10) Pragatisheel Sahakari Grih Nirman Samiti Limited, Lucknow; (11) Indira Nagar Sahkari Awas Samiti Limited; (12) Swarg Ashram Sahakari Avas Samiti Limited Versus State of Uttar Pradesh and Others |
Supreme Court of India |
07-08-2008 |
M/s. GAIL (I) Ltd. Versus Bal Kishan Agarwal Glass Industries Ltd.
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Supreme Court of India |
20-06-2007 |
Telecom District Manager Versus Agarwal Industries |
Maharshtra State Consumer Disputes Redressal Commission Aurangabad |
07-05-2004 |
Agarwal Industries Ltd. Versus State of West Bengal |
High Court of Judicature at Calcutta |
14-09-2001 |
GAJANAND AGARWAL VERSUS SHARMA TRADERS INDUSTRIES (PRIVATE) LIMITED
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High Court of Andhra Pradesh |
03-08-2000 |
Sudeshkumari alias Santoshkumari Roshanlal Agarwal Versus Bombay Alloy Steel Industries Pvt. Ltd. & Others
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High Court of Judicature at Bombay |
25-07-2000 |
SURESH KUMAR AGARWAL VERSUS TIKMANI METAL INDUSTRIES
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High Court of Karnataka |
31-03-2000 |
Santosh Agarwal Versus M/s. P.C.S. Industries & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
30-11-1999 |
Dayaram Agarwal Versus Ashok Industries (P.) Ltd. |
Company Law Board Principal Bench New Delhi |
08-04-1999 |
Agarwal Industries Ltd. Versus Golden Oil Industries (P) Ltd.
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High Court of Judicature at Bombay |
11-02-1998 |
Prayag Chand Agarwal Versus Mayur Plastics Industries |
High Court of Delhi |
11-08-1997 |
SRIKRISHNA KHANDASARI SUGAR MILLS, SUKHJEEKA NAGAR, NIZAMABAD DIST. REP. BY ITS MANAGING partner RAJENDRA PRASAD AGARWAL VS. SUKHJEEKA INDUSTRIES, YELLAREDDY, NIZAMABAD DIST. , DROUPATHI DEVI, HYDERABAD
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High Court of Andhra Pradesh |
09-01-1996 |
Ganga Ram Agarwal Versus National Small Industries Corporation Limited |
High Court of Delhi |
21-11-1995 |
Agarwal Steel Industries Versus Commr. (A), Cus. and C. Ex. |
High Court of Judicature at Allahabad |
27-01-1994 |
AGARWAL INDUSTRIES LTD. VERSUS GOVERNMENT OF ANDHRA PRADESH
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High Court of Andhra Pradesh |
11-05-1993 |
VIJAY NARAYAN AGARWAL VERSUS M/S. CHOWGULE INDUSTRIES LTD.
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National Consumer Disputes Redressal Commission NCDRC |
15-09-1992 |
AGARWAL INDUSTRIES, PER PROP: AGARWAL INDUSTRIES LTD. , HYDERABAD, REP. BY ITS WHOLE TIME DIRECTOR, NARESH GUPTA VERSUS GOVT OF A. P.
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High Court of Andhra Pradesh |
21-02-1991 |
AGARWAL INDUSTRIES LTD. VERSUS UNION OF INDIA
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High Court of Andhra Pradesh |
21-02-1991 |
Agarwal Industries Ltd. Versus Union of India |
High Court of Andhra Pradesh |
28-03-1989 |
Sravan Kumar Agarwal Versus Prl.Secretary, Industries Dept., Govt.of A.P |
High Court of Andhra Pradesh |
04-12-1987 |
Agarwal Pesticides and Chemical Industries Versus Union of India (UOI) |
High Court of Judicature at Allahabad |
15-03-1983 |
Manoranjan Halder Versus M/s. Machfab Engineering Industries, Rep. by Its Partner Bhawarlal Agarwal |
High Court of Gauhati |
18-07-1977 |
Agarwal Engineering Company Versus Technoimpex Hungarian Machine Industries
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Supreme Court of India |
11-06-1976 |
Agarwal Hardware Industries Versus Employees State Insurance Corp. |
High Court of Judicature at Calcutta |
16-12-1968 |
Rohtas Industries Ltd. Versus S. D. Agarwal & Others |
Supreme Court of India |