R G S TECHNOLOGY (INDIA) PRIVATE LIMITED

Activity: Business Services in Tamil Nadu.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U72200TN2003PTC050424 		ROC
RoC-Chennai 		Incorporation Date
28-02-2003
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
050424 		Registration Date
28-02-2003 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
NA
Registered Address
12/18, NO.2, GROUND FLOOR,RAMAKRISHNA STREET, NORTH USMAN ROAD, T-NAGAR, CHENNAI-17. Chennai TN 600017 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to R G S TECHNOLOGY (INDIA) PRIVATE LIMITED

Last Checked Past / Closed Litigation On 29-03-2021 11:57
19-02-2021 Dr. Renju Ravi Versus The National Institute of Fisheries Post-Harvest Technology & Training, Represented by its Director, Cochin & Another Central Administrative Tribunal Ernakulam Bench
18-02-2021 The Director, State Institute of Medical Education & Technology (SI-MET), Thiruvananthapuram Versus C.S. Swapna, Senior Lecturer (Child Health Nursing) Si-Met College of Nursing, Tripunithura & Others High Court of Kerala
04-02-2021 Robbins Tunnelling & Trenchless Technology (India) Pvt. Ltd. Versus The State of M.P. & Others High Court of Madhya Pradesh
11-01-2021 M/s. Kingdom Protection Services Private Limited, Represented by its Director Reji.K.Rajan Versus The Registrar, Cochin University of Science & Technology, Ernakulam, Kochi & Another High Court of Kerala
11-01-2021 P. Sasidharan Versus The Cochin University of Science & Technology, Represented by the Registrar, Cochin & Others High Court of Kerala
08-01-2021 UTI Infrastructure Technology & Services Ltd., Maharashtra & Others Versus U. Sandhya Sree & Others National Consumer Disputes Redressal Commission NCDRC
23-12-2020 M/s. NCC Ltd., Represented by its Senior Manager P. Narasimhan Versus M/s. Indian Institute of Technology, Madras, Represented by its Director & Another High Court of Judicature at Madras
18-12-2020 Suresh Shah Versus Hipad Technology India Private Limited Supreme Court of India
17-12-2020 Mannam Foundation Centre For Education Technology, Poruvazhy, Represented by its Secretary, Kerala Versus National Council for Teacher Education, Represented by its Member Secretary, New Delhi & Others High Court of Kerala
10-12-2020 M/s. Indian Institute of Engineering Technology, Chennai Versus The Deputy Commissioner of Income Tax (Exemptions)-III, Chennai High Court of Judicature at Madras
10-12-2020 APJ Abdul Kalam Technological University & Another Versus Jai Bharath College of Management And Engineering Technology & Others Supreme Court of India
01-12-2020 National Institute of Technology Calicut & Another Versus Bhagat Singh Rawat- Party-In- Person & Another High Court of Kerala
09-11-2020 Sri Pankaj Prakash Deka Versus State of Assam Represented By The Commissioner & Secy. to the Govt. of Assam, Deptt. of Science Technology & Environment Dispur, Guwahati & Others High Court of Gauhati
06-11-2020 Gautam Ranjan Das Versus The Union of India Represented by the Secretary Ministry of Science & Technology Department of Survey of India, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
19-10-2020 Gigabyte Technology (India) Private Ltd. Versus Commissioner of Income Tax In the High Court of Bombay at Goa
01-10-2020 The Principal, Institute of Road & Transport Technology, Sri Vasavi College Post, Erode Versus The Appellate Authority under the Payment of Gratuity Act, 1972 (Joint Commissioner of Labour), Coimbatore & Others High Court of Judicature at Madras
30-09-2020 The Principal, Institute of Road & Transport Technology, Sri Vasavi College Post, Erode Versus The Appellate Authority under the Payment of Gratuity Act, 1972, Coimbatore & Others High Court of Judicature at Madras
16-09-2020 Biplab Mukherjee & Others Versus Indian Institute of Engineering, Science & Technology & Others High Court of Judicature at Calcutta
08-09-2020 Jai Bharath College of Management & Engineering Technology, Rep. by Its Chairman, Ernakulam & Others Versus The State of Kerala, Rep. by Its Secretary to Government, Higher Education Department, Trivandrum & Others High Court of Kerala
02-09-2020 Seth Srinivas Agarwal Institute of Engineering And Technology Versus Raj Ratan Baudh Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
27-08-2020 Ramu Annamalai & Others Versus M/s. G.I.Technology Private Limited, Perungudi & Others High Court of Judicature at Madras
26-08-2020 Dr.Prabaharan SRS Versus Vellore Institute of Technology (VIT) Represented by its Chancellor Dr. G. Viswanathan, Vellore & Others High Court of Judicature at Madras
24-08-2020 B. Sunil Kumar & Another Versus Cochin University of Science & Technology, Rep. by Its Registrar & Others High Court of Kerala
04-08-2020 Interdigital Technology Corporation and Others V/S Xiaomi Corporation and Others. High Court of Delhi
22-07-2020 Ajendra Nath Sarma Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Science & Technology & Others Central Administrative Tribunal Guwahati Bench Guwahati
14-07-2020 Rajeev Gandhi Memorial College of Engineering & Technology & Another Versus The State of Andhra Pradesh & Others Supreme Court of India
19-06-2020 The Indian Institute of Technology, Kharagpur & Another Versus Dr. Subroto Roy & Others High Court of Judicature at Calcutta
12-06-2020 Hindustan Unilever Limited Versus Endurance Domains Technology LLP & Others High Court of Judicature at Bombay
26-05-2020 O.R. Rahul & Others Versus Indian Institute of Space Science & Technology, Represented by Its Registrar, Thiruvananthapuram & Others High Court of Kerala
19-05-2020 Vestas Wind Technology India Private Limited Versus The Commercial Tax Officer, Enforcement, Roving Squad, Chengalpet & Others High Court of Judicature at Madras
19-05-2020 M.G. Narasimha Rao Versus The Chairman, Board of Governors, Indian Institute of Technology, Mumbai & Others High Court of Judicature at Madras
19-05-2020 M/s. Polaris Financial Technology Ltd., Represented by its Director, Chennai Versus The Secretary, Department of Scientific & Industrial Research Technology Bhavan, New Delhi & Others High Court of Judicature at Madras
12-05-2020 Score Information Technology Ltd. Versus Central Organisation, Ex-Serviceman Contributory Health Scheme High Court of Delhi
04-05-2020 M/s. Cognizant Technology Solutions India Pvt. Ltd V/S The Assistant Commissioner of Labour And Two Others High Court of for the State of Telangana
04-05-2020 M/s. Cognizant Technology Solutions India Pvt. Ltd., rep. by its Authorized Signatory Versus The Appellate Authority under Section 48(1) of the A.P. Shops & Establishments Act, 1988 & Others High Court of for the State of Telangana
24-04-2020 Balu Goplalakrishnan & Others Versus State of Kerala, Represented by Principal Secretary, Department of Electronics & Information Technology, Thiruvananthapuram & Others High Court of Kerala
19-03-2020 Siddhartha Institute of Technology, Marlur, Tumkur Versus G. Aparna & Another High Court of Karnataka
18-03-2020 Abhighyan Bhattacharya & Another Versus School Of Engineering & Technology & Others National Consumer Disputes Redressal Commission NCDRC
16-03-2020 Jayakumar Assistant Professor-Cum-Assistant Director, Centre For Social Exclusion & Inclusion, Cochin University of Science & Technology, Kochi & Others Versus Dr. Jyothi S. Nair & Others High Court of Kerala
13-03-2020 Syrma Technology Private Limited, Chennai Versus Powerwave Technologies Sweden AD (in bankruptcy), Rep., by the Bankruptcy Administrator, Niklas Korling & Another High Court of Judicature at Madras
13-03-2020 M.G. Mohan Kumar & Others Versus American Road Technology & Solutions Private Limited, Bengalore National Company Law Tribunal Bengaluru
05-03-2020 Dr.(Mrs) Sania Akhtar, Working as Principal Director (Senior Principal Scientist), Central Institute of Plastics Engineering & Technology SARP, Bangalore Versus The Director General, Central Institute of Plastics Engineering & Technology, Ministry of Chemical & Fertilizers, Guindy, Chennai & Another Central Administrative Tribunal Bangalore Bench
05-03-2020 Dinesh Kumar Rao Versus G.B. Pant University of Agriculture & Technology & Others High Court of Uttarakhand
04-03-2020 Anil Ramdas Pawar V/S Union of India, Through Secretary, Ministry of Communication and Information Technology, Department of Telecommunications & Others In the High Court of Bombay at Nagpur
04-03-2020 Cognizant Technology Solutions India Pvt. Limited V/S Deputy Commissioner of Income Tax Large Tax Payer Unit-1 Supreme Court of India
04-03-2020 S. Aruputharaj Versus Government of Tamil Nadu, Rep by its Secretary, Education, Science & Technology, Madras & Others High Court of Judicature at Madras
25-02-2020 M/s. Cognizant Technology Solutions Pvt Ltd. Versus Deputy Commissioner of Income Tax, Large Taxpayer Unit-I & Another High Court of Judicature at Madras
19-02-2020 M.I.E.T. Engineering College, Rep. by its Chairman, Er.A. Mohamed Yunus, Trichy & Others Versus The Registrar, Anna University of Technology, Guindy & Another High Court of Judicature at Madras
14-02-2020 The Anna University, Rep. by its Registrar, Anna University Campus, Chennai Versus Mahendra Institute of Technology, Rep. by its Principal, Namakkal & Another High Court of Judicature at Madras
13-02-2020 Daniel Oommen Versus National Institute of Technology, Kozhikode, Represented by Its Registrar & Others High Court of Kerala
12-02-2020 Richa Jindal Versus Pec University of Technology & Another High Court of Punjab and Haryana
10-02-2020 Achal Bisht Versus Chandigarh Institute of Hotel Management & Catering Technology & Another High Court of Punjab and Haryana
05-02-2020 Rasi Travels & Cargo Pvt. Ltd., Chennai & Another Versus Interglobe Technology Quotient Pvt. Ltd., A company having its Registered Office at Janpath, New Delhi & Another High Court of Judicature at Madras
03-02-2020 Syndicate Bank V/S Narayanadri Institute of Science And Technology and Others. Debts Recovery Tribunal Hyderabad
30-01-2020 Vishnu Varma Pilli Versus The Union of India, Represented by Communication & Information Technology, Department of Electronics & Information Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
28-01-2020 Arup Kr. Chakraborty Versus Union of India to be represented by the Secretary, The Ministry of Communication & Information Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
17-01-2020 Masaddar Ali Laskar, Officer Surveyor, Office of the Director GDC, Assam Nagaland, GDC Versus The Union of India, Through the Secretary, To the Government of India, Department of Science & Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
13-01-2020 The Principal , Global Institute of Fashion Technology (GIFT) & Another Versus Bikramadittya Sai & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
07-01-2020 Commissioner of Income Tax, "Aaykar Bhavan" Versus Gigabyte Technology (India) Ltd. In the High Court of Bombay at Goa
06-01-2020 Union of India, Represented by Its Secretary, Department of Posts, Ministry of Communication & Information Technology, New Delhi Versus Shibu M. Job, Now Working as Director (Postal Life Insurance), Kolkatha & Others High Court of Kerala
17-12-2019 M/s. Lanco Hills Technology Park Pvt Ltd. Versus Manisha Balkrishna Kulkarni & Another Supreme Court of India
11-12-2019 D.R. College of Engg. & Technology, College Campus at V&PO Kakoda Versus Nitin Parashar Delhi State Consumer Disputes Redressal Commission New Delhi
02-12-2019 Basava Engineering School of Technology Rep. by its Principal B.J. Patil Versus State of Karnataka Rep. by its Prl. Secretary Department of Technical Education High Court of Karnataka Circuit Bench OF Kalaburagi
26-11-2019 Mahendra Institute of Technology, Rep. by its Principal, Salem Versus The Anna University, Rep. by its Registrar, Chennai & Another High Court of Judicature at Madras
21-11-2019 The Registrar, National Institute of Fashion Technology, N.I.F.T. Campus, Taramani, Chennai & Another Versus Sam D. Raja Prabhu & Another High Court of Judicature at Madras
13-11-2019 Biju Borah Versus Union of India, Represented by the Secretary, To the Department of Posts, Government of India, Ministry of Communication Information & Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
13-11-2019 Majaffar Hussain Versus The Union of India, Represented by the Secretary to the Govt. of India, Ministry of Communications & Information Technology, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
08-11-2019 Ranjit Sukla Baidya, Tripura Versus Union of India, Represented by the Secretary cum Commissioner, Department of Post, Ministry of Communication & Technology, Government of India, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
29-10-2019 K.A. Mohammed Manikfan, Junior Scientific Officer, Department of Science & Technology, Kavaratti Versus Union of India, Rep. by The Administrator, Union Territory of Lakshadweep, Kavaratti & Others High Court of Kerala
23-10-2019 Teledata Technology Solutions Versus Official Liquidator High Court of Judicature at Madras
11-10-2019 R. Rajkumar & Others Versus Union of India, Represented by Its Principal Secretary, Ministry of Science & Technology, Department of Science & Technology, New Delhi & Another High Court of Kerala
09-10-2019 The Kerala State Electricity Board Ltd., Thiruvananthapuram, Represented by Its Secretary Versus Hanjong Energy & Technology Private Limited, Palakkadu, Represented by Its Managing Director, D. Saseendran @ Shashi Palazhi High Court of Kerala
09-10-2019 The Kerala State Electricity Board Ltd., Thiruvananthapuram, Represented by Its Secretary Versus Hanjong Energy & Technology Private Limited, Palakkadu, Represented by Its Managing Director, D. Saseendran @ Shashi Palazhi High Court of Kerala
26-09-2019 Snehacharya Institute of Management & Technology Versus State of Kerala High Court of Kerala
11-09-2019 Ramsay Exim & Technology Private Limited & Others ICICI Bank Limited & Another High Court of Judicature at Calcutta
06-09-2019 Cognizant Technology Solutions India Pvt. Ltd., Chennai Versus Deputy Commissioner of Income Tax, Large Tax Payer Unit, Chennai High Court of Judicature at Madras
29-08-2019 Dr. G. Sadasivan Nair, Rtd. Professor & Director of School of Legal Studies, Cochin University of Science & Technology, Kochi & Another Versus Cochin University of Science & Technology, Represented by Its Registrar, Kochi & Others High Court of Kerala
20-08-2019 Sudhan Ranjan Bhowmik Versus Union of India, Represented by its Secretary, Department of Science & Technology, Ministry of Science & Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
19-08-2019 Bharti Airtel Limited & Another Versus Maharashtra Information Technology Corporation Limited & Others High Court of Judicature at Bombay
08-08-2019 Software Technology Parks of India, Chennai Versus Consolidated Construction Consortium Limited, Chennai & Another High Court of Judicature at Madras
08-08-2019 The State of Andhra Pradesh, Rep. by its Special Chief Secretary to Government Environment, Forests, Science & Technology Department, Secretariat, Guntur District & Others Versus R.V. Prakash High Court of Andhra Pradesh
06-08-2019 Tapas Malakar Versus The Union of India Represented by the Secretary, Ministry of Communication & Information Technology, Government of India, Central Secretariat, New Delhi & Others High Court of Tripura
02-08-2019 Global Institute of Fashion Technology (G.I.F.T) Versus Shaista Parveen West Bengal State Consumer Disputes Redressal Commission Kolkata
31-07-2019 M.J.R. College of Engineering & Technology, Rep., by its Principal, G.V. Ramu & Another Versus State of Andhra Pradesh and Corporation Bank, Damalacheruvu Rep., by its Branch Manager, Sudhir Kumar Dubey High Court of Andhra Pradesh
26-06-2019 Apeejay Institute of Technology School of Architecture & Planning & Another Versus Dr. A.P.J. Abdul Kalam Technical University & Others Supreme Court of India
25-06-2019 Hindustan College of Science & Technology Versus All India Council for Technical Education & Another High Court of Judicature at Allahabad
25-06-2019 M/s. Cognizant Technology Solutions India Pvt. Ltd., Chennai Versus The Commissioner of Income Tax, Larger Taxpayer Unit, Nungambakkam High Court of Judicature at Madras
24-06-2019 Sri Nandhanam College of Engineering and Technology, Molagarampatti, Tiruppattur, Rep. by its Chairman, P.M.N. Mohan Krishnaa Versus The State of Tamil Nadu, Rep by its Principal Secretary to Government, Higher Education Department, Secretariat, Chennai & Others High Court of Judicature at Madras
04-06-2019 The Cochin Institute of Science & Technology, Ettappally, Ernakulam, Represented by Its Principal Dr. S.R. Deepa Versus Jisin Jijo & Others High Court of Kerala
03-06-2019 The Director, Rajagiri School of Engineering & Technology, Kochi & Others Versus A.P.J. Abdul Kalam Technological University, Represented by Its Registrar, Thiruvananthapuram & Others High Court of Kerala
03-06-2019 Kiran Murali & Another Versus Computer Sciences Corporation India Pvt. Ltd., (A Company incorporate under the Companies Act, 1956) Having its Office at Softward Technology Park, Electronics Complex, Madhya Pradesh & Another High Court of Judicature at Madras
31-05-2019 Sagnik Pal & Others Versus National Institute of Technology, Agartala & Others High Court of Tripura
28-05-2019 M/s. Teleecare Network India Pvt. Ltd. Versus M/s. Asus Technology Pvt. Ltd. & Others High Court of Delhi
23-05-2019 Kamal Sharma & Others Versus Union of India through Secretary to Government of India, Ministry of Science & Technology, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
22-05-2019 Bibhu Ranjan Bhattacharjee Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & Information Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
14-05-2019 Ram Govind Institute of Technology, Mahuvan, Koderma Versus State of Jharkhand High Court of Jharkhand
08-05-2019 M/s. Ipjacket Technology India Versus M.D. Uttar Pradesh Rajkiya Nirman High Court of Judicature at Allahabad
06-05-2019 Anuradha Chakraborty Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communication & Information Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
02-05-2019 Medirad Tech India Limited & Another Versus Technology Development Board High Court of Delhi
30-04-2019 Ind Trust Travels and Cargo Pvt. Ltd., Rep. by its Director Versus Interglobe Technology Quotient Pvt. Ltd., Rep. by its Director High Court of Judicature at Madras



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