Some PAST Judgements / Case Laws similar to R J MEHTA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 02-07-2022 02:25
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16-05-2022 |
Parveen Mehta Versus Vishal Joshi |
High Court of Punjab and Haryana |
02-05-2022 |
Shiv Garment Through Sole Prop. Rameshchandra Gigaji Maurya Versus Suryaben Kantilal Mehta |
High Court of Gujarat At Ahmedabad |
28-04-2022 |
Malvika Rajnikant Mehta & Others Versus JESS Construction |
High Court of Judicature at Bombay |
19-04-2022 |
Jagdish Mavji Tank (Dead) Through Lrs. & Others Versus Harresh Navnitrai Mehta & Others |
Supreme Court of India |
06-04-2022 |
Mahesh Shambhulal Bhanushali @ Gori, Prop. of Vipul Octroi Centre Tara Compound, Through Power of Attorney Rakesh Rameshchandra Mehta Versus Anuron Enterprises Pvt Ltd. & Others |
In the High Court of Bombay at Aurangabad |
23-03-2022 |
C.A. Manisha Mehta and Others.VS The Board of Directors and Others. |
High Court of Judicature at Bombay |
10-03-2022 |
Manish Khera & Another Versus Jayajit Trust, through its trustees Chetan Javeri & Rupesh Mehta |
High Court of Judicature at Bombay |
28-02-2022 |
Vivek Mehta and Others. VS KaRRs Designs & Developments and Others. |
High Court of Judicature at Bombay |
28-02-2022 |
Vivek Mehta and Others. VS KaRRs Designs & Developments and Others. |
High Court of Judicature at Bombay |
23-02-2022 |
Hiten Dhirajlal Mehta & Others Versus Bhansali Production & Others |
High Court of Judicature at Bombay |
27-01-2022 |
For the Petitioners: Javed Khan, Prateek Kedawat, Sarvesh Jain, P.K. Kasliwal, Priyesh Kasliwal, Aditya Bohra, Anant Kashliwal, Vaibhav Kasliwal, Shashank Kasliwal, Suresh Sahni, Gunjan Pathak, Ishita Rawat, Siddharth Ranka, M. Iqbal, Vedant Agrawal, Harish Agrawal, Sanjay Jhanwar, Prakul Khurana, Naresh Gupta, Abhilasha Sharma, Prateek Agarwal, Ashok Kumar Gupta, Sanjeev Johari, Rajeev Sogarwal, Sushil Daga, Anurag Kalavatiya, Mahendra Gargieya, Prateek Kasliwal, Rakesh Kumar, Vishal Tiwari, Sanjay Jhanwar, Nehpal Yogi, Jaideep Malik, Raghu Nandan Sharma, Prabhansh Sharma, Darshan Shree Verma, Suveer Gaur, Ajatshatru Mina, Harshvardhan Singh Chundawat, Pankaj Ghiya, Mohit Khandelwal, Prakhar Gupta, Aniroodh Mathur, Krishnaveer Singh, Rohit Solanki, S.L. Poddaur, Sanjeev Johari, M.S. Bhati, Lalit Parihar, Subhankar Johari, Abhishek Mehta, Anjay Kothari, Advocates. For the Respondents: R.B. Mathur, Nikhil Simlote, Sandeep Pathak, Anuroop Singhi, Parinitoo Jain, Kamal Kishore Bissa, Advocates. |
High Court of Rajasthan Jaipur Bench |
04-01-2022 |
Viraf M. Bharucha & Others Versus Jyotsna Pramod Mehta & Others |
In the High Court of Bombay at Goa |
03-01-2022 |
Vikas Mehta & Others Versus Securities and Exchange Board of India & Another |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
03-01-2022 |
Abhishesh Mehta Son Of Shri Kehar Singh, Aged 23 Years, Resident Of Village Tip, Post Office Surani, Himachal Pradesh & Another Versus State Of Himachal Pradesh |
High Court of Himachal Pradesh |
29-12-2021 |
Parth Maheshkumar Mehta Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
07-12-2021 |
Man Mohan Prasad Mehta Versus The State of Jharkhand |
High Court of Jharkhand |
07-12-2021 |
Harsh Mehta Versus Baldeep Singh |
High Court of Himachal Pradesh |
07-12-2021 |
Sanjay Mehta Versus State of Uttarakhand & Others |
High Court of Uttarakhand |
18-11-2021 |
Bharatiben Jagdish Mehta & Others Versus Shivkumar D. Jaiswal & Another |
High Court of Judicature at Bombay |
17-11-2021 |
Asit C. Mehta Investment Interrmediates Ltd., Mumbai Versus National Stock Exchange of India Ltd., Mumbai |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
28-10-2021 |
Securities & Exchange Board of India SEBI Bhavan Versus Priyadarshan Mehta & Others |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
27-10-2021 |
Uday Kumar Mehta & Others Versus The State of Bihar, through Principal Secretary, Patna & Others |
High Court of Judicature at Patna |
14-10-2021 |
Anil Kumar Mehta Versus State of Haryana & Others |
High Court of Punjab and Haryana |
08-10-2021 |
Nayanika Thakur Mehta Versus Mohit Mehta |
High Court of Delhi |
08-10-2021 |
M/s. Chandan Pharmaceuticals Corporation, represented by its Partner Harish Kumar Mehta & Another Versus P.K. Jalan & Others |
High Court of Judicature at Madras |
05-10-2021 |
Pallavi Navinchandra Mehta & Others Versus Securities & Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
04-10-2021 |
Narendra M Mehta Versus Mehsana Urban Co-Op. Bank Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
21-09-2021 |
Bhaskar Manubhai Mehta Versus Designated Authority Pr. Chief Commissioner or his Successor |
High Court of Gujarat At Ahmedabad |
20-09-2021 |
Hitesh Prakashmalji Mehta Versus Aashika Hitesh Mehta & Another |
High Court of Judicature at Bombay |
12-08-2021 |
Amit Mehta Versus State of Haryana & Another |
High Court of Punjab and Haryana |
10-08-2021 |
Ritesh Bakuleshbhai Mehta Versus The Principal Commissioner of Income Tax 1 |
High Court of Gujarat At Ahmedabad |
06-08-2021 |
Dilipbhai Jayanti Mehta Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
26-07-2021 |
Rushabh Kamlesh Kumar Mehta Versus Lopa |
High Court of Gujarat At Ahmedabad |
16-07-2021 |
Sujit Kumar Mehta @ Sujeet Kumar Mehta Versus The State of Jharkhand & Another |
High Court of Jharkhand |
15-07-2021 |
Rustam Phiroze Mehta Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
15-07-2021 |
Rustam Phiroze Mehta Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
12-07-2021 |
Shishir R. Mehta Versus The Commissioner, Greater Corporation of Chennai & Others |
High Court of Judicature at Madras |
29-06-2021 |
Suresh Mehta Versus Securities and Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
28-06-2021 |
Ram Kumar Mehta Versus State of Jharkhand |
High Court of Jharkhand |
11-06-2021 |
Asit C. Mehta Investment Intermediaries Ltd. Versus National Stock Exchange of India Ltd. |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
06-05-2021 |
Raghavendra Anantrai Mehta Versus State of Maharashtra, Through The Secretary, Law and Judiciary Department, Mantralaya & Others |
High Court of Judicature at Bombay |
06-05-2021 |
Raghavendra Anantrai Mehta Versus State of Maharashtra, Through The Secretary, Law and Judiciary Department, Mantralaya & Others |
High Court of Judicature at Bombay |
29-04-2021 |
M/s. Dreams Construction Private Limited Through Shri Ramesh Ghisulal Mehta Versus Ravindra Manohar Kulkarni & Others |
High Court of Judicature at Bombay |
31-03-2021 |
Chandan Mehta Versus M/s. Emerging Valley (P) Limited |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
29-03-2021 |
Arjav Deepak Mehta Versus State of Karnataka by Jeevan Beemanagar PS, Represented By SPP, Bengaluru |
High Court of Karnataka |
29-03-2021 |
Arjav Deepak Mehta Versus State of Karnataka by Jeevan Beemanagar PS, Represented By SPP, Bengaluru |
High Court of Karnataka |
26-03-2021 |
Ashok Mittal Versus Sudesh Mehta |
High Court of Delhi |
02-03-2021 |
Mitesh Mehta Versus Saregama India Limited |
High Court of Judicature at Calcutta |
24-02-2021 |
Awadhesh Prasad Mehta Versus The State of Jharkhand through the Principal Secretary, Water Resources Department, Ranchi & Others |
High Court of Jharkhand |
23-02-2021 |
Kharak Singh Mehta Versus State of Uttarakhand |
High Court of Uttarakhand |
18-02-2021 |
In Re : Matter of Great Public Importance Touching Upon The Independence Of Judiciary- Mentioned By Shri Tushar Mehta, Solicitor General of India |
Supreme Court of India |
16-02-2021 |
Eesha Mehta & Another Versus Sushma Buildtech Limited |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
15-02-2021 |
Daulat Samirmal Mehta Versus Union of India through the Secretary & Others |
High Court of Judicature at Bombay |
07-01-2021 |
Kaushik Rajnikant Mehta Versus Securities and Exchange Board of India, SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
05-01-2021 |
Ravi Negi Versus Balvantray Mehta Vidya Bhawan Anguridevi Shersingh Memorial Academy – Second Shift & Others |
High Court of Delhi |
04-01-2021 |
Oriental Insurance Co. Ltd., New Delhi Versus Vijay Kumar J. Mehta |
National Consumer Disputes Redressal Commission NCDRC |
16-12-2020 |
Commissioner of Income Tax, Chennai Versus Janak Shantilal Mehta |
High Court of Judicature at Madras |
01-12-2020 |
Lalit Mehta Versus State of Haryana & Others |
High Court of Punjab and Haryana |
27-11-2020 |
Adarsh Nataya Sansatha Versus Ashok Mehta & Others |
High Court of Punjab and Haryana |
06-11-2020 |
Kaushik Rajnikant Mehta Versus Securities and Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
02-09-2020 |
Parth Nitinbhai Mehta Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
28-08-2020 |
Dr. Navroz Mehta Versus Union of India & Another |
High Court of Delhi |
14-08-2020 |
M.C. Mehta Versus Union of India & Others |
Supreme Court of India |
10-08-2020 |
Mangal Sain Jain Versus Principal, Balvantray Mehta Vidya Bhawan & Others |
High Court of Delhi |
22-07-2020 |
M/s. Rajesh Export Limited, Represented by its Chairman Rajesh Mehta Versus Reserve Bank of India & Another |
High Court of Karnataka |
16-06-2020 |
Subhash Mehta Versus HDFC Bank Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
04-05-2020 |
Bhupender Mehta Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
27-03-2020 |
M.C. Mehta Versus Union of India & Others |
Supreme Court of India |
20-03-2020 |
State of Gujarat Versus Girishbhai Himmatlal Mehta & Others |
High Court of Gujarat At Ahmedabad |
20-03-2020 |
State of Gujarat Versus Girishbhai Himmatlal Mehta & Others |
High Court of Gujarat At Ahmedabad |
16-03-2020 |
The Manager, Standard Chartered Bank, R.S. Puram, Coimbatore Versus M/s. Mehta Jewellers, Rep. by its partner A. Ashish Mehta & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
12-03-2020 |
Rajkumar Mehta Versus The Chairman, Tamil Nadu Electricity Board, Anna Salai & Others |
High Court of Judicature at Madras |
18-02-2020 |
Vijay Mehta @ Bijal Mehta Versus State of Bihar |
High Court of Judicature at Patna |
18-02-2020 |
M/s. Girdhari Lal Constructions (P) Ltd. Dwaraka, New Delhi, Registered Office Bhatinda, Punjab, Represented by Its Director, Vikas Mehta Versus Union of India, Represented by Its Secretary, Ministry of Housing & Urban Affairs, New Delhi & Others |
High Court of Kerala |
14-02-2020 |
Rajeev B. Mehta, Partner, M/s. R.J. Mehta & Company, Chennai Versus The Commissioner, Greater Chennai Corporation, Chennai & Others |
High Court of Judicature at Madras |
13-02-2020 |
Amrit Mehta & Others Versus North Delhi Municipal Corporation |
Supreme Court of India |
13-01-2020 |
M.C. Mehta V/S Union of India & Others |
Supreme Court of India |
07-01-2020 |
Bhavi Manish Mehta & Another Versus Saurabh Hospital & Others |
Gujarat State Consumer Disputes Redressal Commission Ahmedabad |
07-01-2020 |
Mehta Laboratories Versus Principal Chief Commissioner of Income Tax 2 |
High Court of Gujarat At Ahmedabad |
02-01-2020 |
Romit Mehta Versus Securities and Exchange Board of India Sebi Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
02-01-2020 |
Kaushal Ramesh Mehta Versus Metallica Industries Ltd. & Others |
National Company Law Appellate Tribunal |
31-12-2019 |
Dr. Bharat Mehta (Deceased) & Another Versus Deputy Commissioner of Income Tax Central Circle I (3) Chennai & Others |
High Court of Judicature at Madras |
17-12-2019 |
Manoramya Resorts & Hotels Pvt. Ltd. Versus Tinaben Behram Mehta |
High Court of Gujarat At Ahmedabad |
12-12-2019 |
Dimples Infra & Another Versus Heer Mehta Landmark Developers Pvt. Ltd. |
High Court of Judicature at Bombay |
06-12-2019 |
M.C. Mehta Versus Union of India & Others |
Supreme Court of India |
25-11-2019 |
M.C. Mehta Versus Union of India & Others |
Supreme Court of India |
18-11-2019 |
Sandeep Mehta, Director, Jain Housing & Constructions Limited, Chennai & Another Versus Rani Paul, Represented by her husband G. Paul Vijayarajan |
High Court of Judicature at Madras |
15-11-2019 |
M.C. Mehta Versus Union of India & Others |
Supreme Court of India |
14-11-2019 |
Lilavati Kirtilal Mehta Medical Trust Versus M/s. Unique Shanti Developers & Others |
Supreme Court of India |
13-11-2019 |
Rustam Phiroze Mehta V/S Marvel Sigma Homes Pvt. Ltd. |
NATIONAL COMPANY LAW TRIBUNAL (MUMBAI BENCH) |
07-11-2019 |
New India Assurance Company Limited & Others Versus Pankaj Mehta & Others |
High Court of Rajasthan |
06-11-2019 |
M.C. Mehta Versus Union of India & Others |
Supreme Court of India |
02-09-2019 |
M.C. Mehta Versus Union of India & Others |
Supreme Court of India |
09-08-2019 |
Jasmeet Kaur Mehta (Deceased through Manmeet Singh Mehta), Punjab Versus National Stock Exchange of India Ltd., Mumbai |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
07-08-2019 |
Ashokbhai M. Mehta Versus Gujarat State Board of School Textbook Sector 10/A, Gandhinagar Gujarat |
Competition Commission of India |
01-08-2019 |
M/s. Hotel Marina & Another Versus Vibha Mehta |
High Court of Delhi |
19-07-2019 |
Rajkumar S. Mehta & Others Versus Renuka Devi |
Supreme Court of India |
15-07-2019 |
Rameshchandra Rangildas Mehta, Prop Of M/s. Sunit Trading Company Versus Income Tax Officer Ward 3(2)(3), Surat |
High Court of Gujarat At Ahmedabad |
09-07-2019 |
State of Uttarakhand & Others Versus Hayat Singh Mehta & Others |
High Court of Uttarakhand |
05-07-2019 |
New India Assurance Co. Ltd. Versus Mita Chetanbhai Mehta & Others |
High Court of Gujarat At Ahmedabad |