R D TEA LTD

Activity: Manufacturing (Leather & products thereof) in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U19202WB1973PLC028737 		ROC
RoC-Kolkata 		Incorporation Date
21-03-1973
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
028737 		Registration Date
21-03-1973 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 24,00,000



Contact Information
E-Mail Address
rdteavijay@gmail.com
Registered Address
4 MIDDLETON STREET KOLKATA WB 700016 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to R D TEA LTD

Last Checked Past / Closed Litigation On 11-01-2023 16:08
05-12-2022 Mahaveer Tea Company rep. by its Proprietor, R. Ashok Kuma, Ayanavaram, Chennai Versus The Commissioner, Tamil Nadu Food Safety & Drug Administration Department, Teynampet, Chennai & Others High Court of Judicature at Madras
14-11-2022 Gajendran (Died) & Others Versus The Managing Director, Tamil Nadu Tea Plantation Corporation Limited, Coonoor & Another High Court of Judicature at Madras
02-11-2022 Assam Tea Employees Provident Fund Organization, through an Authorized Representative, Guwahati Versus Madhur Agarwal, Kolkata & Another National Company Law Appellate Tribunal
31-10-2022 M/s. Ceekay Tea Break Pvt Ltd, Rep by is Managing Director, Akbar Ali Ahmed, Bengaluru Versus Kenneth R. Guldbjerg & Others High Court of Karnataka
23-08-2022 M/s. Green Buds Processing Private Limited, Rep. by its Director Versus Tea Board of India, Rep. by the Regional Executive Director, Nilgiris High Court of Judicature at Madras
18-08-2022 M/s. Ceekay Tea Break Pvt. Ltd., Represented by its Managing Director, Akbar Ali Ahmed, Bengaluru Versus Bangalore International Airport Ltd., (A Company Incorporated Under The Companies Act), Duly Represented by its Assistant Vice President Commercial Development, Bengaluru High Court of Karnataka
29-07-2022 M/s. United Nilgiri Tea Estates Company Ltd., Coimbatore Versus The Tamil Nadu Sales Tax Appellate Tribunal (Additional Bench), Rep. by its Secretary, Coimbatore & Others High Court of Judicature at Madras
13-06-2022 Mahamuni Enterprises Private Limited, Represented by its Authorised Signatory, Shrikant Bandoba Mahamuni, Pune Versus The Registering/Licensing Authority, Tea Board of India, Kolkata & Others High Court of Judicature at Madras
06-05-2022 B.D Tea Estates Pvt. Ltd. versus The State of West Bengal & Others High Court of Judicature at Calcutta
20-04-2022 The Tamil Nadu Tea Plantation Corporation Limited by its Managing Director, Coonoor, Nilgiris District Versus M/s. Sundaram Engineering Works, by its Partner Jayachandran, Coimbatore & Others High Court of Judicature at Madras
19-04-2022 M/s. Elstone Tea Estates Limited, Rep. by Its Managing Director, Kunhibi, Kalpetta & Others Versus Pius. C. Mundadan, Advocate, Ernakulam & Another High Court of Kerala
18-02-2022 Tamil Nadu Tea Plantation Corporation Limited, by its Managing Director, John Joseph Versus K.R. Mohammed Rowther (since deceased) The District Forest Officer, Gudalur & Others High Court of Judicature at Madras
12-01-2022 The Management, Karamalai Estate, M/s. The Periya Karamalai Tea and Produce Co. Ltd., Rep. by its Deputy Manager Legal - Arun Govind , Coimbatore Versus The Presiding Officer, Coimbatore & Another High Court of Judicature at Madras
25-11-2021 M/s. Mahaveer Tea Company, by its Proprietor, R. Ashok Kumar Versus Tea Board of India Represented by Assistant Director of Tea Development, Coonoor High Court of Judicature at Madras
24-11-2021 M. Kamaraj Versus Tata Tea Ltd., Represented by The Manager High Court of Kerala
10-11-2021 The All India Tea & Trading Company Limited Versus The Loobah Company Limited High Court of Judicature at Calcutta
28-10-2021 M/s. Bharat Tea Suppliers, (through Shaikh Mukhtar Shaikh Bashir Proprietor M/s. Bharat Tea Suppliers) Versus M/s. Gujrat Tea Traders & Another In the High Court of Bombay at Aurangabad
08-10-2021 Subramani Rajbettan & Another Versus M/s. Saranam Tea Factory, Rep. by its Partner, K.B. Raju High Court of Judicature at Madras
22-09-2021 The Management of Lawson Vasan Tea Division Tamil Nadu Tea Plantation Corporation Ltd., Valparai Versus Iysamma & Another High Court of Judicature at Madras
08-07-2021 Apeejay Tea Ltd. & Another Versus Union of India & Others High Court of Judicature at Calcutta
25-06-2021 The Managing Director M/s. Tata Tea Ltd., & Others Versus The Labour Enforcement Officer (Central), Coimbatore High Court of Judicature at Madras
01-06-2021 Kanoi Tea Private Limited Versus Octavius Tea & Industries Limited High Court of Judicature at Calcutta
21-04-2021 The Deputy Manager, S. Veerapandi, Nonsuch Tea Estates Ltd., Coonoor Versus Mellina Mary High Court of Judicature at Madras
19-03-2021 Bharath Versus The Management, Nonsuch Tea Estate Pvt.Ltd., Nilgiris High Court of Judicature at Madras
15-02-2021 Institute For Indian Labour Versus Terai Tea Company Limited High Court of Judicature at Calcutta
09-02-2021 Borgang Tea Company Private Limited, Represented by the Manager, Assam & Others Versus The State of Tripura, Represented by the Chief Secretary to the Government of Tripura, West Tripura & Others High Court of Tripura
28-01-2021 Assam Industrial Development Corporation Ltd. Versus Gillapukri Tea Company Limited & Others Supreme Court of India
28-01-2021 North Western Cachar Tea Co. Ltd. & Another Versus Reserve Bank of India & Others High Court of Judicature at Calcutta
28-01-2021 Assam Industrial Development Corporation Ltd. Versus Gillapukri Tea Company Limited & Others Supreme Court of India
25-01-2021 Colombo Business School Limited, Colombo Versus Sri Lanka Tea Board, Colombo & Others Supreme Court of Sri Lanka
25-01-2021 Colombo Business School Limited, Colombo Versus Sri Lanka Tea Board, Colombo Supreme Court of Sri Lanka
17-12-2020 M/s. Laxmi Balaji Trading Company, Rep by its Proprietor R. Manikandan, Coimbatore Versus The Chairman, Tea Board of India, Kolkata & Another High Court of Judicature at Madras
14-08-2020 The Divisional Manager, Naduvattam Tea Division, Tamil Nadu Tea Plantation, Corporation Ltd., The Nilgiris Versus The Controlling Authority under the Payment of Gratuity Act, viz., The Assistant Commissioner of Labour Office of the Deputy Commissioner of Labour Coimbatore & Others High Court of Judicature at Madras
14-08-2020 The Managing Director, Tamil Nadu Tea Plantation, Corporation Ltd. (TANTEA), Coonoor Versus The Controlling Authority Under Payment Of Gratuity Act, Viz., Assistant Commissioner Of Labour Office Of The Deputy Commissioner Of Labour, Coimbatore & Others High Court of Judicature at Madras
20-01-2020 M/s. Kherapati Vanijya Limited Versus M/s. Longview Tea Co. Limited High Court of Judicature at Calcutta
10-12-2019 Management Of Lallachera Tea Estate Represented By Kamlesh Sharma Versus Suraj Deo Tiwari High Court of Gauhati
06-12-2019 M/s. Sarat Tea Company Private Limited Versus Union of India & Others High Court of Judicature at Calcutta
05-12-2019 A. Vasanthkumar Versus The Executive Director, Tea Board of India, Coonoor High Court of Judicature at Madras
26-11-2019 Nasima Naqi Versus Todi Tea Company Ltd. & Others Supreme Court of India
24-10-2019 Paramount Tea Marketing (SI) Private Limited, Coimbatore Versus Tea Board of India, Represented by its Executive Director, Ministry of Commerce & Industry, Department of Commerce, Govt. of India, The Nilgiris High Court of Judicature at Madras
22-10-2019 M/s. Terai Tea Company Limited Versus Kumkum Mittal & Others Supreme Court of India
01-10-2019 Uttam Kumar Chatterjee Versus Jayshree Tea & Industries Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
26-09-2019 Management of Nadumalai Estate (North) Unit of Periakaramalai Tea Produce Co.Ltd., Valparai Post Versus The Commissioner of Labour, Teynampet, Chennai & Others High Court of Judicature at Madras
25-09-2019 M/s. Hindustan Unilever Ltd., Tea Factory Manager Puducherry Versus The Presiding Officer, Labour Court, Puducherry & Another High Court of Judicature at Madras
25-09-2019 M/s. Hindustan Unilever Ltd., Tea Factory Manager Puducherry Versus The Presiding Officer, Labour Court, Puducherry & Another High Court of Judicature at Madras
25-09-2019 Mahesh Sharma Versus Maskara Tea Estate High Court of Gauhati
29-08-2019 Pradhan Baijnath Tea Estate Mazdoor Sangh Versus State of Himachal Pradesh & Others High Court of Himachal Pradesh
27-08-2019 National Highways Authority of India Versus Sayedabad Tea Company Ltd. & Others Supreme Court of India
11-07-2019 The Manager, Nadumalai Estates, M/s. Periakaramalai Tea & Produce Co. Ltd., Valparai, Coimbatore & Another Versus The Presiding Officer, Labour Court, Coimbatore & Others High Court of Judicature at Madras
01-07-2019 M/s. Overseas Trading Corporation (Partnership Firm) Versus Tata Global Beverages Ltd. (Formerly Know As Tata Tea Ltd.), New Delhi National Consumer Disputes Redressal Commission NCDRC
12-06-2019 Sri Lanka Savings Bank Ltd, Colombo Versus Global Tea Lanka (Pvt) Ltd, Wattala & Others Supreme Court of Sri Lanka
29-05-2019 HDFC Bank Limited Versus Chotatingrai Tea Estate Private Limited High Court of Gauhati
14-05-2019 Sujit Halder Versus Tea Board of India & Others High Court of Judicature at Calcutta
13-05-2019 Ringtong Tea Co. Pvt. Ltd. & Others Versus The Reserve Bank of India & Others High Court of Judicature at Calcutta
14-03-2019 The Deputy Director, Regional Office (Pondicherry) Employees' State Insurance Corp, Pondicherry Versus M/s. Hindustan Lever Limited, Tea Factory, Pondicherry & Others High Court of Judicature at Madras
14-03-2019 The Deputy Director, Regional Office (Pondicherry) Employees' State Insurance Corp, Pondicherry Versus M/s. Hindustan Lever Limited, Tea Factory, Pondicherry & Others High Court of Judicature at Madras
04-02-2019 Tea Board, India Versus ITC. Limited High Court of Judicature at Calcutta
04-02-2019 Tea Board, India Versus ITC. Limited High Court of Judicature at Calcutta
07-01-2019 The Management of Ghograjan Tea Estate, Assam, Represented By The Proprietor Mr. Vikash Choukhany Versus The Workman of Ghograjan Tea Estate Represented By The Secy., Assam High Court of Gauhati
07-01-2019 The Management of Ghograjan Tea Estate, Assam, Represented By The Proprietor Mr. Vikash Choukhany Versus The Workman of Ghograjan Tea Estate Represented By The Secy., Assam High Court of Gauhati
19-12-2018 Nasima Naqi Versus Todi Tea Company Limited & Others High Court of Judicature at Calcutta
04-12-2018 Sri Mahabir Prosad Choudhary Versus M/s. Octavius Tea & Industries Ltd. & Another Supreme Court of India
13-11-2018 T.P. Shafi & Another Versus The Five Star Tea (Pvt) Ltd Rep by its Managing Director, Nilgiris & Another High Court of Judicature at Madras
30-10-2018 Bank of India Versus Darjeeling Tea House & Others National Consumer Disputes Redressal Commission NCDRC
30-10-2018 T. Mani Versus Tamil Nadu Tea Plantation Corporation Ltd., Rep: By its Managing Director, Coonoor & Others High Court of Judicature at Madras
23-07-2018 HTC Impex P. Ltd. Versus Bhuvan Valley Tea Co. P. Ltd. National Company Law Tribunal Kolkata
23-07-2018 HTC Impex P. Ltd. Versus Bhuvan Valley Tea Co. P. Ltd. National Company Law Tribunal Kolkata
29-06-2018 In the matter of Good-Will Tea & Industries Ltd. Versus Pratik Agarwal High Court of Judicature at Calcutta
12-06-2018 NEPC Tea Garden Ltd., Valparai, Coimbatore, Rep. by its Managing Director Versus The Secretary to Government, Ministry of Labour, Govt. of India, New Delhi & Others High Court of Judicature at Madras
30-05-2018 M/s. Manav Tea Company through its Proprietor Sh. Krishna Kant Bajaj Versus The State of Rajasthan Through Chief Secretary, Govt. of Rajasthan, Secretariat, Jaipur (Raj.) & Others High Court of Rajasthan Jaipur Bench
08-05-2018 Dhendai Tea & Industries Ltd. Versus Western Bitumen Industries Pvt. Ltd. High Court of Judicature at Calcutta
04-05-2018 M/s. Haroocharai Tea Estate Versus M/s. Paramount Tea Marketing P. Ltd. High Court of Gauhati
19-03-2018 M.K. Tea Private Limited, Kolkata & Others National Company Law Tribunal Kolkata
02-03-2018 Tea Estates India Limited Versus The State of Tamil Nadu & Others High Court of Judicature at Madras
31-01-2018 Whitecliff Tea Private Limited V/S CCE, Indore Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
16-01-2018 Assam Sangrami Chah Sramik Sangha Represented by General Secretary, Sagunbahi Garden Units Committee Kondoli Tea Estate District - Nagaon, Assam Versus The Presiding Officer Labour Court, Guwahati & Others High Court of Gauhati
14-12-2017 Debajit Borah & Others Versus Tea Board, India & Others High Court of Judicature at Calcutta
09-11-2017 Management of Nahortoli Tea Estate Versus Kamaluddin Ali High Court of Gauhati
27-10-2017 Bank of Ceylon, Colombo 1 Versus Aswedduma Tea Manufactures (Pvt) Ltd., Battaramulla Supreme Court of Sri Lanka
20-09-2017 Union of India & Others Versus M/s. Tata Tea Co. Ltd. & Others Supreme Court of India
14-09-2017 Ranicherra Tea Company Limited Versus Regional Provident Fund Commissioner-I High Court of Judicature at Calcutta
28-08-2017 Kohinoor Tea Co. Ltd. Versus Regional Provident Fund Commissioner High Court of Judicature at Calcutta
04-08-2017 Managing Director, TNT India Pvt. Ltd. & Others Versus M/s. Lochan Tea Ltd. National Consumer Disputes Redressal Commission NCDRC
27-07-2017 Anoop Tea Company Private Limited Versus Regional Provident Fund Commissioner High Court of Judicature at Calcutta
13-07-2017 M/s. Bhuwalka Trading & Tea Co. (P) Ltd. & Others Versus The State of West Bengal & Another High Court of Judicature at Calcutta
08-06-2017 P.A. Abraham Versus M/s. Gokul Rubber & Tea Plantations Limited represented by its Deputy General Manager & Another High Court of Kerala
08-06-2017 P.A. Abraham Versus M/s. Gokul Rubber & Tea Plantations Limited represented by its Deputy General Manager & Another High Court of Kerala
02-06-2017 Papeteries De Maudit, France Versus Tylos Tea (Private) Limited Serendib Park, Dompe Supreme Court of Sri Lanka
05-05-2017 M/s. Palashbari Tea Company Ltd & Others Versus State of West Bengal & Another High Court of Judicature at Calcutta
03-05-2017 ITO Ward-4(4), Kolkata Versus M/s. Rungamattee Tea & Industries Ltd., Kolkata Income Tax Appellate Tribunal Kolkata
31-03-2017 Ceylon Estates Staffs? Union (Lanka Wathu Sewa Sangamaya), Colombo 3 Versus The Superintendent Belmont Tea Factory Hulandawa Estate, Akuressa & Another Supreme Court of Sri Lanka
24-03-2017 Abhijit Tea Company Pvt. Ltd. Versus State of West Bengal High Court of Judicature at Calcutta
17-03-2017 The Manager, Kacharigaon Tea Estate P.O. Rangapara, District-Sonitpur, Assam Versus The Commissioner for Workmen?s Compensation, Zone-III at Tezpur, Sonitpur, Assam & Others High Court of Gauhati
07-03-2017 Management of the Hathikuli Tea Estate Versus Rita Bhumij @ Rina High Court of Gauhati
07-03-2017 Tata Global Beverages Limited (Formerly known as Tata Tea Limited) Versus Tata Tea employees Union a trade Union & Another High Court of Judicature at Bombay
15-02-2017 Commissioner of S.T., Kolkata-II V/S Dhunseri Petrochem & Tea Ltd. Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
01-02-2017 Tata Tea Limited Versus Valarmathi & Others High Court of Kerala
10-01-2017 The Green View Tea & Industries Versus The State of Assam Represented by the Commissioner & Secretary & Others High Court of Gauhati
09-01-2017 Jivraj Tea Company Versus Deputy Commissioner of Income Tax High Court of Gujarat At Ahmedabad
06-01-2017 National Insurance Co. Ltd. Versus The Ethelbari Tea Co. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata



Directors
DIN Name Since
00347441 ANUBHA DHANDHANIA 15-04-2019
00153773 DHIRENDRA KUMAR 25-09-1989
01424056 VIMLA DHANDHANIA 15-04-2019
00181159 SUSHIL DHANDHANIA KUMAR 19-11-1986

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