Some PAST Judgements / Case Laws similar to R DATTA PVT LTD
Last Checked Past / Closed Litigation On 26-12-2020 15:47
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29-10-2020 |
Suhas Datta Naik & Another Versus The Government of Goa, Through its Chief Secretary, Porvorim, Panaji, Goa & Others |
In the High Court of Bombay at Goa |
22-09-2020 |
Gramin Yuvak Vikas Shikshan Mandal, Kinhi Naik & Another Versus Shivnarayan Datta Raut & Another |
In the High Court of Bombay at Nagpur |
28-08-2020 |
Suresh Banechand Runwal & Others Versus Datta Kundlik Varghude & Another |
National Consumer Disputes Redressal Commission NCDRC |
11-08-2020 |
Mohammed Safwan @ Datta Safwan Versus State of Karnataka, Represented by State Public Prosecutor, Bangalore |
High Court of Karnataka |
24-07-2020 |
Uttam Datta Versus Mojaffar Rahaman Mondal |
National Consumer Disputes Redressal Commission NCDRC |
06-03-2020 |
Uttam Datta Versus Proprietor, International Trading Co. & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
21-11-2019 |
Sima Datta (Roy) & Sima Datta Roy Versus Biswajit Datta |
High Court of Judicature at Calcutta |
18-11-2019 |
Hiranmay Datta & Another Versus Manjushree Mitra & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
14-11-2019 |
Soma Barman Nee Datta Versus Sunil Chandra Podder & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
08-11-2019 |
Datta & Others Versus The State of Maharashtra Through the Secretary, Co-operative & Textile, Department & Others |
In the High Court of Bombay at Aurangabad |
16-10-2019 |
Garima Datta Bindra Versus Pawan Bindra |
High Court of Punjab and Haryana |
28-08-2019 |
Tanmay Datta Versus United Bank of India & Others |
High Court of Judicature at Calcutta |
17-07-2019 |
Utpal Datta Versus Union of India, Represented by the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
02-07-2019 |
Datta Nagari Sahakari Patsanstha Maryadeet (Chinchwad) & Others Versus Tanwani Hotels Pvt. Ltd., Through his Director Amar Ramesh Tanwani & Others |
High Court of Judicature at Bombay |
22-05-2019 |
Debopriyo Datta rep by their Constituted Attorney, Supriti Dutta & Another Versus Roma Bose & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
22-05-2019 |
Uttam Kumar Datta Versus State of Tripura & Others |
High Court of Tripura |
02-05-2019 |
Catherine Datta Versus Seema Parab & Others |
High Court of Judicature at Bombay |
18-04-2019 |
Datta Ganpat Kamble Versus State of Maharashtra & Others |
In the High Court of Bombay at Nagpur |
10-04-2019 |
Dilsha Datta Mashelkar Versus State of Goa, Through the Director, Department of Urban Development (Municipal Administration) & Another |
In the High Court of Bombay at Goa |
18-03-2019 |
Sumana Datta Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
21-02-2019 |
Dattatraya @ Datta Ambo Rokade Versus The State of Maharashtra |
Supreme Court of India |
01-02-2019 |
Mahua Datta Versus M.B. Constructions & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
28-01-2019 |
Tarak Nath Datta & Others Versus Krishna Chandra Mondal & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
16-01-2019 |
Eclectic Developers Pvt. Ltd & Another Versus Smita Datta Makhija & Another |
National Consumer Disputes Redressal Commission NCDRC |
10-01-2019 |
Sameer Datta Kadam Versus Supriya Sameer Kadam |
High Court of Judicature at Bombay |
24-09-2018 |
M/s. Pearson India Education Services Private Limited (Formerly known as Tutorvista Global Pvt. Ltd.), Representative G. Siva Subramanian Versus Datta Sai High School, Represented By Its Secretary, Karnataka |
High Court of Karnataka |
11-09-2018 |
Utpal Datta Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
11-09-2018 |
Utpal Datta Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
07-09-2018 |
Dipu Datta @ Nepal Chandra Datta Versus Rakhal Chandra Datta |
High Court of Judicature at Calcutta |
14-08-2018 |
Sandesh Datta @ Dattaram Salgaonkar Versus Vithal Vasu Mayekar, since deceased through his LR's & Others |
In the High Court of Bombay at Goa |
09-07-2018 |
Narain Ramchandra Bakhle (since deceased) by his LRs. & Others Versus Govind Datta Bakhle (since deceased) by his LRs. & Others |
In the High Court of Bombay at Goa |
05-07-2018 |
Tarak Nath Datta & Another Versus Joy Mondal & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
18-06-2018 |
Datta & Another Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
18-06-2018 |
Biswajit Datta Versus Raka Biswas |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
15-05-2018 |
Suchibrata Datta Choudhury Versus SY Associates Private Limited & Another |
High Court of Delhi |
20-01-2018 |
Bajaj Allianz General Insurance Company Ltd. Versus Bhulu Datta & Another |
Tripura State Consumer Disputes Redressal Commission Agartala |
19-01-2018 |
Mridul Gupta & Others Versus Legal representative of Late Hemendra Narayan Datta & Others |
High Court of Tripura |
16-01-2018 |
Datta Sonaji Doiphode Versus Deepak Walmik Meshram |
High Court of Judicature at Bombay |
08-12-2017 |
Aftaruddin (Dead) Rep. Thr. Lrs. Versus Ramkrishna Datta alias Babul Datta & Others |
Supreme Court of India |
16-11-2017 |
Utpal Datta & Others Versus Thomas Cook (India ) Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
19-06-2017 |
Dr. Kaliprasad Datta Versus DUM DUM Municipal Specialised Hospital, Represented by Managing Director & Others |
National Consumer Disputes Redressal Commission NCDRC |
29-05-2017 |
Maharaj Krishan Datta & Others Versus ICICI Bank Ltd., Chandigarh |
National Consumer Disputes Redressal Commission NCDRC |
17-04-2017 |
Datta Atchut Dabolkar & Others Versus Atmaram Shambu Dabolkar & Others |
In the High Court of Bombay at Goa |
31-03-2017 |
Mahalgo Bhuto Gaonkar Versus Gurudas Datta Timblo & Others |
In the High Court of Bombay at Goa |
06-02-2017 |
Sri Bapi Datta Versus The State of Tripura |
High Court of Tripura |
06-02-2017 |
Naresh Kumar Datta Versus Union of India through its Secretary, Ministry of Health and Family Welfare, Nirman Sadan, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
31-01-2017 |
Om Datta Versus State of Uttar Pradesh |
High Court of Judicature at Allahabad |
27-01-2017 |
Abmbalika Datta Versus The State of Tripura, represented by the Secretary to the Government of Tripura & Others |
High Court of Tripura |
27-01-2017 |
Metal Box India Limited Versus Arup Kumar Datta & Others |
High Court of Judicature at Calcutta |
11-01-2017 |
Mithun Datta & Others Versus Abdul Sattar Mia & Others |
High Court of Judicature at Calcutta |
04-01-2017 |
Jagannath Narahari Naik Versus Vasudev Datta Malik & Another |
High Court of Judicature at Bombay |
07-12-2016 |
Dr. Indra Datta Pandey Versus Central Administrative Tribunal |
High Court of Judicature at Allahabad |
21-11-2016 |
Gouranga Chakraborty @ Babu Chakraborty & Another Versus Hirendranath Datta & Another |
National Consumer Disputes Redressal Commission NCDRC |
27-09-2016 |
Solace Construction Co. Versus Rajesh Datta & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-09-2016 |
Solace Construction Co. Versus Rajesh Datta & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
23-08-2016 |
Kandula Subramaniam Versus Krishnakoli Datta |
High Court of Delhi |
23-08-2016 |
Datta Education Society, Talne Versus The State of Maharashtra Through its Principal Secretary School Education Department & Others |
In the High Court of Bombay at Aurangabad |
11-08-2016 |
Datta Shankar Unhale & Others Versus Gokarnabai |
In the High Court of Bombay at Nagpur |
08-03-2016 |
State of West Bengal & Others Versus Aparesh Chandra Datta & Others |
High Court of Judicature at Calcutta |
07-03-2016 |
Devika Naug Datta Versus Kendriya Vidyalaya Sangathan & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
15-01-2016 |
Samir Kumar Datta Versus The Inspector General (Communication), Director General, CRPF & Others |
High Court of Judicature at Calcutta |
17-12-2015 |
Lina Datta Versus Sukumar Bera & Others |
High Court of Judicature at Calcutta |
17-12-2015 |
Lina Datta Versus Sukumar Bera & Others |
High Court of Judicature at Calcutta |
09-09-2015 |
Commissioner of Income-tax-16 Versus Datta Mahendra Shah |
High Court of Judicature at Bombay |
04-09-2015 |
Joaquim Antonio Pacheco & Another Versus Gopal Datta Varik & Others |
In the High Court of Bombay at Goa |
27-08-2015 |
Dr. Supratim Datta Versus Moutushi Sen |
High Court of Sikkim |
16-07-2015 |
Datta S. Nadkarni Versus Salvador Fernandes & Another |
In the High Court of Bombay at Goa |
08-06-2015 |
Bishnu Prasad Datta Versus Excella Realtors Pvt. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
29-04-2015 |
Ratneswar Datta Versus The State of Tripura |
High Court of Tripura |
24-04-2015 |
Jhuma Datta Chowdhury Versus P.C. Chandra Jewellers, Agartala Branch & Another |
Tripura State Consumer Disputes Redressal Commission Agartala |
09-04-2015 |
Sankar Dutta & Others Versus Anima Rani Datta & Others |
High Court of Gauhati |
16-03-2015 |
Datta R. Kare Versus Fiat India Automobiles Ltd. & Others |
Goa State Consumer Disputes Redressal Commission Panaji |
03-02-2015 |
Subhas Datta Versus Union of India & Others |
Supreme Court of India |
07-01-2015 |
Datta Rohidas Payale Versus State of Maharashtra |
High Court of Judicature at Bombay |
10-12-2014 |
Dilip Kumar Datta Versus The Union of India & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
29-09-2014 |
ICICI Bank Ltd., NBCC Place, Bhisma Pitamah Marg, Pragati Vihar, New Delhi Versus Maharaj Krishan Datta & Others |
National Consumer Disputes Redressal Commission NCDRC |
23-09-2014 |
Moutushi Datta Versus Surpratim Datta
|
High Court of Sikkim |
02-09-2014 |
Indrani Datta (Chaudhuri) Versus Vidyasagar University & Others |
High Court of Judicature at Calcutta |
28-07-2014 |
Dilip Kumar Datta, West Tripura & Others Versus The State of Tripura, Represented by the Secretary to the Government of Tripura, Agartala & Others |
High Court of Tripura |
17-07-2014 |
Datta Versus Nirmala |
In the High Court of Bombay at Aurangabad |
11-07-2014 |
The State of Tripura, Represented by its Secretary, Tripura & Others Versus Shymal Datta |
High Court of Tripura |
19-06-2014 |
Kausalya Krishna Shinde Versus Digamber Datta Kangude & Others |
High Court of Judicature at Bombay |
23-05-2014 |
The Principal & Another Versus Subhas Chandra Datta & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
10-04-2014 |
Ashoke Datta, West Tripura Versus The State of Tripura, Represented by the Learned Public Prosecutor & Another |
High Court of Tripura |
10-04-2014 |
Leela Fondu Mayekar & Others Versus Damodar Datta Zuwarkar & Another |
In the High Court of Bombay at Goa |
09-04-2014 |
Sadhan Chandra Bal & Others Versus Swapan Datta & Others |
High Court of Tripura |
25-03-2014 |
The State of Maharashtra & Another Versus Dattatraya @ Datta Ambo Rokade & Another |
High Court of Judicature at Bombay |
11-03-2014 |
M/s. Commonwealth Developers CD Fountainhead, Represented by its partner, Datta Damodar Naik, Goa Versus The Assistant Commissioner of Income Tax Circle 1, Margao Goa |
In the High Court of Bombay at Goa |
24-02-2014 |
Datta Rao & Others Versus The State of Maharashtra, Through the Secretary Revenue and Forest Department & Others |
In the High Court of Bombay at Aurangabad |
14-02-2014 |
Santosh Datta Shirsath Versus The Union of India & Others |
Central Administrative Tribunal Bombay Bench Mumbai |
06-02-2014 |
Datta Versus The State of Maharashtra |
In the High Court of Bombay at Aurangabad |
06-01-2014 |
Soumya Datta & Another Versus State Bank of India & Others |
High Court of Judicature at Calcutta |
17-12-2013 |
Prasun Datta Versus The State of West Bengal |
High Court of Judicature at Calcutta |
08-11-2013 |
Siba Prasad Datta Majumdar Versus Coal India Ltd. & Others |
High Court of Judicature at Calcutta |
09-10-2013 |
Col Sanjay Datta Versus Union of India & Others |
Armed Forces Tribunal Principal Bench New Delhi |
05-08-2013 |
Rajendra Datta Zarekar Versus State of Goa & Others |
In the High Court of Bombay at Goa |
05-07-2013 |
Datta S. Nadkarni Versus Salcete Finance Co-operative Credit Society Ltd. |
In the High Court of Bombay at Goa |
05-07-2013 |
Sri Sankar Datta Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
12-06-2013 |
Anindya Datta Versus The New India Assurance Co. Ltd. & Others |
High Court of Judicature at Calcutta |
09-05-2013 |
Sakti Prosad Datta Versus DM Spolia & Others |
High Court of Delhi |